High Courts31 Mar 2015Dismissed

State Vs Sadashiva

Karnataka High Court · (2015) 2 AKR 694 : (2015) 4 KCCR 3147

Penal Code, 1860 (IPC) - Section 323, 34, 448, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
High Courts31 Mar 2015Allowed

Gaddeppa Vs Mallamma and Others

Karnataka High Court · (2015) 03 KAR CK 0296

Criminal Procedure Code, 1973 (CrPC) - Section 125, 320, 320(1), 320(5), 401Penal Code, 1860 (IPC) - Section 323, 326, 498-A, 504