High Courts19 Feb 2013
J.K. Industries Ltd. Vs Assistant Commissioner of Income Tax
Karnataka High Court · (2013) 260 CTR 348 : (2013) 351 ITR 434
Income Tax Act, 1961 — Section 260A, 80AB, 80HHC
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 900 of 2,397
High Courts19 Feb 2013Dismissed
P.V. Kamesh Kumar Vs Thoti Muniyappa and Others
Karnataka High Court · (2013) 2 AKR 602 : (2013) 2 KCCR 1617
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A, Order 8 Rule 6C
High Courts18 Feb 2013Allowed
Divisional Manager, I.C.I.C.I. Lombard General Ins. Co. Ltd. Vs Mudiyappa and Another
Karnataka High Court · (2014) 2 ACC 292 : (2014) ACJ 268 : (2014) 2 AKR 720
High Courts18 Feb 2013Dismissed
Smt. Rukminibai and Others Vs The Divisional Controller, NEKRTC
Karnataka High Court · (2013) 4 AKR 428 : (2013) ILR (Kar) 1024 : (2013) LabIC 4198
Industrial Disputes Act, 1947 — Section 10(1)(c), 10(4-A)Limitation Act, 1963 — Section 3
High Courts18 Feb 2013Dismissed
Smt. S. Nalini Vs The Commissioner, Bangalore Development Authority and Others
Karnataka High Court · (2013) 3 KCCR 1783
Bangalore Development Authority Act, 1976 — Section 17(1), 17(3)
High Courts18 Feb 2013
Ameena Farhath, Mohammed Ouldes, Hafiz Mohammed Islam and Hameeda Khatoon Vs The Deputy Director, KGID and Director of Agriculture
Karnataka High Court · (2013) 02 KAR CK 0074
High Courts18 Feb 2013
Commissioner of Income Tax and Another Vs Infosys Technologies Ltd.
Karnataka High Court · (2013) 261 CTR 586 : (2013) 352 ITR 74
Income Tax Act, 1961 — Section 260A, 80HHE
High Courts18 Feb 2013Dismissed
Ravindranath Bajpe Vs Smt. Sharada Bai and Another
Karnataka High Court · (2013) 2 AKR 659 : (2013) ILR (Kar) 1643 : (2013) 5 KarLJ 425 : (2013) 2 KCCR 1701
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2)Land Acquisition Act, 1894 — Section 18(1), 18(2), 18(3)(b)
High Courts18 Feb 2013Partly Allowed
Bangalore Metropolitan Transport Corpn. Vs G. Giriraju and Another
Karnataka High Court · (2013) 3 ACC 183
High Courts15 Feb 2013Dismissed
Hemanth G.K. Vs Legno Door Systems
Karnataka High Court · (2014) 4 KarLJ 64
High Courts15 Feb 2013
Channabasavaiah R Vs Oriental Insurance Co. Ltd. and Others
Karnataka High Court · (2014) 2 ACC 701 : (2014) ACJ 613 : (2014) 3 AKR 65 : (2014) 1 AnWR 677
High Courts15 Feb 2013
Smt. Fouzia, Smt. Jyothi Ashok, Sri Krishna and Sri Shivananda Vs State of Karnataka, The Election Commissioner, The Mangalore City Corporation and The Deputy Commissioner
Karnataka High Court · (2013) 02 KAR CK 0098
Constitution of India, 1950 — Article 243K, 243T, 32
High Courts15 Feb 2013
Eagleton the Golf Resort Vs The Director of Tourism
Karnataka High Court · (2013) 02 KAR CK 0055
Constitution of India, 1950 — Article 14
High Courts15 Feb 2013Dismissed
State Vs Madhusudhan Alias Madhu
Karnataka High Court · (2013) 2 KarLJ 557 : (2013) 3 KCCR 2235
Penal Code, 1860 (IPC) — Section 376(2)(f), 511
High Courts14 Feb 2013
Smt. Murthujabi and Others Vs Smt. Nilamma and Others
Karnataka High Court · (2014) 2 KarLJ 182 : (2013) 4 KCCR 3489
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 14
High Courts14 Feb 2013Disposed Off
The Principal, St. Mary''s Convent Vs G. Venkateshwaralu, United India Insurance Co. Ltd. and Srinivas Shri. G.V. Venkateshwaralu and Smt. Vijay Kumari Vs United India Insurance Co. Ltd. and The Principal, St. Mary''s Convent
Karnataka High Court · (2013) 3 AKR 659
High Courts13 Feb 2013
Commissioner of Income Tax Vs Infosys Technologies Ltd.
Karnataka High Court · (2013) 02 KAR CK 0151
High Courts13 Feb 2013Allowed
The Divisional Manager, National Insurance Co. Ltd. Vs Smt. Alkananda, Sripad, Ambu and Gowrishankar
Karnataka High Court · (2013) 3 AKR 680
High Courts13 Feb 2013Allowed
J.K. Lonakar Vs Karnataka Food and Civil Supplies Corporation Limited
Karnataka High Court · (2013) ILR (Kar) 1681
Constitution of India, 1950 — Article 311