High Courts24 Apr 2014
Francis Vs State
Karnataka High Court · (2014) 5 KarLJ 143
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 420, 468, 471
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 694 of 2,398
High Courts24 Apr 2014
L.H. Hanumanthappa Vs The State Mallikarjun Vs The State of Karnataka The State of Karnataka Vs Siddaram Ningappa Koganur
Karnataka High Court · (2014) ILR 3150 : (2014) 4 KarLJ 191 : (2014) 4 KCCR 2996
Criminal Procedure Code, 1973 (CrPC) — Section 307, 308, 326, 456(2), 475Prevention of Corruption Act, 1988 — Section 19, 20, 21, 3, 4
High Courts23 Apr 2014
Lakshmana and Others Vs Ramappa
Karnataka High Court · (2015) 1 KarLJ 353 : (2015) 4 KCCR 3720
High Courts23 Apr 2014
M.D. Kohinuddin Vs The State of Karnataka
Karnataka High Court · (2015) 1 AKR 721
Evidence Act, 1872 — Section 114Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 43, 50
High Courts23 Apr 2014
P. Nagesh Vs State of Karnataka
Karnataka High Court · (2014) ILR 6114
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 201, 302, 34, 364, 379
High Courts23 Apr 2014Dismissed
Bikas Barman Vs State
Karnataka High Court · (2014) 3 KarLJ 605 : (2014) 4 KCCR 3906
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 376(2)(f), 511Protection of Children from Sexual Offences Act, 2012 — Section 4, 5(m)
High Courts23 Apr 2014Dismissed
Mohammed Abbas Vs Jaibunnisa
Karnataka High Court · (2014) 4 KarLJ 39
Transfer of Property Act, 1882 — Section 122, 123
High Courts23 Apr 2014Dismissed
M.D. Kohiunddin Vs State
Karnataka High Court · (2014) 4 Crimes 266 : (2014) 5 KarLJ 152
Evidence Act, 1872 — Section 114Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 43, 50
High Courts23 Apr 2014
Devatha Exports Vs Dy. Dir., Enforcement Directorate
Karnataka High Court · (2015) 315 ELT 223
Foreign Exchange Regulation Act, 1973 — Section 18(2), 18(3)
High Courts23 Apr 2014Dismissed
Krishne Gowda Vs State of Karnataka
Karnataka High Court · (2014) 5 KarLJ 96 : (2014) 3 KarLJ 669
High Courts23 Apr 2014Allowed
Lakshminarayana R. Vs State by Kamakshipalya Police Station
Karnataka High Court · (2014) 5 KarLJ 247
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 395
High Courts23 Apr 2014Dismissed
S. Sundaraj Vs State of Karnataka
Karnataka High Court · (2014) 4 KarLJ 388
Karnataka Land Revenue Act, 1964 — Section 136(3)Land Acquisition Act, 1894 — Section 16(2)Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
High Courts23 Apr 2014
C.G. Jagadeesh Vs State of Karnataka
Karnataka High Court · (2015) 1 AKR 74 : (2014) 5 KarLJ 179
High Courts23 Apr 2014Allowed
The Divisional Controller,Karnataka State Road Transport Corporation Vs M.C. Gangappa
Karnataka High Court · (2015) 1 AKR 259 : (2015) 144 FLR 674 : (2014) 5 KarLJ 215
High Courts22 Apr 2014
Lingaraju K.H. Vs State of Karnataka
Karnataka High Court · (2014) 4 KarLJ 336
High Courts22 Apr 2014Dismissed
H.K. Gopalakrishna Vs The Registrar of Co-Operative Societies
Karnataka High Court · (2014) 3 AKR 519 : (2014) 3 KCCR 2393
Karnataka Co-operative Societies Act, 1959 — Section 109, 29-C(8), 64, 70Karnataka Societies Registration Act, 1960 — Section 25, 25(1)
High Courts22 Apr 2014Disposed Off
The Land Acquisition Officer and Asst. Commissioner Vs Rev. Fr. Ronald D. Souza
Karnataka High Court · (2014) 3 AKR 314 : (2014) ILR 5570 : (2014) 3 KCCR 2290
Land Acquisition Act, 1894 — Section 10, 18(1), 23, 4(1), 6(1)
High Courts22 Apr 2014Allowed
Medreich Limited Vs Nil
Karnataka High Court · (2014) 4 KarLJ 465
Companies Act, 1956 — Section 391, 394
High Courts22 Apr 2014
V.S. Balasubramanyam Vs Income Tax Officer
Karnataka High Court · (2014) 79 KarLJ 327
Income Tax Act, 1961 — Section 143(1), 147, 148