High Courts20 Mar 2014Disposed Off
Sri. Ajay Rajasekhar Vs Smt. Tripti
Karnataka High Court · (2014) 03 KAR CK 0026
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 709 of 2,398
High Courts19 Mar 2014
Asea Brown Boveri Ltd. Vs State of Karnataka
Karnataka High Court · (2014) ILR 3346 : (2014) 79 KarLJ 241 : (2014) 70 VST 84
Central Sales Tax Act, 1956 — Section 14, 15, 2(g), 3, 3(a)Constitution of India, 1950 — Article 14, 19(1)(g), 246(2), 269, 286Karnataka Sales Tax Act, 1957 — Section 12(3), 2, 2(1)(u1), 2(1)(u2), 21(2)
High Courts19 Mar 2014Dismissed
Sangappa Vs Ramchandra Laxman Pujeri and Others
Karnataka High Court · (2014) 03 KAR CK 0261
High Courts19 Mar 2014Dismissed
Basavaraj S. Ghale Vs Union of India, State of Karnataka and Karnataka Antibiotics and Pharmaceuticals Limited
Karnataka High Court · (2014) 03 KAR CK 0242
High Courts19 Mar 2014Dismissed
Sri Narasimhaiah Vs State of Karnataka and Others
Karnataka High Court · (2014) 03 KAR CK 0218
Karnataka Land Reforms Act, 1961 - Section 44Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 - Section 3(1)(b) 3(b)
High Courts19 Mar 2014Allowed
Smt. Bhanumathi Vs Bayanna, Smt. Nagarathanamma, B.K. Ramanna and C. Balappa
Karnataka High Court · (2014) 03 KAR CK 0206
High Courts19 Mar 2014Allowed
Shri Rama Laxman Patil, Shri Sidrai Rama Patil and Shri Siddapa Laxman Patil Vs The State of Karnataka
Karnataka High Court · (2014) 03 KAR CK 0191
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 302
High Courts19 Mar 2014Allowed
Sri M. Bharathi Vs State
Karnataka High Court · (2014) 03 KAR CK 0190
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 307
High Courts19 Mar 2014Partly Allowed
Dr. H. Hanumanthappa, M.B.B.S., D.V.D., M.D., (Dermatology) Vs The State of Karnataka, The Selection Committee, Mysore Medical College and Research Institute and Dr. B. Krishnamurthy, Professor and Head of the Department of Pediatrics, Mysore Medical College and Research Institute
Karnataka High Court · (2014) 03 KAR CK 0189
High Courts19 Mar 2014
Maya Appliances (Private) Limited Vs The Additional Commissioner of Commercial Taxes
Karnataka High Court · (2014) 79 KarLJ 277 : (2014) 72 VST 505
Karnataka Value Added Tax Act, 2003 — Section 2(34), 2(35), 2(36), 3, 30
High Courts19 Mar 2014Dismissed
Pankaj Dhirajlal Sanghvi and Suryakanth Nanalal Doshi Vs M/s. Religare Finvest Ltd.
Karnataka High Court · (2014) 4 BC 374 : (2014) ILR 2895 : (2014) 4 KarLJ 225 : (2014) 4 KCCR 2925
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts19 Mar 2014
Oriental Insurance Co. Ltd. Vs Smt. Savithri Hudge and Riyaz Pasha Smt. Savithri Hudge Vs Oriental Insurance Co. Ltd. and Riyaz Pasha
Karnataka High Court · (2015) ACJ 236 : (2014) 3 AKR 20 : (2015) 1 AnWR 603 : (2014) 4 KarLJ 640
Motor Vehicles Act, 1988 — Section 146, 147, 149(7), 39, 43
High Courts19 Mar 2014Dismissed
Jyothibai and M.J. Shivaleela Vs The State of Karnataka
Karnataka High Court · (2014) 03 KAR CK 0025
Constitution of India, 1950 - Article 14 226
High Courts19 Mar 2014Partly Allowed
The Senior Manager, Royal Sundaram Alliance Insurance Co. Ltd. Vs G.B. Keshava Reddy and G.V. Ramajinappa G.B. Keshava Reddy Vs G.V. Ramajinappa and M/s. Royal Sundaram Alliance Insurance Co. Ltd.
Karnataka High Court · (2014) 03 KAR CK 0007
High Courts19 Mar 2014Allowed
Smt. Shanta, Shri. Raghavendra H.V. and Shri. Babu Sungar Vs Shri. Gopal Hanumant Bapshet and The Karnataka Lokayukta Police
Karnataka High Court · (2014) 03 KAR CK 0006
Criminal Procedure Code, 1973 (CrPC) - Section 156(3) 190 200Penal Code, 1860 (IPC) - Section 107 166 323 324 34Prevention of Corruption Act, 1988 - Section 13(1)(b)(c) 13(1)(c)(d) 13(2)
High Courts18 Mar 2014Allowed
Pandurangappa B.P. Vs The State of Karnataka
Karnataka High Court · (2014) 03 KAR CK 0260
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 354(A), 504, 506Protection of Children from Sexual Offences Act, 2012 — Section 8
High Courts18 Mar 2014Allowed
Sri Ravi Vs State of Karnataka
Karnataka High Court · (2014) 03 KAR CK 0259
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 143, 144, 147, 148, 149
High Courts18 Mar 2014Dismissed
Smt. Reshma Vs Sri Syed Yaseen and Smt. Bibuan
Karnataka High Court · (2014) 03 KAR CK 0258
High Courts18 Mar 2014Partly Allowed
Mohan Raj @ Mahabala Poojary Vs Venkatesh K.T. and The Branch Manager The National Insurance Company Ltd.
Karnataka High Court · (2014) 03 KAR CK 0257
High Courts18 Mar 2014Dismissed
State Vs Kausar, Yousef and Vinoda @ Medda
Karnataka High Court · (2014) 03 KAR CK 0256
Criminal Procedure Code, 1973 (CrPC) — Section 173, 323Electricity Act, 2003 — Section 135, 136, 137, 138, 139Penal Code, 1860 (IPC) — Section 34, 379