COURT ARCHIVE

Manipur High Court judgments

1,680 judgments · page 71 of 84

High Courts12 Jun 2015Dismissed

Moirangthem Megha Vs The State of Manipur

Manipur High Court · (2015) 06 MAN CK 0003

Arms Act, 1959 - Section 25(1-C)Constitution of India, 1950 - Article 21, 22, 226Criminal Procedure Code, 1973 (CrPC) - Section 151, 161, 167, 41, 41(A)

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High Courts09 Jun 2015

Lalzomlien Gangte and Others Vs T. Dongzakai Gangte

Manipur High Court · (2015) 06 MAN CK 0002

Civil Procedure Code, 1908 (CPC) - Order 8 Rule 9

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High Courts08 Jun 2015Dismissed

Aruna Soibam and Others Vs The State of Manipur and Others

Manipur High Court · (2016) AIR (Manipur) 4

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High Courts08 Jun 2015Allowed

K. Devananda Sharma Vs The State of Manipur and Others

Manipur High Court · (2015) 06 MAN CK 0008

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High Courts08 Jun 2015

Pemla Shaiza and Others Vs The State of Manipur and Others

Manipur High Court · (2015) 06 MAN CK 0001

Commissions of Inquiry Act, 1952 - Section 3

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High Courts04 Jun 2015Dismissed

The Divisional Forest Officer Vs Soibam Lenin Singh

Manipur High Court · (2015) 5 FLT 768 : (2015) 3 GLT 699

Forest Act, 1927 - Section 2, 2(4), 2(6), 3(4)(a), 34

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High Courts02 Jun 2015Allowed

S. Birachandra Singh and Others Vs The State of Manipur and Others

Manipur High Court · (2015) 06 MAN CK 0013

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(i), 29, 60(3)

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High Courts02 Jun 2015Dismissed

Lainingba Mangi Vs Union of India and Others

Manipur High Court · (2015) 06 MAN CK 0012

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8, Order 1 Rule 8(2), Order 23 Rule 1, 80, 99

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High Courts02 Jun 2015Dismissed

Kshetrimayum Rajendro Singh and Others Vs Lourembam Deben Singh and Others

Manipur High Court · (2015) 06 MAN CK 0011

Constitution of India, 1950 - Article 226

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High Courts02 Jun 2015Allowed

Kangabam Ongbi Shakhi Devi and Others Vs Gurumayum Prioybrata Sharma and Others

Manipur High Court · (2015) 06 MAN CK 0007

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High Courts29 May 2015Disposed off

Shamurailatpam Sanjoy Sharma Vs The State of Manipur and Others

Manipur High Court · (2015) 05 MAN CK 0012

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High Courts29 May 2015Disposed off

Ngangom Aruni Devi Vs The State of Manipur and Others

Manipur High Court · (2015) 05 MAN CK 0011

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High Courts29 May 2015Disposed off

Irom (O) Shamila Yumnam and Others Vs The State of Manipur and Others

Manipur High Court · (2015) 05 MAN CK 0010

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High Courts29 May 2015Dismissed

N. Nanda Shyam Singh Vs The Union of India and Others

Manipur High Court · (2015) LabIC 3323

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High Courts26 May 2015

Pebam Santosh Singh Vs The Union of India and Others

Manipur High Court · (2015) 05 MAN CK 0013

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High Courts26 May 2015Allowed

Ahongshangbam Surenjit Singh Vs The State of Manipur and Others

Manipur High Court · (2015) 05 MAN CK 0008

Constitution of India, 1950 - Article 16

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High Courts25 May 2015Dismissed

The National Insurance Co. Ltd. Vs Achoubi Begum and Others

Manipur High Court · (2015) 3 ACC 613 : (2015) 146 FLR 730 : (2015) 3 LLJ 391

Motor Vehicles Act, 1988 - Section 147, 147(1)(b)Workmens Compensation Act, 1923 - Section 30

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High Courts25 May 2015

Pangeijam Muhon Singh and Others Vs Paonam Gouramohon and Others

Manipur High Court · (2015) 05 MAN CK 0007

Criminal Procedure Code, 1973 (CrPC) - Section 144Evidence Act, 1872 - Section 92

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High Courts25 May 2015Dismissed

The National Insurance Company Limited (Imphal Division) Vs Elangbam Brojen Singh and Others

Manipur High Court · (2015) 146 FLR 489

Employees Compensation Act, 1923 - Section 19, 30, 30(1)

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High Courts25 May 2015

Moirangthem Yaima Singh Vs Laishram Roma Devi

Manipur High Court · (2015) 05 MAN CK 0005

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17

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