High Courts29 Oct 2014
Sanjeevi N. Shetty Vs Srinivas Shetty The Branch Manager National Insurance Co. Ltd. Vs Sanjeevi N. Shetty
Karnataka High Court · (2014) 10 KAR CK 0192
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 633 of 2,398
High Courts29 Oct 2014
Sanjay Kumar Vs IFFCO-Tokio General Insurance Co. Ltd.
Karnataka High Court · (2015) 1 AKR 492
Motor Vehicles Act, 1988 — Section 166
High Courts29 Oct 2014
Balachandra Vs Manjunath
Karnataka High Court · (2014) 10 KAR CK 0139
Motor Vehicles Act, 1988 — Section 166
High Courts29 Oct 2014
S.R. Rudramuni Vs S.V. Chandrappa
Karnataka High Court · (2014) 10 KAR CK 0105
Motor Vehicles Act, 1988 — Section 166
High Courts29 Oct 2014
Annapoornamma Vs State of Karnataka State of Karnataka Vs Chikkegowda
Karnataka High Court · (2014) 10 KAR CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 143, 144, 147, 148, 149
High Courts29 Oct 2014
Zakir Khan R. Vs Balakrishna P.
Karnataka High Court · (2014) 10 KAR CK 0033
Karnataka Rent Control Act, 1999 — Section 27(2)(r), 31(1)(c)
High Courts29 Oct 2014
Ningappa Vs Circle Police Inspector
Karnataka High Court · (2014) 10 KAR CK 0030
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 201, 302
High Courts29 Oct 2014
Bhaskar D. Gowda Vs State
Karnataka High Court · (2015) 1 AKR 247 : (2015) 3 KCCR 2238
Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Dowry Prohibition Act, 1961 — Section 3, 4
High Courts29 Oct 2014
State Vs Shivanna
Karnataka High Court · (2014) 10 KAR CK 0018
Criminal Procedure Code, 1973 (CrPC) — Section 239Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2)
High Courts29 Oct 2014
K. Ganesh Naik Vs Abdul Kareem
Karnataka High Court · (2015) 1 AKR 302 : (2015) 3 KCCR 2360
Civil Procedure Code, 1908 (CPC) — Section 100, 96Specific Relief Act, 1963 — Section 6
High Courts28 Oct 2014
The Commissioner of Income Tax and Others Vs Chandrasekaran
Karnataka High Court · (2014) 10 KAR CK 0258
Income Tax Act, 1961 - Section 133A, 271, 271(1), 271(1)(c), 274
High Courts28 Oct 2014
N. Jayaramappa Vs State of Karnataka
Karnataka High Court · (2015) 1 KCCR 1031
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 239Penal Code, 1860 (IPC) — Section 120(B), 415, 420, 463, 464
High Courts28 Oct 2014
Sportingmindz Technology Private Limited Vs State of Karnataka and Others
Karnataka High Court · (2015) 1 AKR 23 : (2015) 2 KCCR 1933
Information Technology Act, 2000 — Section 43(j), 65, 66(B)
High Courts28 Oct 2014
Oriental Insurance Co. Ltd. Vs Master Siddarth Bharath
Karnataka High Court · (2014) 10 KAR CK 0237
High Courts28 Oct 2014
The Branch Manager Oriental Insurance Co. Ltd. Vs Sakarabai
Karnataka High Court · (2014) 10 KAR CK 0233
Constitution of India, 1950 — Article 141Motor Vehicles Act, 1988 — Section 15
High Courts28 Oct 2014
Padmavati Vs Siddanna S. Maganagere
Karnataka High Court · (2014) 10 KAR CK 0202
Motor Vehicles Act, 1988 — Section 166
High Courts28 Oct 2014
State of Karnataka Vs Irappa
Karnataka High Court · (2014) 10 KAR CK 0201
Penal Code, 1860 (IPC) — Section 114, 143, 147, 148, 149
High Courts28 Oct 2014
K.S. Vinay Babu Vs N. Ramya
Karnataka High Court · (2014) 10 KAR CK 0187
Hindu Marriage Act, 1955 — Section 13(1)(ia), 24