High Courts17 Nov 2015Dismissed
Thounaojam Surendra Singh Vs The Manipur University and Others
Manipur High Court · (2015) 11 MAN CK 0007
Manipur University Act, 2005 - Section 2(k), 2(t), 23, 36(1)
COURT ARCHIVE
Manipur High Court judgments
1,680 judgments · page 69 of 84
High Courts04 Nov 2015Allowed
R.B. Printing House Vs The State of Manipur and Others
Manipur High Court · (2015) 11 MAN CK 0006
Constitution of India, 1950 - Article 14
High Courts04 Nov 2015Dismissed
Ningthoujam Madhunimai Singh Vs The State of Manipur and Others
Manipur High Court · (2015) 11 MAN CK 0003
Constitution of India, 1950 - Article 14, 16(4-A), 309
High Courts03 Nov 2015Dismissed
Sanjenbam Abung Meetei Vs The High Court of Manipur and Others
Manipur High Court · (2016) 1 GLT 110
Evidence Act, 1872 - Section 5, 91Limitation Act, 1963 - Section 5Motor Vehicles Act, 1988 - Section 56
High Courts02 Nov 2015Dismissed
N.K. Shimary Vs The State of Manipur and Others
Manipur High Court · (2015) 11 MAN CK 0004
High Courts30 Oct 2015Allowed
Y. Ibehaibi Devi and Others Vs State of Manipur and Others
Manipur High Court · (2015) 10 MAN CK 0001
Constitution of India, 1950 - Article 14, 166, 309
High Courts23 Oct 2015Allowed
Lourembam Deben Singh and Others Vs The State of Manipur and Others
Manipur High Court · (2015) 4 GLT 1126
Constitution of India, 1950 - Article 16
High Courts16 Oct 2015Partly Allowed
Heisnam Joykumar Singh Vs The State of Manipur
Manipur High Court · (2015) 5 GLT 509
Criminal Procedure Code, 1973 (CrPC) - Section 161, 216, 217, 222, 313Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 113A
High Courts06 Oct 2015Allowed
B.K. Enterprises Vs Food Corporation of India and Others
Manipur High Court · (2015) 10 MAN CK 0006
High Courts06 Oct 2015Allowed
Y. Amumacha Singh Vs The State of Manipur and Others
Manipur High Court · (2015) 10 MAN CK 0004
Constitution of India, 1950 - Article 320
High Courts06 Oct 2015
Wahengbam Bikendro Singh and Others Vs The State of Manipur and Others
Manipur High Court · (2015) 5 GLT 14 : (2015) LabIC 4430
Constitution of India, 1950 - Article 14, 16
High Courts05 Oct 2015
Thoudam Rajen Singh and Others Vs The Manipur Public Service Commission and Others
Manipur High Court · (2016) 1 GLT 74
High Courts01 Oct 2015Disposed off
XXX Vs The State of Manipur and Others
Manipur High Court · (2016) 1 GLT 7
High Courts29 Sept 2015
Wahengbam Opendro Singh and Others Vs The State of Manipur and Others
Manipur High Court · (2016) 1 GLT 172
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1(4), Order 23 Rule 23Manipur Municipalities Act, 1994 - Section 22, 24, 27, 31, 31(2)(i)
High Courts29 Sept 2015Dismissed
The Manipur University and Others Vs Purna Chandra Thoudam
Manipur High Court · (2015) 09 MAN CK 0009
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1Constitution of India, 1950 - Article 226
High Courts24 Sept 2015Dismissed
Laishram Haridas Singh and Others Vs State of Manipur and Others
Manipur High Court · (2015) 5 GLT 501
Arms Act, 1959 - Section 25(1-A), 27, 30Criminal Procedure Code, 1973 (CrPC) - Section 438Explosive Substances Act, 1908 - Section 4
High Courts23 Sept 2015Allowed
All Manipur Forest Department Employees and Workers Union Vs The State of Manipur and Others
Manipur High Court · (2015) 09 MAN CK 0007
High Courts22 Sept 2015Allowed
Jagdish Prasad Mandawra Vs The Union of India and Others
Manipur High Court · (2015) 09 MAN CK 0006
Constitution of India, 1950 - Article 14
High Courts22 Sept 2015Disposed off
Th. Debendra Kumar Singh and Others Vs The State of Manipur and Others
Manipur High Court · (2015) 09 MAN CK 0005
High Courts09 Sept 2015Dismissed
Abdul Kadir Vs Ebemton
Manipur High Court · (2015) 09 MAN CK 0004
Criminal Procedure Code, 1973 (CrPC) - Section 125