High Courts17 Apr 2012
Sri Sannayappa @ Uppara Bhoocharla Chowdappa Vs Smt. Lingamma
Karnataka High Court · (2012) 04 KAR CK 0181
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 984 of 2,397
High Courts17 Apr 2012Dismissed
H.M. Gangadharappa Vs Y.N. Srinivasaiah
Karnataka High Court · (2012) 04 KAR CK 0180
High Courts17 Apr 2012Allowed
Sri. Palaksha. R.N Vs The State of Karnataka Pramod Poojary and Sukumar @ Preetham Vs State of Karnataka Sri. Ganesh M. Naik Vs The State
Karnataka High Court · (2012) 04 KAR CK 0177
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Narcotics Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20 (B), 8
High Courts17 Apr 2012Allowed
In Re: M/s Customique Online Products Private Limited
Karnataka High Court · (2012) 04 KAR CK 0175
Companies Act, 1956 — Section 391, 392, 393, 394
High Courts17 Apr 2012Dismissed
The Special Land Acquisition Officer KR Project Parakalamata Building Mysore - 570 001 Vs Marisiddanaika Dead By Lrs and Maramma and Others
Karnataka High Court · (2012) 04 KAR CK 0153
Land Acquisition Act, 1894 — Section 18 (1), 4 (1), 6 (1)
High Courts17 Apr 2012
Sri. M.N. Nishani Vs The Commissioner City Municipal Commission, Chitradurga-577501, The Deputy Commissioner, Chitradurga District, Chitradurga-577501 and The Commissioner, Directorate of Municipal Administration, 9th Floor, Vishveshwaraiah Tower Dr. B.R. Ambedkar Veedhi Bangalore-560001.
Karnataka High Court · (2012) 04 KAR CK 0147
High Courts17 Apr 2012Allowed
Sri. Anil kumar D Vs Smt. Asha
Karnataka High Court · (2012) 04 KAR CK 0128
Hindu Marriage Act, 1955 — Section 13 (1) (1a)Penal Code, 1860 (IPC) — Section 498, 506
High Courts17 Apr 2012
R. Srinivasa Murthy, R. Chandrashekar and R. Maeshkumar Vs Munichinnappa
Karnataka High Court · (2012) 4 KarLJ 691
Specific Relief Act, 1963 — Section 23
High Courts17 Apr 2012Dismissed
Sri. Raju M. Varghese and Sri. Kuriyan Verghese Vs The State of Karnataka
Karnataka High Court · (2012) 04 KAR CK 0107
Karnataka Land Revenue Act, 1964 — Section 136 (3)
High Courts17 Apr 2012Dismissed
The Special Land Acquisition Officer K.R.Project, Parakalamata Building Mysore - 570001 Vs Mahadevappa
Karnataka High Court · (2012) 04 KAR CK 0105
Land Acquisition Act, 1894 — Section 18 (1), 4 (1), 6 (1)
High Courts17 Apr 2012Dismissed
M/S. Maharshi Meltchems Pvt. Ltd. Vs Joint Secretary, (Mines), Government of India Shastri Bhavan New Delhi and Others
Karnataka High Court · AIR 2012 Kar 131
High Courts17 Apr 2012Allowed
Suresha, Shivanna, Mahadeva @ Cooli Mahadeva and Revanna Vs State of Karnataka
Karnataka High Court · (2012) 04 KAR CK 0084
Arms Act, 1959 — Section 27, 3Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 307
High Courts17 Apr 2012
Sri Chikkanna L. Vs State of Karnataka and Others
Karnataka High Court · (2012) 04 KAR CK 0080
Karnataka Educational Institutions (Recruitment and terms and conditions of services of employees in private Aided Primary and Secondary Educational Institutions) Rules, 1999 — Rule 21 (2), 21 (6)
High Courts17 Apr 2012
Sri. Ramaiah Vs Smt. Rudramma and Others
Karnataka High Court · AIR 2012 Kar 163
High Courts17 Apr 2012Dismissed
The Special Land Acquisition Officer K R Project Parakalamata Buidling Mysore - 570 001 Vs Javanegowda
Karnataka High Court · (2012) 04 KAR CK 0077
Land Acquisition Act, 1894 — Section 18 (1), 4 (1), 6 (1)
High Courts17 Apr 2012Dismissed
The Special Land Acquisition Officer K.R. Project, Parakalamata Building Mysore - 570001 Vs Rangadasaiah
Karnataka High Court · (2012) 04 KAR CK 0076
Land Acquisition Act, 1894 — Section 18 (1), 4 (1), 6 (1)
High Courts17 Apr 2012Dismissed
V. Muniraj., Since dead by Legal representatives (Smt. Lakshmamma and Others) and M. Nagaraj Vs V. Venkataramanappa, Since dead by his Legal representatives and Others
Karnataka High Court · (2012) 04 KAR CK 0075
High Courts17 Apr 2012
M/s. Pentadyne and M/s. Prestige Estate Projects Ltd. Vs The Commissioner Bangalore Development Authority (BDA) T. Chowdaiah Road K.P. West Bangalore-560020 and The Town Planning Member Bangalore Development Authority (BDA) T. Chowdaiah Road K.P. West Bangalore-560020
Karnataka High Court · (2012) 04 KAR CK 0070
Bangalore Development Authority Act, 1976 — Section 17 (3), 32, 32 (6) (iv)
High Courts17 Apr 2012
Smt S.A. Chondawwa and Others Vs Smt. Nallamakkada Lalitha and Others
Karnataka High Court · (2012) 04 KAR CK 0050
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts17 Apr 2012Dismissed
The Special Land Acquisition Officer K.R. Project, Parakalamata Building Mysore - 570001 Vs Thimmaiah
Karnataka High Court · (2012) 04 KAR CK 0049
Land Acquisition Act, 1894 — Section 18 (1), 4 (1), 6 (1)