High Courts01 Aug 2012Allowed
M/s. SBI Global Factors Limited (Formerly known as Global Trade Finance Ltd.,) Vs M/s. Daily Life Retail and Trading Pvt. Ltd.
Karnataka High Court · (2012) 08 KAR CK 0005
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 965 of 2,397
High Courts31 Jul 2012Dismissed
Mrs. Yashodha Rao Vs Bruhat Bangalore Mahanagara Palike and Others
Karnataka High Court · (2013) 2 AKR 321
High Courts31 Jul 2012Allowed
Karnataka Power Transmission Co. Ltd. and Others Vs P. Devadas
Karnataka High Court · (2013) 3 AKR 294
High Courts31 Jul 2012Dismissed
Sri Venkatagiriyaiah Vs Sri. Malliah Since Decd and Others
Karnataka High Court · (2013) ILR (Kar) 68
High Courts30 Jul 2012Dismissed
C.C.E. Vs Krishna Sahakari Sakkare Karkhane Niyamit
Karnataka High Court · (2013) 288 ELT 513
High Courts30 Jul 2012Dismissed
Commissioner of Central Excise, Belgaum Commissionerate Vs Hindalco Industries Ltd.
Karnataka High Court · (2012) 286 ELT 503 : (2013) 18 GSTR 449 : (2012) 37 STT 219
High Courts30 Jul 2012Dismissed
John D''souza Vs Divisional Controler, K.S.R.T.C., Bangalore
Karnataka High Court · (2012) 135 FLR 731 : (2013) 1 LLN 500 : (2013) LLR 105
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33 (1) (a)
High Courts30 Jul 2012
Dr. M.S. Talawar Vs Bangalore University Jnana Bharathi
Karnataka High Court · (2012) 6 KarLJ 51
Karnataka Universities Act, 2000 — Section 11, 14, 17, 20, 21
High Courts27 Jul 2012Dismissed
Sannaiah Alias Basavaraju Vs State of Karnataka
Karnataka High Court · (2012) 6 KarLJ 448
Penal Code, 1860 (IPC) — Section 354, 448
High Courts27 Jul 2012Dismissed
State of Karnataka Vs Shell India Marketing Private Limited
Karnataka High Court · (2013) 75 KarLJ 217
High Courts26 Jul 2012
State of Karnataka Vs M/s. Vijaya Electrical and Engineering Works
Karnataka High Court · (2013) 2 AKR 571 : (2013) 76 KarLJ 172
Constitution of India, 1950 — Article 366, 366(29-A)(b)Karnataka Value Added Tax Act, 2003 — Section 4(1)c
High Courts26 Jul 2012
Sri Sathish V. Vs Karnataka Power Transport Corporation Limited, The Director Administration and Human Resources and Superintendent Engineer (Electrical) Office and Maintenance Mangalore Electricity Supply Company
Karnataka High Court · (2012) 07 KAR CK 0075
High Courts26 Jul 2012
Umesh Shetty Vs Sathish Bhaktha and The United India Insurance Co. Ltd.
Karnataka High Court · (2013) 2 KarLJ 363
Motor Vehicles Act, 1988 — Section 166
High Courts26 Jul 2012
Sri Sathish V. and Others Vs Karnataka Power Transport Corporation Limited and Others
Karnataka High Court · (2012) 07 KAR CK 0065
Constitution of India, 1950 — Article 16Karnataka Electricity Board of Recruitment and Promotion Regulation — Rule egulation2(f)
High Courts25 Jul 2012
Satish Shetty Vs Victor D''Souza
Karnataka High Court · (2012) 5 KarLJ 211
Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts25 Jul 2012Dismissed
State of Karnataka Vs Sri. Nagaraju
Karnataka High Court · (2012) 6 KarLJ 477
Karnataka Land Revenue Act, 1964 — Section 127, 129, 136 (3)
High Courts24 Jul 2012
B. Yoganandam Vs The Divisional Controller K.S.R.T.C. Tumkur Division, Tumkur, The Assistant Labour Commissioner and Controlling Authority Under The Payment of Gratuity ACT of 1972 and The Deputy Labour Commissioner and Appellate Authority Under The Payment of Gratuity ACT of 1972
Karnataka High Court · (2012) 6 KarLJ 302 : (2013) 2 SCT 409
Payment of Gratuity Act, 1972 — Section 2 (s), 4 (5)
High Courts24 Jul 2012Dismissed
Dr. V.S. Shukla, Dr. Anjela Geetha Shukla and Dr. C.R. Devendra Vs National Highways Authority of India, The Union of India, The State of Karnataka and Special land Acquisition Officer and Competent Authority
Karnataka High Court · AIR 2013 Kar 65 : (2013) 1 AKR 682 : (2013) 1 KCCR 846
Land Acquisition Act, 1894 — Section 5ANational Highways Act, 1956 — Section 3A, 3A(1)
High Courts20 Jul 2012Allowed
S. Malleshwarrao Vs Bokka Venkateshwarrao
Karnataka High Court · AIR 2013 Kar 88 : (2013) 2 AKR 248