High Courts01 Feb 2013
Texonic Instruments Vs Union of India
Karnataka High Court · (2013) 288 ELT 510
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 904 of 2,397
High Courts01 Feb 2013
Income Tax Officer, Bijapur Vs Anil Kumar and Co.
Karnataka High Court · (2013) 354 ITR 170 : (2013) 214 TAXMAN 202
Income Tax Act, 1961 — Section 143(3), 194C, 40(a)(ia)
High Courts31 Jan 2013
TVS Motor Co. Ltd. Vs Commissioner of Central Excise
Karnataka High Court · (2013) 295 ELT 42 : (2014) 45 GST 593
Finance Act, 2004 — Section 91, 93
High Courts31 Jan 2013
Siddramappa S. Yelamali Vs The Commissioner of Central Excise
Karnataka High Court · (2013) 76 KarLJ 40
Finance Act, 1994 — Section 85
High Courts30 Jan 2013Allowed
Bajaj Allianz General Insurance Co. Ltd. Vs Kumari G.M. Neelamma and K. Balachandra Kumari G.M. Neelamma Vs K. Balachandra and Bajaj Allianz General Insurance Co. Ltd.
Karnataka High Court · (2013) 3 AKR 663
High Courts30 Jan 2013Dismissed
Sri. S. Muniraju Vs Sri. Puttaswamy
Karnataka High Court · (2013) 01 KAR CK 0176
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 197Penal Code, 1860 (IPC) — Section 120B, 406, 409
High Courts30 Jan 2013Dismissed
Sri Raja L. Sampath Vs Smt. Nandini Perumal @ Kalpana Perumal, Sri. Bharma Nadi The Commissioner K G F Urban Development Authority Robertsonpet, K G F. and Sri M. Narayanappa The Chief Officer Town Municipal Council Bangarpet Town Bangarpet
Karnataka High Court · (2013) 01 KAR CK 0158
High Courts30 Jan 2013Dismissed
Bhaskar Gowda Vs Marigowda and Others
Karnataka High Court · (2013) 01 KAR CK 0115
Limitation Act, 1963 — Section 5
High Courts30 Jan 2013Allowed
Smt. Neelamma and Smt. Vasanthi Vs Smt. Sannamuniyamma and Others
Karnataka High Court · (2013) 01 KAR CK 0086
High Courts30 Jan 2013
Bhimanagouda Chattarki Vs The State of Karnataka
Karnataka High Court · (2013) 01 KAR CK 0079
High Courts30 Jan 2013Dismissed
Basavaraju Vs Smt. Mahadevamma
Karnataka High Court · (2013) 01 KAR CK 0031
Specific Relief Act, 1963 — Section 20
High Courts30 Jan 2013
Sri. K. Madhukar Malli Vs The Mangalore City Corporation Lalbagh
Karnataka High Court · (2013) 01 KAR CK 0024
Karnataka Municipal Corporations Act, 1976 — Section 321(3)
High Courts29 Jan 2013Dismissed
Y.N. Mallinath Vs Sangamma
Karnataka High Court · (2014) 3 AKR 395 : (2014) 3 KarLJ 242
High Courts29 Jan 2013
T. Bhagwan Vs Managing Director
Karnataka High Court · (2013) 137 FLR 873 : (2013) LLR 593
Industrial Disputes Act, 1947 — Section 10-4A
High Courts29 Jan 2013
Sankhla Polymers (P) Ltd. Vs Income Tax Officer
Karnataka High Court · (2013) 257 CTR 185 : (2013) 352 ITR 452 : (2013) 215 TAXMAN 175
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 115JB, 260A, 80-IA(5), 80-IB
High Courts29 Jan 2013Dismissed
Channaibhairayya Vs Commissioner, Bangalore Development Authority and Others
Karnataka High Court · (2013) 2 AKR 450 : (2013) ILR (Kar) 906 : (2013) 5 KarLJ 301 : (2013) 2 KCCR 1426
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 53A
High Courts29 Jan 2013Allowed
Babu Vs The State
Karnataka High Court · (2013) 01 KAR CK 0181
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 399, 402
High Courts29 Jan 2013Allowed
Sri. M.T. Gajendra Vs State of Karnataka
Karnataka High Court · (2013) 01 KAR CK 0180
Criminal Procedure Code, 1973 (CrPC) — Section 107(c)Penal Code, 1860 (IPC) — Section 302
High Courts29 Jan 2013
M.V. Shankaraiah and Others Vs Rudraiah
Karnataka High Court · (2013) 01 KAR CK 0159
Land Acquisition Act, 1894 — Section 30, 54
High Courts29 Jan 2013Allowed
Bandesh Jidage and Gajanand Sawaleshwar Vs The State
Karnataka High Court · (2013) 01 KAR CK 0100