COURT ARCHIVE

Telecom Disputes Settlement And Appellate Tribunal judgments, 2021

313 judgments · page 2 of 16

Tribunals and Commissions06 Dec 2021Allowed

Indiamart Intermesh Ltd Vs Just Dial Ltd

Telecom Disputes Settlement And Appellate Tribunal · (2021) 12 TDSAT CK 0038

Information Technology Act, 2000 — Section43(a), 43(b), 43(c), 43(d), 43(i), 43(j), 57, 72, 79, 85