High Courts27 Feb 2015Dismissed
Ramappa and Others Vs Parameshwarappa and Others
Karnataka High Court · (2015) 02 KAR CK 0411
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 548 of 2,398
High Courts27 Feb 2015Dismissed
V. Anantha Raju and Others Vs T.M. Narasimhan and Others
Karnataka High Court · (2015) 02 KAR CK 0410
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 14, Order 20 Rule 15, Order 9 Rule 14
High Courts27 Feb 2015Dismissed
Fakeereddy Ningareddy Mundawad and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 02 KAR CK 0409
Criminal Procedure Code, 1973 (CrPC) - Section 162, 313Penal Code, 1860 (IPC) - Section 100, 100, 101, 102, 103
High Courts27 Feb 2015Dismissed
Ramesh Santhanam Vs Sadashiva Rao and Others
Karnataka High Court · (2015) 4 AKR 78 : (2015) 2 BC 637 : (2015) 2 KarLJ 559
Companies Act, 1956 - Section 10-E, 10-F, 2(10-A), 2(24), 291Constitution of India, 1950 - Article 215Contempt of Courts Act, 1971 - Section 10
High Courts27 Feb 2015Partly Allowed
Nagaraju and Others Vs The Managing Director K.S.R.T.C.
Karnataka High Court · (2015) 02 KAR CK 0160
Motor Vehicles Act, 1988 - Section 163-A, 166, 168, 170(b), 171
High Courts27 Feb 2015Disposed Off
Nagalingaswamy H.S. Vs State of Karnataka Ors.
Karnataka High Court · (2015) 02 KAR CK 0150
Criminal Procedure Code, 1973 (CrPC) - Section 407, 482
High Courts27 Feb 2015Dismissed
Madesh and Others Vs The State of Karnataka
Karnataka High Court · (2015) 02 KAR CK 0149
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 114, 302, 34, 341, 448
High Courts27 Feb 2015Dismissed
State of Karnataka and Others Vs K.P. Somappa and Others
Karnataka High Court · (2015) 02 KAR CK 0091
Karnataka Co-operative Societies Act, 1959 - Section 64Penal Code, 1860 (IPC) - Section 120-B, 34, 374, 406, 408
High Courts27 Feb 2015Dismissed
Shivakumar Vs Thimmappa and Others
Karnataka High Court · (2015) 02 KAR CK 0090
High Courts27 Feb 2015Dismissed
The State Vs D.R. Ismail
Karnataka High Court · (2015) 02 KAR CK 0089
Dowry Prohibition Act, 1961 - Section 3, 4, 6Penal Code, 1860 (IPC) - Section 304-B, 306, 498A
High Courts27 Feb 2015Dismissed
Jayaramappa and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 02 KAR CK 0039
Criminal Procedure Code, 1973 (CrPC) - Section 154, 154(1), 227, 482Penal Code, 1860 (IPC) - Section 164, 326-A, 326-B, 354, 354-APrevention of Corruption Act, 1988 - Section 12, 13(1)(d), 13(2), 7
High Courts27 Feb 2015Dismissed
Rufkha Masood Vs Mohammed Sameer and Others
Karnataka High Court · (2015) 02 KAR CK 0018
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 1, Order 2 Rule 2, Order 2 Rule 2(2), Order 2 Rule 2(3), 11Contract Act, 1872 - Section 55Evidence Act, 1872 - Section 101
High Courts26 Feb 2015Allowed
Bengali Peer Dargah Vs Usman Karim Mulla and Others
Karnataka High Court · (2015) 4 KarLJ 292
Waqf Act, 1995 - Section 4, 6, 7, 7(5), 83
High Courts26 Feb 2015
Dhariwal Industries Limited Vs Commissioner of Central Excise Custom and Service Tax
Karnataka High Court · (2015) 321 ELT 550 : (2015) ILR (Kar) 4257
Central Excises and Salt Act, 1944 - Section 35CCustoms Act, 1962 - Section 129B
High Courts26 Feb 2015Dismissed
S. Nagarathna and Others Vs Manushree
Karnataka High Court · (2015) 3 AKR 535 : (2015) 3 DMC 79 : (2015) 2 KarLJ 624 : (2015) 4 KCCR 3987 : (2016) 1 RCR(Criminal) 16
Protection of Women From Domestic Violence Act, 2005 - Section 2(q)
High Courts26 Feb 2015Dismissed
Nandhini V. Vs The Dean Cum Director, Government Dental College and Research Institute and Others
Karnataka High Court · (2015) 3 KarLJ 507
Constitution of India, 1950 - Article 226
High Courts26 Feb 2015Allowed
Firoza Sutaria and Others Vs Indian Institute of Astrophysics and Others
Karnataka High Court · (2015) 02 KAR CK 0412
High Courts26 Feb 2015Dismissed
Moahmmed Vs Mallayya and Others
Karnataka High Court · (2015) ILR Kar 2064
Constitution of India, 1950 - Article 142Motor Vehicles Act, 1988 - Section 10, 149, 149(2)(a)(ii), 2, 2(21)
High Courts26 Feb 2015Allowed
Cyril Joseph Vs State of Karnataka
Karnataka High Court · (2015) 02 KAR CK 0407
Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 397, 397(2), 401, 438, 482Penal Code, 1860 (IPC) - Section 354, 376, 384, 506
High Courts26 Feb 2015
G. Jagadish Babu Vs Divya and Others
Karnataka High Court · (2016) 1 AKR 16 : (2015) 3 DMC 62 : (2015) 3 JCC 1578 : (2015) 2 KarLJ 614 : (2015) 2 RCR(Criminal) 807
Contempt of Courts Act, 1971 - Section 12Criminal Procedure Code, 1973 (CrPC) - Section 320, 320(1), 482Penal Code, 1860 (IPC) - Section 498A