High Courts18 Sept 2012
M/s. Falcon Tyres Ltd. Vs The President, Falcon Tyres Badali Karmikara Sangha (Reg) and Another
Karnataka High Court · (2012) ILR (Kar) 6143
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 937 of 2,397
High Courts18 Sept 2012Allowed
Metropolitan Media Company Limited Vs Nil
Karnataka High Court · (2012) 09 KAR CK 0052
Companies Act, 1956 — Section 391
High Courts18 Sept 2012
Smt. J. Shobha Rani Vs Smt. Huchamma
Karnataka High Court · (2012) 09 KAR CK 0030
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1, Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1Evidence Act, 1872 — Section 17, 18, 19, 20Land Acquisition Act, 1894 — Section 16 (2), 48
High Courts17 Sept 2012
Sree Venkateshwara Best School of English Vs The Regional Provident Fund Commissioner (E and R) Raja Ram Mohan Roy Road, Bangalore - 560025 and Others
Karnataka High Court · (2012) 09 KAR CK 0280
Employees Provident Fund and Miscellaneous Provisions Act, 1952 — Section 7 L (2)
High Courts17 Sept 2012Dismissed
Bowring Institute Vs Sri K. Jayanna and Others
Karnataka High Court · (2012) 09 KAR CK 0016
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 7 Rule 11A
High Courts14 Sept 2012Allowed
State of Karnataka Vs Hotel Leela Venture Limited
Karnataka High Court · (2013) 75 KarLJ 119 : (2013) 63 VST 230
High Courts14 Sept 2012Dismissed
The Karnataka Board of WAKFS Vs Sabira Bi, Syed Hussain @ Syed Hasan @ Saidu Sab
Karnataka High Court · (2013) 1 AKR 23
Waqf Act, 1995 — Section 36, 4, 5
High Courts14 Sept 2012Allowed
Sri T.M. Pillahanumaiah, Since dead by his L.Rs. (Smt. Miniyamma and Mylarappa) Vs Sri Muniyappa
Karnataka High Court · (2012) 09 KAR CK 0267
Karnataka Land Reforms Act, 1961 — Section 132, 133
High Courts14 Sept 2012Dismissed
Ismail Vs Abdul Rahiman and Others
Karnataka High Court · (2013) 1 AKR 112
Karnataka Land Reforms Act, 1961 — Section 48 A
High Courts14 Sept 2012Dismissed
Regional Manager National Insurance Co. Ltd. Regional Office, Subharam Complex, 144, M.G. Road Bangalore - 560001 Vs Mahesh Yadav
Karnataka High Court · (2012) 09 KAR CK 0265
Workmens Compensation Act, 1923 — Section 2 (1) (1)
High Courts14 Sept 2012
Manjunatha, Aruna, Sheikh Abdul Rahim and Nagaraja Vs State of Karnataka
Karnataka High Court · (2012) 09 KAR CK 0264
Karnataka Police Act, 1963 — Section 78 (3)
High Courts14 Sept 2012
Renuka and Others Vs The Senior Divisional Manager The National Insurance Co. Ltd. Prestige Complex, Ramaswamy Circle Mysore and Thimmappa
Karnataka High Court · (2012) 09 KAR CK 0131
High Courts14 Sept 2012Allowed
Tulsa Y. Sawkar, Cheryll Patil and Others Vs B.R. Patil, Dayanand R. Patil Sri B.R. Patil Vs Smt. Tulasa Y. Sawkar and Others Dayanand R. Patil, Smt Kasha S.G. Malghan Vs B.R. Patil and Tulsa Y. Sawkar
Karnataka High Court · (2012) 09 KAR CK 0130
Hindu Succession Act, 1956 — Section 26
High Courts14 Sept 2012Allowed
Sri Rudrappa Vs Sri H.R. Shivakumar, Smt Halamma and Kenchappa Gowlera Dead by L.Rs. (Smt. Ningamma Gowlera and Smt. Halamma
Karnataka High Court · (2013) 1 AKR 134
High Courts14 Sept 2012
M/s J.K. Tyres Ltd., Formerly M/s Vikrant Tyres Limited Vs Mysore Division Hotel, Worker''s Union
Karnataka High Court · (2013) 1 AKR 205
Factories Act, 1948 — Section 46Karnataka High Court Act, 1961 — Section 4
High Courts14 Sept 2012Dismissed
Sri A L. Satish Kumar and Others Vs The State of Karnataka and Others
Karnataka High Court · (2013) 1 KarLJ 213
Constitution of India, 1950 — Article 226, 46Karnataka Municipal Corporations Act, 1976 — Section 58Karnataka Transparency in Public Procurements Rules, 2000 — Rule 10, 17, 17 (1), 17 (2)
High Courts14 Sept 2012Dismissed
State Vs Hanumashetty
Karnataka High Court · (2012) 09 KAR CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13 (1) (d), 13 (2), 20, 7
High Courts14 Sept 2012
Sri Dadapeer Vs Sri K. Mohammed Asif Ali and The Manager Cholamandalam M.S. General Insurance Co. Ltd. Dere House, 2nd Floor New No. 2, N.S.C. Bose Road Chennai - 400001 Tamil Nadu
Karnataka High Court · (2012) 09 KAR CK 0085
High Courts13 Sept 2012Dismissed
Karnataka State Road Transport Corporation and Another Vs Vishnu P. Kalal
Karnataka High Court · (2013) 1 AKR 320
High Courts13 Sept 2012
Smt. Pushpavathi M. and Others Vs The State of Karnataka and The Special Recruitment Committee Hassan Institute of Medical Science
Karnataka High Court · (2012) 09 KAR CK 0263