High Courts27 Aug 2014
H.C. Satish Babu Vs State of Karnataka
Karnataka High Court · (2014) 80 KarLJ 203
Karnataka Sales Tax Act, 1957 — Section 15, 17(6), 2(33), 36
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 661 of 2,398
High Courts27 Aug 2014
Venkatesh Vs State
Karnataka High Court · (2014) 5 KarLJ 599
Criminal Procedure Code, 1973 (CrPC) — Section 438Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 497, 498A, 506
High Courts27 Aug 2014Disposed Off
Nanjamma Vs Venkatamma
Karnataka High Court · (2014) 08 KAR CK 0083
High Courts27 Aug 2014Disposed Off
Calvin Abishek Vs St. Joseph''s College of Commerce
Karnataka High Court · (2014) 08 KAR CK 0077
High Courts27 Aug 2014Allowed
In Re: Venkatamma
Karnataka High Court · (2014) 08 KAR CK 0076
Civil Procedure Code, 1908 (CPC) — Section 151, 152Evidence Act, 1872 — Section 108
High Courts27 Aug 2014Dismissed
Government of Karnataka Vs K. Lakshminarayana Reddy
Karnataka High Court · (2014) 08 KAR CK 0075
Arbitration and Conciliation Act, 1996 — Section 34, 34(1), 34(3), 37(1)(b)Limitation Act, 1963 — Section 5
High Courts27 Aug 2014Dismissed
Sathya Narayana Rao Vs R. Vittal Rao
Karnataka High Court · (2014) 08 KAR CK 0074
Civil Procedure Code, 1908 (CPC) — Section 96Hindu Succession Act, 1956 — Section 4, 8
High Courts27 Aug 2014Dismissed
J.O. Channakeshava Vs The Deputy Commissioner
Karnataka High Court · (2014) 4 AKR 268
Constitution of India, 1950 — Article 19(6), 226
High Courts27 Aug 2014Disposed Off
Dayanand Y.S. Vs Manjula M. Manjula M. Vs Dayanand Y.S.
Karnataka High Court · (2014) 08 KAR CK 0061
Evidence Act, 1872 — Section 45Protection of Women From Domestic Violence Act, 2005 — Section 12, 29
High Courts26 Aug 2014
State Vs Ramanji
Karnataka High Court · (2015) 2 KarLJ 54
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(1), 378(3), 384Penal Code, 1860 (IPC) — Section 397, 398, 511
High Courts26 Aug 2014Dismissed
Prem Chand Grag Vs Central Bureau of Investigation
Karnataka High Court · (2014) 08 KAR CK 0163
Criminal Procedure Code, 1973 (CrPC) — Section 173, 190Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420Prevention of Corruption Act, 1988 — Section 13(1)(C), 13(2)
High Courts26 Aug 2014Dismissed
Selvi J. Jayalalitha Vs State by the Superintendent of Police
Karnataka High Court · (2014) 08 KAR CK 0162
Prevention of Corruption Act, 1988 — Section 13(2)(i)
High Courts26 Aug 2014
Nabirasul Vs The Oriental Insurance Co. Ltd. The Branch Manager,The Oriental Insurance Co. Ltd. Vs Nabirasul
Karnataka High Court · (2014) 08 KAR CK 0159
High Courts26 Aug 2014Allowed
Gowri Vs Prabhakara Adiga
Karnataka High Court · AIR 2014 Kar 170 : (2014) 4 AKR 336 : (2014) 6 KarLJ 161 : (2014) 4 KCCR 3605
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 11, 146, 50Transfer of Property Act, 1882 — Section 52
High Courts26 Aug 2014Allowed
Narayanamma Vs H.M. Krishnappa
Karnataka High Court · (2014) 4 AKR 234 : (2015) ILR 474 : (2014) 6 KarLJ 65
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 22 Rule 10Specific Relief Act, 1963 — Section 19, 19(b)
High Courts26 Aug 2014
L. Apparao Vs Tahasildar, Bangalore South Taluk
Karnataka High Court · (2014) ILR 5221 : (2014) 4 KCCR 3648
Karnataka Land Reforms Act, 1961 — Section 118(2), 79A, 79B, 80
High Courts26 Aug 2014Allowed
Nagaraju Vs Venkatalakshmi
Karnataka High Court · (2014) 08 KAR CK 0142
Transfer of Property Act, 1882 — Section 8
High Courts26 Aug 2014
S. Ramaiah Vs K. Ramesh Rao
Karnataka High Court · (2014) 6 KarLJ 320 : (2014) 4 KCCR 3942
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 7 Rule 11(a), Order 7 Rule 11(b), Order 7 Rule 11(d), 151Karnataka Court Fees And Suits Valuation Act, 1958 — Section 11(2), 18, 24(a), 24(d), 27
High Courts26 Aug 2014
Master Mithun L. Vs The United India Insurance Co. Ltd.
Karnataka High Court · (2014) 08 KAR CK 0084
Motor Vehicles Act, 1988 — Section 166