COURT ARCHIVE

Karnataka High Court judgments

47,933 judgments · page 878 of 2,397

High Courts25 Apr 2013

K.R. Chandrashekharaiah Vs Prakash and Others

Karnataka High Court · (2013) 4 AKR 113 : (2013) ILR (Kar) 2954 : (2013) 6 KarLJ 17 : (2013) 4 KCCR 2668

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23Karnataka Panchayat Raj Act, 1993 — Section 295(2), 69(5)

High Courts24 Apr 2013Allowed

Sarveshwar Roller Flour Mills Pvt. Ltd. Vs Sobha Developers Ltd.

Karnataka High Court · (2013) 04 KAR CK 0192

High Courts24 Apr 2013

State of Karnataka Vs Cauvery Motors (Private) Limited

Karnataka High Court · (2013) 77 KarLJ 1 : (2014) 68 VST 124

Karnataka Sales Tax Act, 1957 — Section 12A, 2(1)(t), 21(2)

High Courts24 Apr 2013

Commissioner of Income Tax Vs Shastha Pharma Laboratories (P.) Ltd.

Karnataka High Court · (2013) 262 CTR 352 : (2013) 355 ITR 316 : (2013) 216 TAXMAN 73

Income Tax Act, 1961 — Section 23, 23(1)(a), 23(1)(a)(b)

High Courts24 Apr 2013

The Central Arecanut and Cocoa Marketing and Processing Co-operative Ltd. Vs State of Karnataka

Karnataka High Court · (2013) 4 AKR 859 : (2013) ILR (Kar) 3699 : (2013) 76 KarLJ 382 : (2014) 67 VST 194

Central Sales Tax Act, 1956 — Section 2(h)

High Courts24 Apr 2013Allowed

Mr. R.K. Jain, Editor, Printer and Publisher, Excise Law Times Centax Publications Pvt. Ltd. Vs Sri P.G. Chacko, Judicial Member, Customs, Excise and Service Tax Appellate Tribunal, South Zonal Bench

Karnataka High Court · AIR 2013 Kar 142 : (2013) 3 KCCR 2262

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11

High Courts24 Apr 2013

Sri. Sharif Ahmed Vs Bank of Baroda

Karnataka High Court · (2013) 04 KAR CK 0043

High Courts22 Apr 2013

Yojaka Marine Pvt. Ltd. Vs Assistant Commissioner of Income Tax

Karnataka High Court · (2013) 263 CTR 491 : (2013) 354 ITR 530

Income Tax Act, 1961 — Section 80-IA

High Courts22 Apr 2013Allowed

Venkataravanappa Vs The State

Karnataka High Court · (2013) 3 KCCR 1934

Penal Code, 1860 (IPC) — Section 120(b), 409, 420Prevention of Corruption Act, 1988 — Section 13(1)(c)(d), 13(2)

High Courts22 Apr 2013

Mr. Nazeer Saheb Vs K. Mohan Bhat, United India Insurance Co. Ltd. and Smt. Zulekha

Karnataka High Court · (2014) 1 ACC 551 : (2013) 6 KarLJ 320

High Courts22 Apr 2013Dismissed

Kempegowda and Smt. Rathnamma Vs Seena and The Branch Manager, Bajaj Allianz General Insurance Co. Ltd. Bajaj Allianz General Insurance Co. Vs Kempugowda, Ratnamma and Seena

Karnataka High Court · (2014) ACJ 381 : (2013) 3 AKR 521 : (2013) ILR (Kar) 2645

Motor Vehicles Act, 1988 — Section 166

High Courts22 Apr 2013

Sri. B. Jayaramaih Vs Smt. Gowramma and Others

Karnataka High Court · (2013) 04 KAR CK 0115

High Courts22 Apr 2013Dismissed

Sri K.R. Susheela Gowda Managing Trustee Vs Smt. Kamalamma and Others Netaji Rural Development Trust (R) Vs Sri Chandregowda and Others

Karnataka High Court · (2013) 04 KAR CK 0044

Karnataka Urban Development Authorities (Allotment of Sites) Rules, 1991 — Rule 7Karnataka Urban Development Authorities Act, 1987 — Section 17, 19, 38-A(1)

High Courts22 Apr 2013Allowed

M/s. Gimpex Limited and M/s. Gimpex Metal Limited Vs M/s. Arunodaya Minerals and Others

Karnataka High Court · (2013) 04 KAR CK 0033

Arbitration and Conciliation Act, 1996 — Section 11, 11(5), 9

High Courts22 Apr 2013

K.L.J.A. Kiran Babu Vs Management of the Hewlett-Packard Global Soft Pvt. Ltd.

Karnataka High Court · (2013) 138 FLR 496 : (2013) 4 LLJ 395 : (2013) LLR 819

Industrial Disputes Act, 1947 — Section 10(4-A)

High Courts22 Apr 2013

Commissioner of Income Tax and Another Vs Infosys Technologies Ltd.

Karnataka High Court · (2014) 360 ITR 714 : (2014) 223 TAXMAN 469

High Courts19 Apr 2013Dismissed

S. Rangaswamy Naik and H.R. Bhagwandas Vs B.R. Ravikanthe Gowda and Others Sri B.S. Marthurkar and Sri B.Y. Malagatti Vs B.R. Ravikanthe Gowda and Others

Karnataka High Court · (2013) 04 KAR CK 0193

High Courts19 Apr 2013

Karnataka Lokayukta by its Registrar Vs Sri Mallanna and State of Karnataka

Karnataka High Court · (2014) 1 AKR 53 : (2014) ILR (Kar) 70 : (2014) 4 KarLJ 153 : (2013) 4 KCCR 3348

Karnataka Civil Services (Conduct) Rules, 1966 — Rule 3(1)(i)

High Courts19 Apr 2013Allowed

Mr. Saleem. A.M., Mr. Rajeev Dangi and Mr. Ramdas Vs Sri. Bhawarlal and State of Karnataka

Karnataka High Court · (2013) 04 KAR CK 0167

Penal Code, 1860 (IPC) — Section 420, 504, 506

High Courts19 Apr 2013Allowed

Shri. C. Srinivasa Vs State of Karnataka and Dr. B.S. Manjunath Swamy

Karnataka High Court · (2013) 04 KAR CK 0152

Criminal Procedure Code, 1973 (CrPC) — Section 452Penal Code, 1860 (IPC) — Section 379