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Karnataka High Court judgments

47,955 judgments · page 689 of 2,398

High Courts29 May 2014Allowed

Sri. Jayavardhan Vs State

Karnataka High Court · (2014) 3 Crimes 287 : (2014) 3 DMC 228 : (2014) 4 KarLJ 68 : (2014) 4 KCCR 3556

Criminal Procedure Code, 1973 (CrPC) — Section 438Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 498A, 498-A, 506
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High Courts29 May 2014Allowed

Vaseem Pasha Vs State of Karnataka

Karnataka High Court · (2014) 05 KAR CK 0001

Penal Code, 1860 (IPC) — Section 344, 366, 368, 506Protection of Children from Sexual Offences Act, 2012 — Section 4
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High Courts22 May 2014Allowed

Dinesh Vs State

Karnataka High Court · (2014) 05 KAR CK 0032

Arms Act, 1959 — Section 25, 3Penal Code, 1860 (IPC) — Section 120-B, 149, 307
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High Courts22 May 2014Allowed

Sridhar Vs State of Karnataka

Karnataka High Court · (2014) 05 KAR CK 0031

Dowry Prohibition Act, 1961 — Section 3, 4, 6Penal Code, 1860 (IPC) — Section 301, 302, 304(B), 34, 498(A)
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