High Courts04 Oct 2012Disposed Off
Puspanjali M.C. and Others Vs Karnataka Power Transmission Corporation Ltd. and Another
Karnataka High Court · (2013) 3 AKR 372
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 931 of 2,397
High Courts04 Oct 2012Allowed
Sri Prakash Martin Tegur Vs Smt Joyce Samuel
Karnataka High Court · (2013) 1 AKR 514 : (2013) 2 DMC 325 : (2013) ILR (Kar) 793 : (2013) 1 KCCR 190
Special Marriage Act, 1954 — Section 28
High Courts04 Oct 2012Allowed
Pyare Jaan and Another Vs Karnataka Power Transmission Corporation Ltd. and Others
Karnataka High Court · (2013) 1 AKR 257
High Courts04 Oct 2012Dismissed
Karnataka Vikas Grameena Bank Vs Sri. Krishnaji
Karnataka High Court · (2013) 1 AKR 507
High Courts03 Oct 2012
Ravindrakumar Vs The State of Karnataka and Others
Karnataka High Court · (2013) 3 AKR 268 : (2013) 3 KCCR 2527
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Representation of the Peoples Act, 1951 — Section 90
High Courts03 Oct 2012Dismissed
Mahadeva Vs Smt. Rangamma and Smt. Lakshmamma
Karnataka High Court · (2013) 1 AKR 485 : (2013) 1 KCCR 207
Karnataka Land Revenue Act, 1964 — Section 136Transfer of Property Act, 1882 — Section 53 A
High Courts03 Oct 2012Allowed
Syed Khaleel Vs State
Karnataka High Court · (2013) 1 AKR 863
Motor Vehicles Act, 1988 — Section 192, 279, 304 A, 337, 66 (1)
High Courts03 Oct 2012Allowed
The Commissioner of Income Tax, Kimjibhai Complex, Ambedkar Road, Belgaum and The ACIT (Inv), Circle-1, Kimjibhai Complex, Ambedkar Road, Belgaum Vs Smt. B. Sumangaladevi, ''Jibal'', BSK, 3rd Stage, V Block, 2nd Main, 1st A Cross, R-3, Bangalore
Karnataka High Court · (2013) 212 TAXMAN 362
Income Tax Act, 1961 — Section 132 B, 260 ALimitation Act, 1963 — Section 5
High Courts01 Oct 2012
Chikkamarigouda Vs State of Karnataka and Others
Karnataka High Court · (2012) 10 KAR CK 0098
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 304 (B), 34, 498A
High Courts01 Oct 2012Dismissed
Sri H. Anjanappa Vs Sri Subramanyam Since dead by LRs, (Smt. Chamundeshwari, Sharavana and Adhilakshmi)
Karnataka High Court · (2012) 10 KAR CK 0097
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 11
High Courts01 Oct 2012Dismissed
M/s. Silver Springs Vs M/s. Canara Housing Development Co. and M/s. Karnataka Yuva Society
Karnataka High Court · (2013) 1 AKR 153
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 27
High Courts01 Oct 2012
Dr. (Mrs.) M.S. Bhavani and D. Sursh Babu Vs M.S. Raghunandan Murthy and Smt. Nirmala Murthy
Karnataka High Court · (2012) 10 KAR CK 0094
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Hindu Succession Act, 1956 — Section 14 (1), 14 (2)
High Courts01 Oct 2012Allowed
Tractors and Farm Equipment Limited Raheja Chambers, No. 12 Museum Road Bangalore - 560001 Vs The State of Karnataka
Karnataka High Court · (2013) 64 VST 1
Karnataka Tax on Entry of Goods Act, 1979 — Section 3 A, 3 BB
High Courts01 Oct 2012Dismissed
K.P. Shivappa Vs State
Karnataka High Court · (2012) 10 KAR CK 0090
Criminal Procedure Code, 1973 (CrPC) — Section 313, 313, 360Evidence Act, 1872 — Section 58Penal Code, 1860 (IPC) — Section 279, 279, 304 A, 304A, 337
High Courts01 Oct 2012Dismissed
State Bank of India Vs Rajshekhar and Others
Karnataka High Court · (2012) 10 KAR CK 0084
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 58, Order 21 Rule 58 (1) (a), Order 21 Rule 58(2), Order 21 Rule 58(4)
High Courts01 Oct 2012Allowed
Falcon Tyres Ltd. Vs President, Falcon Tyres Badli Karmikara and Another
Karnataka High Court · (2013) 1 LLJ 94
High Courts01 Oct 2012
A.C. Muniraju Vs S.M. Narayanagowda
Karnataka High Court · (2012) 10 KAR CK 0014
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts01 Oct 2012
Sri Futermal M. Jain Vs Sri S.K. Deepak Kumar and S.K. Omkar
Karnataka High Court · (2012) 10 KAR CK 0013