Appasab Patil and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 3 KarLJ 241
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47,957 judgments · page 560 of 2,398
Karnataka High Court · (2015) 3 KarLJ 241
Karnataka High Court · (2015) 02 KAR CK 0234
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Karnataka High Court · (2015) 02 KAR CK 0009
Karnataka High Court · AIR 2015 Kar 69 : (2015) 2 AKR 501 : (2015) 3 KCCR 2431