High Courts25 Jan 2016Disposed off
K. Sundaresan Vs The Union of India and Others
Manipur High Court · (2016) 01 MAN CK 0011
Constitution of India, 1950 - Article 14, Article 309
COURT ARCHIVE
Manipur High Court judgments
1,680 judgments · page 68 of 84
High Courts25 Jan 2016Disposed off
Palmei Langbanjao Vs The State of Manipur and Others
Manipur High Court · (2016) 2 GauLT 1189
Administrative Tribunals Act, 1985 - Section 19 (4)Police Act, 1861 - Section 7Unlawful Activities (Prevention) Act, 1967 - Section 20, Section 25(1-C)A
High Courts25 Jan 2016Disposed Off
K. Sundaresan Vs Union of India
Manipur High Court · (2016) 4 GauLT 243
Constitution of India, 1950 - Article 14, 226
High Courts20 Jan 2016Dismissed
Zenith Enterprises Vs Food Corporation of India and Others
Manipur High Court · (2016) 01 MAN CK 0010
Constitution of India, 1950 - Article 14, Article 226
High Courts20 Jan 2016Dismissed
M/s Zenith Enterprises Vs Food Corporation of India and Ors.
Manipur High Court · (2016) 4 GauLJ 670 : (2016) 3 GauLT 117
High Courts20 Jan 2016Dismissed
Dr. M.S. Abdul Khaliq Chishti and Others Vs Sheikh Abdul Hye Chishti and Others
Manipur High Court · (2016) AIRCC 1166 : (2016) 3 CivCC 668
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts18 Jan 2016Disposed off
Kambam Seityajit Mangangcha Vs The State of Manipur and Others
Manipur High Court · (2016) 01 MAN CK 0009
High Courts18 Jan 2016Disposed off
Communist Party of India and Others Vs Election Commission of India and Others
Manipur High Court · (2016) 01 MAN CK 0008
Constitution of India, 1950 - Article 324Representation of the People Act, 1951 - Section 61A
High Courts18 Jan 2016Dismissed
Shri Huidrom Rajen Singh Vs Shri Dhurba Oinam
Manipur High Court · (2016) 3 GauLT 80
High Courts14 Jan 2016Dismissed
Pungyanbam Shantikumar Singh and Others Vs Kangabam Tarun Kumar Singh and Others
Manipur High Court · (2016) 01 MAN CK 0007
High Courts17 Dec 2015Allowed
Oinam Mani Singh Vs The State of Manipur and Others
Manipur High Court · (2016) 1 GLT 86
Constitution of India, 1950 - Article 22(5)National Security Act, 1980 - Section 14(1), 8
High Courts17 Dec 2015Allowed
Kam Deo Das Vs The Union of India and Others
Manipur High Court · (2015) 12 MAN CK 0002
Constitution of India, 1950 - Article 14, 226, 33
High Courts11 Dec 2015
Pukhrem Sharatchandra Singh Vs Mairembam Prithviraj
Manipur High Court · (2015) 12 MAN CK 0003
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 15 Rule 1, Order 15 Rule 3(1)Constitution of India, 1950 - Article 173Representation of the People Act, 1951 - Section 100(1)(d)(i), 33, 33(A), 36(2), 87
High Courts10 Dec 2015
Thounaojam Brojen Singh Vs The District Magistrate, Imphal West District, Govt. of Manipur and Others
Manipur High Court · (2015) 12 MAN CK 0006
National Security Act, 1980 - Section 3
High Courts04 Dec 2015Disposed Off
Gurumayum Lalgopal Sharma Vs The Union of India and Others
Manipur High Court · (2016) 1 GLT 107
Administrative Tribunals Act, 1985 - Section 19(4)
High Courts02 Dec 2015Dismissed
Laishram Ibocha Khuman and Others Vs Tongkhohao Kipgen and Others
Manipur High Court · (2015) 12 MAN CK 0004
Constitution of India, 1950 - Article 226(3)
High Courts01 Dec 2015Allowed
A. Gojendra Sharma and Others Vs The Principal Secretary/Commissioner/Secretary (Edn./S), Govt. of Manipur and Others
Manipur High Court · (2016) LabIC 1154
Constitution of India, 1950 - Article 136, 14, 142
High Courts27 Nov 2015Dismissed
Chongtham Ongbi Pishak Devi and Others Vs Chandam Ibo Singh and Others
Manipur High Court · (2016) 1 GLT 537
Civil Procedure Code, 1908 (CPC) - Section 47
High Courts24 Nov 2015Dismissed
Kshetrimayum Ongbi Bembem Devi Vs The State of Manipur and Others
Manipur High Court · (2015) 11 MAN CK 0008
High Courts24 Nov 2015Dismissed
The State of Manipur and Others Vs Laishram Khogendra Singh and Others
Manipur High Court · (2016) 148 FLR 321