High Courts05 Feb 2015Allowed
Shiva Raj Kumar Vs State by Mahadevpura Police Station
Karnataka High Court · (2015) 02 KAR CK 0261
Constitution of India, 1950 - Article 38(1)Criminal Procedure Code, 1973 (CrPC) - Section 439(1)(b)
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 567 of 2,398
High Courts05 Feb 2015Allowed
Central Tools and Engineering Stores Vs Engee Enterprises and Others
Karnataka High Court · (2015) 02 KAR CK 0231
Evidence Act, 1872 - Section 45, 73
High Courts05 Feb 2015Partly Allowed
Yallappa Vs The State of Karnataka
Karnataka High Court · (2015) 02 KAR CK 0180
Criminal Procedure Code, 1973 (CrPC) - Section 161, 209, 302, 313Penal Code, 1860 (IPC) - Section 302, 304, 304 II, 304A, 304-IIProbation of Offenders Act, 1958 - Section 4
High Courts05 Feb 2015Allowed
National Insurance Co. Ltd. Vs Gopal Somappa Lamani and Others
Karnataka High Court · (2015) 02 KAR CK 0176
Motor Vehicles Act, 1988 - Section 166Penal Code, 1860 (IPC) - Section 279, 338
High Courts05 Feb 2015Partly Allowed
Yallajirao Vs Baburao and Others
Karnataka High Court · (2015) 02 KAR CK 0141
Motor Vehicles Act, 1988 - Section 166
High Courts05 Feb 2015
The Divisional Controller NWKSRTC and Others Vs M.M. Basavaraj and Others
Karnataka High Court · (2015) 02 KAR CK 0140
High Courts05 Feb 2015Allowed
Masavalli Ramappa and Others Vs Abdul Gaffor Sab and Others
Karnataka High Court · (2015) 02 KAR CK 0134
High Courts05 Feb 2015
V.J. Krishna and Others Vs The Managing Director, KSRTC and Others
Karnataka High Court · (2015) 02 KAR CK 0133
High Courts05 Feb 2015
Krishnegowda and Others Vs M. Nagaraj and Others
Karnataka High Court · (2015) 02 KAR CK 0056
High Courts05 Feb 2015Disposed Off
The Executive Engineer National Highway Division Belgaum Vs Chandrakanth Shankar Naik and Others
Karnataka High Court · (2015) 02 KAR CK 0055
Industrial Disputes Act, 1947 - Section 33-C(1)
High Courts05 Feb 2015
The Divisional Controller NEKRTC Divisional Officer, Koppal and Others Vs Manjula and Others
Karnataka High Court · (2015) 02 KAR CK 0050
Motor Vehicles Act, 1988 - Section 166
High Courts05 Feb 2015Dismissed
Yallappa Vs The State of Karnataka and Others
Karnataka High Court · (2015) 02 KAR CK 0024
Constitution of India, 1950 - Article 226, 32Land Acquisition Act, 1894 - Section 16, 18, 4, 4(1), 6
High Courts04 Feb 2015
Bangalore Development Authority and Others Vs Arifa Kauser and Others
Karnataka High Court · (2015) 3 KCCR 2706
Land Acquisition Act, 1894 - Section 16(2)
High Courts04 Feb 2015Dismissed
B.P. Kumaraswamy and Others Vs The Bangalore, Bangalore Rural and Ramanagara District Co-operative Central Bank Limited and Others
Karnataka High Court · (2015) 3 KarLJ 15 : (2015) 4 KCCR 3722
Constitution of India, 1950 - Article 14, 226, 309Karnataka Co-operative Societies Act, 1959 - Section 70(1)(d)
High Courts04 Feb 2015
Dakshina Kannada Wine Merchants Association and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 2 KarLJ 369
High Courts04 Feb 2015Allowed
Shaheen Sultana Vs Akbarali
Karnataka High Court · (2015) 02 KAR CK 0274
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts04 Feb 2015Allowed
J. Venkatesh Vs The Commissioner Bruhath Bangalore Mahanagara Palike and Others
Karnataka High Court · (2015) 02 KAR CK 0268
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
High Courts04 Feb 2015
Chandra Devi Kothari Vs Income Tax Officer
Karnataka High Court · (2015) 02 KAR CK 0266
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 143(3), 147, 148
High Courts04 Feb 2015Dismissed
H. Bhanumurthy Vs Management of Bharath Earth Movers Ltd.
Karnataka High Court · (2015) 02 KAR CK 0264
High Courts04 Feb 2015Partly Allowed
Lyla Kannikanda and Others Vs Kumara and Others
Karnataka High Court · (2015) 02 KAR CK 0142