High Courts16 Dec 2014
Lalita Vs The Karnataka State Financial Corporation
Karnataka High Court · (2014) 12 KAR CK 0265
State Financial Corporations Act, 1951 — Section 29
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 602 of 2,398
High Courts16 Dec 2014
G. Satish Vs Narasamma
Karnataka High Court · (2014) 12 KAR CK 0264
Limitation Act, 1963 — Section 4, 5
High Courts16 Dec 2014
Shivappa Fakirappa Badavannavar Vs Manjunath
Karnataka High Court · (2015) ILR 623
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 13, Order 18 Rule 4, Order 18 Rule 4(1), Order 18 Rule 5Karnataka Municipal Corporation Act, 1976 — Section 33, 36
High Courts16 Dec 2014
Oriental Insurance Co. Ltd. Vs Mubeen Taj
Karnataka High Court · (2014) 12 KAR CK 0245
Penal Code, 1860 (IPC) — Section 201, 302Workmens Compensation Act, 1923 — Section 22
High Courts16 Dec 2014
Shantavva Vs Ashok
Karnataka High Court · (2014) 12 KAR CK 0212
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1)(a)
High Courts16 Dec 2014
The State Vs Ramappa
Karnataka High Court · (2015) 2 Crimes 286 : (2015) 1 KarLJ 537 : (2015) 4 KCCR 3180
Penal Code, 1860 (IPC) — Section 302, 34
High Courts16 Dec 2014
Ashok Shekappa Mudakavi Vs Government of Karnataka
Karnataka High Court · (2015) 5 FLT 326 : (2015) 1 KarLJ 632 : (2015) 4 KCCR 3343
Air (Prevention and Control of Pollution) Act, 1981 — Section 31AKarnataka Regulation of Stone Crushers Act, 2011 — Section 6
High Courts16 Dec 2014
The Oriental Insurance Company Ltd. Vs Geeta
Karnataka High Court · (2014) 12 KAR CK 0184
High Courts16 Dec 2014
Srimurthy K.R. Vs The State of Karnataka
Karnataka High Court · (2014) 12 KAR CK 0112
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 304A
High Courts16 Dec 2014
M.D. Venkatesh Vs The Managing Director, Karnataka State Industrial Development Corporation Ltd.
Karnataka High Court · (2014) 12 KAR CK 0070
High Courts16 Dec 2014
Karnataka Nirawari Nigarm Vs The State of Karnataka
Karnataka High Court · (2014) 12 KAR CK 0018
Civil Procedure Code, 1908 (CPC) — Section 20, 96
High Courts15 Dec 2014
Commissioner of Income Tax and Others Vs Medical Relief Society of South Kanaka
Karnataka High Court · (2015) 370 ITR 497 : (2015) 234 TAXMAN 1
High Courts15 Dec 2014
Kesarsingh Gangaramsingh Rajaput Vs The State of Karnataka
Karnataka High Court · (2014) 12 KAR CK 0238
High Courts15 Dec 2014
Martin J. Punith Vs The President and Correspondent, Basel Mission Higher Education Centre
Karnataka High Court · (2014) 12 KAR CK 0214
Hindu Religious Institutions and Charitable Endowments Act, 1997 — Section 7, 78(2)
High Courts15 Dec 2014
Brahmanand Sugar Jaggery Industries Vs Union of India
Karnataka High Court · (2014) 12 KAR CK 0188
High Courts15 Dec 2014
V.K. Mohammed Habebulla Vs H.M. Venkataswamy
Karnataka High Court · (2015) 2 KarLJ 65
Contract Act, 1872 — Section 10, 11Karnataka Land Revenue Act, 1964 — Section 128, 129
High Courts15 Dec 2014
Guthemma Kom Fakira Chalvadi Vs Bhangarya Bista Naik Dasan
Karnataka High Court · (2014) 12 KAR CK 0111
Karnataka Land Revenue Act, 1964 — Section 197
High Courts15 Dec 2014
Shree Anand Life Sciences Ltd. Vs Karnataka State Financial Corporation
Karnataka High Court · (2014) 12 KAR CK 0100
Constitution of India, 1950 — Article 14, 226Evidence Act, 1872 — Section 115Registration Act, 1908 — Section 17