High Courts12 Sept 2013Disposed Off
Dr. Vanahalli Homeo Pharmaceuticals Vs Karnataka State Drug Logistics and Warehousing Society Regd. and The Commissioner for Health and Family Welfare Services
Karnataka High Court · (2013) 09 KAR CK 0325
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 827 of 2,397
High Courts12 Sept 2013
Commissioner of Income Tax and Another Vs Sri Lakshmi Narasimha Distilleries P. Ltd.
Karnataka High Court · (2014) 362 ITR 573
High Courts12 Sept 2013
Gemalto Terminals India Pvt. Ltd. Vs Commr. of Cus., Bangalore
Karnataka High Court · (2014) 301 ELT 291 : (2014) 2 KarLJ 466
High Courts12 Sept 2013Dismissed
Joyce Pushapalath Karkada Alias Shiri and Geetha Hidi Shiri Vs Mrs. Shameela Nina, Ravindra Shiri and Naveetha Shreya
Karnataka High Court · (2013) 09 KAR CK 0251
High Courts12 Sept 2013Dismissed
Mr. K.C. Srinivas Vs Mrs. Gurramma and Mr. Ankappa Reddy
Karnataka High Court · (2013) 09 KAR CK 0250
High Courts12 Sept 2013Disposed Off
Sri. T. Suresh Babu Vs Sri. Vijayakumar M. and IFFCO Tokio General Insurance Co. Ltd.
Karnataka High Court · (2013) 09 KAR CK 0249
Motor Vehicles Act, 1939 — Section 173(1), 43, 53, 61
High Courts12 Sept 2013Disposed Off
Smt. Bibijan Vs The Secretary to Govt. of India, The Regional Passport Officer, Ministry of External Affairs, Government of India and The Passport Officer
Karnataka High Court · (2013) 09 KAR CK 0237
High Courts12 Sept 2013Dismissed
Smt. A.S. Savithri Vs Sri. C. Yathish and Others
Karnataka High Court · (2013) 09 KAR CK 0183
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, 151
High Courts12 Sept 2013Dismissed
Sri. Srinivasa, Smt. Narayanamma and Smt. Nethravathi Vs Sri. Sanjeevaiah
Karnataka High Court · (2013) 09 KAR CK 0182
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 2
High Courts12 Sept 2013
Dr. Vinod R.K. Vs Smt. Geetha R.
Karnataka High Court · (2013) 09 KAR CK 0181
High Courts12 Sept 2013Disposed Off
The Range Forest Officer Saamajika Aranya Valaya and The Prl. Secretary to Government Department of Forest and Environmental Ecology Vs Krishna Murthy
Karnataka High Court · (2013) 09 KAR CK 0180
Industrial Disputes Act, 1947 — Section 2(j), 25(F)
High Courts12 Sept 2013Disposed Off
K. Vishawanath Vs State of Karnataka, The Commissioner and Director For Food and Civil Supplies, No. 1, Cunningham Road and The Deputy Commissioner, The Officer Under Food and Civil Supplies, Tumkur District
Karnataka High Court · (2013) 09 KAR CK 0115
Karnataka Essential Commodities (Public Distribution System) Control Order, 1992 — Paragraph 17
High Courts12 Sept 2013Dismissed
M/S. Mukund Cotton Company Vs The Managing Director, The Co-Operative Oils Limited
Karnataka High Court · (2013) 09 KAR CK 0114
Karnataka Co-operative Societies Act, 1959 — Section 118, 118(2)
High Courts12 Sept 2013Dismissed
Sri. T.V. Lakshmikanth Vs Sri. B.R. Prithviraj Urs, Smt. G.M. Nehtra Urs and Sri. Marappa Naidu
Karnataka High Court · (2013) 09 KAR CK 0088
Specific Relief Act, 1963 — Section 16(c)
High Courts12 Sept 2013Allowed
Venkataravanappa Vs The Chairman and the Assistant Commissioner, A. Narayanaswamy, Kanakappa, Since dead, rep. by LRs. Raghu and Others and R. Shivappa
Karnataka High Court · (2013) 09 KAR CK 0060
Constitution of India, 1950 — Article 226, 227
High Courts12 Sept 2013
Commissioner of Service Tax Service Tax Commissionarate Vs M/s. First Flight Couriers Limited
Karnataka High Court · (2014) 35 STR 311
Finance Act, 1994 — Section 76, 77Income Tax Act, 1961 — Section 80(2)Industrial Disputes Act, 1947 — Section 10(3)
High Courts12 Sept 2013Partly Allowed
Yashwanth Dongre Vs Salman Rasheed
Karnataka High Court · (2013) 09 KAR CK 0038
High Courts12 Sept 2013Dismissed
State of Karnataka Vs Vishwanatha Poojary
Karnataka High Court · (2014) 1 KarLJ 111
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 376
High Courts11 Sept 2013Partly Allowed
Basavanneppa Vs Ulavappa and Another
Karnataka High Court · (2014) 2 AKR 705 : (2014) 2 KarLJ 172