High Courts13 Aug 2015Disposed off

Narun Srinivas Vs G. Nandini

Karnataka High Court · (2015) 08 KAR CK 0385

Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3Family Courts Act, 1984 - Section 10Hindu Marriage Act, 1955 - Section 13(1)(i-a), 13(i-a)