Tribunals and Commissions10 Jan 2022Allowed
Siti Networks Ltd Vs Sai Cable Network And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2022) 01 TDSAT CK 0026
COURT ARCHIVE
Telecom Disputes Settlement And Appellate Tribunal judgments, 2022
420 judgments · page 21 of 21
Tribunals and Commissions10 Jan 2022
Ccn Digital India Vs Indiacast Media Distribution Pvt Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2022) 01 TDSAT CK 0025
Tribunals and Commissions10 Jan 2022Allowed
Imcl Vs tar Links And Ors
Telecom Disputes Settlement And Appellate Tribunal · (2022) 01 TDSAT CK 0023
Tribunals and Commissions09 Jan 2022Allowed
Den Networks Limited Vs Lakshmi Gold Khazaanaa Pvt. Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2022) 01 TDSAT CK 0096
Telecom Regulatory Authority Act, 1997 — Section 14, 14AEvidence Act, 1872 — Section 102
Tribunals and Commissions09 Jan 2022Allowed
Reliance Jio Infocomm Ltd Vs Union of India
Telecom Disputes Settlement And Appellate Tribunal · (2022) 01 TDSAT CK 0094
Telecom Regulatory Authority of India Act, 1997 — Section 11, 11(1)
Tribunals and Commissions09 Jan 2022Disposed Of
Seven Star Dot Com Pvt Ltd Vs Zee Entertainment Enterprise Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2022) 01 TDSAT CK 0091
Tribunals and Commissions07 Jan 2022Allowed
Gtpl Hathway Ltd Vs Vipul Kumar Ramanlal Hingu And Ors
Telecom Disputes Settlement And Appellate Tribunal · (2022) 01 TDSAT CK 0022
Tribunals and Commissions07 Jan 2022Allowed
Ccn Digital India Vs Star India Pvt. Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2022) 01 TDSAT CK 0019
Tribunals and Commissions06 Jan 2022Allowed
Union of India Vs Satish Sugars Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2022) 01 TDSAT CK 0095
Constitution of India, 1950 — Article 21, 25, 32, 226, 227Telecom Regulatory Authority of India Act, 1997 — Section 2(1)(e), 2 (j), 14, 14A, 15Limitation Act 1963 — Section 18
Tribunals and Commissions06 Jan 2022Disposed Of
Den Enjoy Cable Networks Pvt. Ltd Vs Tushar Cable Network
Telecom Disputes Settlement And Appellate Tribunal · (2022) 01 TDSAT CK 0018
Code of Civil Procedure, 1908 — Order 1 Rule 10, Order 22 Rule 4
Tribunals and Commissions06 Jan 2022Disposed Of
Quadrant Televentures Ltd Vs Bharat Sanchar Nigam Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2022) 01 TDSAT CK 0017
Tribunals and Commissions06 Jan 2022Disposed Of
Siti Networks Ltd Vs Garg Cable Tv Network And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2022) 01 TDSAT CK 0011
Tribunals and Commissions06 Jan 2022Allowed
Siti Networks Ltd Vs Balaji Cable Tv Network And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2022) 01 TDSAT CK 0010
Tribunals and Commissions05 Jan 2022Dismissed
Siti Networks Ltd Vs Roshan Cable Network And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2022) 01 TDSAT CK 0012
Tribunals and Commissions04 Jan 2022Allowed
Star India Pvt. Ltd Vs Rewari Digital Network
Telecom Disputes Settlement And Appellate Tribunal · (2022) 01 TDSAT CK 0009
Tribunals and Commissions04 Jan 2022
Zee Entertainment Enterprise Ltd Vs Sri Maruthi Digital Network
Telecom Disputes Settlement And Appellate Tribunal · (2022) 01 TDSAT CK 0008
Tribunals and Commissions04 Jan 2022Allowed
Siti Networks Ltd. Vs Ave Maria Cable Network And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2022) 01 TDSAT CK 0007
Tribunals and Commissions04 Jan 2022
Ccn Digital India Vs Sony Pictures Networks India Pvt Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2022) 01 TDSAT CK 0004
Tribunals and Commissions03 Jan 2022Allowed
Siti Networks Ltd Vs Raghavendra Enterprises And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2022) 01 TDSAT CK 0003
Tribunals and Commissions03 Jan 2022
Inspire Infratech Ltd Vs Sony Pictures Networks India Pvt Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2022) 01 TDSAT CK 0002