High Courts05 Dec 2014
Baby Chaitra Vs Amar Singh
Karnataka High Court · (2014) 12 KAR CK 0083
Civil Procedure Code, 1908 (CPC) — Section 16, 17
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 610 of 2,398
High Courts05 Dec 2014
Saravanan Vs The State of Karnataka
Karnataka High Court · (2014) 12 KAR CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 300, 302, 304, 326
High Courts05 Dec 2014
P. Rajalakshmi Vs Lakshmesh M.
Karnataka High Court · (2014) 12 KAR CK 0043
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts05 Dec 2014
Talisma Corporation Pvt. Ltd. Vs The Bangalore Electricity Supply Company Limited
Karnataka High Court · (2014) 12 KAR CK 0005
High Courts04 Dec 2014
Mahabala Naika Vs Deputy Commissioner and Others
Karnataka High Court · (2015) 1 KarLJ 277 : (2015) 4 KCCR 3322
Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 — Section 5-A
High Courts04 Dec 2014
Vanakodlu Mahalingeshwar Temple Vs State of Karnataka and Others
Karnataka High Court · (2015) 2 KarLJ 427
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4
High Courts04 Dec 2014
C. Thippeswamy Vs United India Insurance Co. Ltd.
Karnataka High Court · (2014) 12 KAR CK 0242
Workmens Compensation Act, 1923 — Section 19, 3, 4, 4A, 4A(1)
High Courts04 Dec 2014
Suresh Kumar Jain Vs C. Javerilal Mandot
Karnataka High Court · (2014) 12 KAR CK 0241
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17
High Courts04 Dec 2014
Manipal Academy of Higher Education Vs Chief Commissioner of Income Tax
Karnataka High Court · (2014) 12 KAR CK 0229
Income Tax Act, 1961 — Section 10(23)(c)(6), 10(23C)(vi), 11, 11(5), 12
High Courts04 Dec 2014
The Divisional Controller, KSRTC Vs Somanath
Karnataka High Court · (2014) 12 KAR CK 0203
Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts04 Dec 2014
Venkatreddy Vs The Deputy Commissioner
Karnataka High Court · (2014) 12 KAR CK 0197
High Courts04 Dec 2014
National Insurance Co. Ltd. Vs Adiveppa
Karnataka High Court · (2014) 12 KAR CK 0168
High Courts04 Dec 2014
B.K. Preethi Vs C.N. Amresh Kumar
Karnataka High Court · (2014) 12 KAR CK 0167
Penal Code, 1860 (IPC) — Section 279, 304(A), 337
High Courts04 Dec 2014
M.C. Ravishankar Vs The State of Karnataka
Karnataka High Court · (2014) 12 KAR CK 0166
Constitution of India, 1950 — Article 226, 227Karnataka Slum Areas (Improvement and Clearance) Act, 1973 — Section 3
High Courts04 Dec 2014
Manager-Legal, ICICI Lombard Gen. Insurance Co. Ltd. Vs V. Geetha
Karnataka High Court · (2014) 12 KAR CK 0113
High Courts04 Dec 2014
Venkatappa Vs Venkatamma
Karnataka High Court · (2014) 12 KAR CK 0082
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 41 Rule 27, 151
High Courts04 Dec 2014
Thimanna Vs The State of Karnataka
Karnataka High Court · (2014) 12 KAR CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 302, 304