High Courts28 Mar 2013Allowed
Sri B. Somnath Kotian Vs State of Karnataka
Karnataka High Court · (2013) 3 KarLJ 607
Criminal Procedure Code, 1973 (CrPC) — Section 451, 457Karnataka Preservation of Trees Act 1976 — Section 8
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 887 of 2,397
High Courts28 Mar 2013
Sri. Raja Raja Sri.nivas and Others Vs Sri. G.R. Pandu and Others
Karnataka High Court · (2013) 03 KAR CK 0160
High Courts28 Mar 2013
Smt. N. Dhakshayini Vs The Commissioner Bangalore Development Authority
Karnataka High Court · (2013) ILR (Kar) 2221 : (2013) 5 KarLJ 708
Constitution of India, 1950 — Article 300A, 31Land Acquisition Act, 1894 — Section 4, 6
High Courts28 Mar 2013Dismissed
Smt. Kadambari Das Vs Sri Ranjan Kumar Behera
Karnataka High Court · (2013) 03 KAR CK 0137
Family Courts Act, 1984 — Section 10Guardian and Wards Act, 1890 — Section 12, 25, 7
High Courts28 Mar 2013Dismissed
Workmen of Karnataka Soaps and Detergents Limited Vs The State of Karnataka and The Karnataka Soaps and Detergents Limited
Karnataka High Court · (2013) 03 KAR CK 0089
Constitution of India, 1950 — Article 14, 16
High Courts28 Mar 2013Dismissed
Smt. Sheela N. Vasudev, Alok Vasudev and Amit Vasudev Vs Smt. Leela Narasinga Rao and Smt. Vatsala Vittal
Karnataka High Court · (2013) 03 KAR CK 0017
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts28 Mar 2013
Sri. Prasanna Veeranjaneya Swamy Trust Vs The Secretary to Government Revenue Department (Mujarai) Government of Karnataka and Others
Karnataka High Court · (2013) 03 KAR CK 0016
Hindu Religious Institutions and Charitable Endowment Act, 1997 — Section 23, 42, 43
High Courts27 Mar 2013
Sri. Narayanappa Vs The Management of M/s. Strides Arco Lad., Ltd.
Karnataka High Court · (2013) 3 AKR 550 : (2013) ILR (Kar) 3101 : (2013) 3 LLJ 426
High Courts27 Mar 2013
Smt. Bharathi Shetty Vs B. Hanumanthappa
Karnataka High Court · AIR 2013 Kar 165 : (2013) 4 AKR 80 : (2013) 3 KCCR 2451
Insurance Act, 1938 — Section 64V(b)Transfer of Property Act, 1882 — Section 105, 108(c), 111(g), 114A
High Courts27 Mar 2013Dismissed
United India Insurance Co., Ltd., The Deputy General Manager, United India Insurance Co., Ltd. and The Senior Divisional Manager, United India Insurance Co., Ltd. Vs Sri. B. Venugopal
Karnataka High Court · (2013) 03 KAR CK 0157
Constitution of India, 1950 — Article 311
High Courts27 Mar 2013
Mallappa B. Kale Vs Secretary Karnataka Legislative Assembly Secretariat and S. Murthy
Karnataka High Court · (2013) 03 KAR CK 0149
Penal Code, 1860 (IPC) — Section 114, 34, 448, 506
High Courts26 Mar 2013Allowed
M/s. Panchalingeshwara Investments (R) Vs Chikka Veeresha @ Suresh and S. Rajashekar
Karnataka High Court · (2013) 03 KAR CK 0186
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10-A
High Courts26 Mar 2013Dismissed
Shri G. Prakash and Others Vs The Managing Director, The Chief Traffic Manager, The Divisional Traffic Officer and The Divisional Controller KSRTC
Karnataka High Court · (2013) 03 KAR CK 0159
High Courts26 Mar 2013
New India Assurance Co. Ltd. Vs Sri Kareem and Sri K.M. Manjunath Kareem Vs The Manager, The New India Assurance Co. Ltd. and Sri K.M. Manjunath
Karnataka High Court · (2013) 03 KAR CK 0158
High Courts26 Mar 2013Dismissed
Sri. Ashwathaiah @ Sanjeevaiah Vs Sri. B.K. Durgada Narasaiah and Others
Karnataka High Court · (2013) 03 KAR CK 0146
Limitation Act, 1963 — Article 58, 65
High Courts26 Mar 2013
Sri. Chikkabasavaraju Vs The State of Karnataka, The Joint Commissioner of Commercial Taxes and The Assessing Commissioner of Commercial Taxes
Karnataka High Court · (2013) 2 AKR 744 : (2013) ILR (Kar) 2529 : (2013) 76 KarLJ 61 : (2013) 2 KCCR 1570 : (2014) 68 VST 253
Central Excise Act, 1944 — Section 35G, 35HKarnataka Sales Tax Act, 1957 — Section 22(2)
High Courts26 Mar 2013Allowed
T. Suneel Kumar Vs State of Karnataka and Others
Karnataka High Court · (2013) 3 AKR 415 : (2013) ILR (Kar) 4603 : (2013) ILR (Kar) 4564 : (2013) 3 KarLJ 193 : (2013) LabIC 3009
Constitution of India, 1950 — Article 142, 144, 32Karnataka Police (Amendment) Act, 2012 — Section 20-BKarnataka Police Act, 1963 — Section 4
High Courts26 Mar 2013
Sri. Thimmegowda, Smt. Narayanamma and Ms. Geetha Vs Sri. Gopalakrishna and The Oriental Insurance Co. Ltd. The Oriental Insurance Co. Ltd. Vs Sri. Thimmegowda, Smt. NarayanammaMs. Geetha and Sri. Gopalakrishna
Karnataka High Court · (2013) 03 KAR CK 0094
High Courts26 Mar 2013Allowed
Dr. B.H. Doreswamy Vs The Secretary Department of Primary and Secondary Education Government of Karnataka and Others
Karnataka High Court · (2013) 03 KAR CK 0093
Karnataka Education Act, 1983 — Section 36
High Courts26 Mar 2013
Sri. Abbaiah and Others Vs The State of Karnataka and Others
Karnataka High Court · (2013) 3 KarLJ 604