High Courts10 Feb 2016Partly Allowed
Santosh and Others Vs Vittal and Others
Karnataka High Court · (2016) 02 KAR CK 0101
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 362 of 2,398
High Courts10 Feb 2016Dismissed
Kolagal Shekappa and Others Vs S. Chennanagouda
Karnataka High Court · (2016) 02 KAR CK 0100
Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 - Section 4, Section 5
High Courts10 Feb 2016Disposed Off
Rauat and Others Vs The State of Karnataka and Others
Karnataka High Court · (2016) 02 KAR CK 0098
Constitution of India, 1950 - Article 226, Article 227Evidence Act, 1872 - Section 114Karnataka Land Revenue Act, 1964 - Section 133
High Courts10 Feb 2016Allowed
Gowramma and Others Vs B. Muniswamy and Others
Karnataka High Court · (2016) 02 KAR CK 0097
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 76Karnataka Stamp Act, 1957 - Section 33, Section 35, Section 36, Section 37, Section 49
High Courts09 Feb 2016Dismissed
Ramakrishnaiah Vs State of Karnataka
Karnataka High Court · (2017) 2 KantLJ 167
Constitution of India, 1950 - Article 226Prevention of Corruption Act, 1988 - Section 13(1)(d), Section 13(2), Section 7
High Courts09 Feb 2016Dismissed
Commissioner of Income-Tax and another Vs B.J.N. Hotels Ltd.
Karnataka High Court · (2016) 382 ITR 110
Income Tax Act, 1961 — Section 142(2A), 153A
High Courts09 Feb 2016Dismissed
Basavva and Others Vs Thippanna and Others
Karnataka High Court · (2016) 02 KAR CK 0095
High Courts09 Feb 2016Dismissed
Ravikumar Vs Smt. Soubhagyalaxmi @ Laxmi
Karnataka High Court · (2016) 3 CivilLJ 191 : (2016) ILRKarnataka 3080 : (2016) 3 KCCR 2605
Hindu Marriage Act, 1955 — Section 24
High Courts09 Feb 2016Disposed Off
Karnataka State Road Transport Corporation Vs Deputy Labour Commissioner
Karnataka High Court · (2016) 3 CLR 40 : (2016) 151 FLR 479
High Courts09 Feb 2016Dismissed
Sidramappa M.C. - Petitioner @HASH Union of India and Others
Karnataka High Court · (2016) 3 KantLJ 262
High Courts09 Feb 2016Disposed off
Bangalore Metropolitan Transport Corporation Vs B. Ningappa
Karnataka High Court · (2016) 149 FLR 859 : (2016) LabLR 384 : (2016) 3 LLN 692
Industrial Disputes Act, 1947 - Section 33(c)(2)
High Courts09 Feb 2016Dismissed
H.P. Mudlappa Vs H. Narayana
Karnataka High Court · (2016) 02 KAR CK 0089
Criminal Procedure Code, 1973 (CrPC) - Section 2(d), Section 204, Section 257, Section 374, Section 397, Section 401Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 308, Section 328, Section 329, Se
High Courts09 Feb 2016Dismissed
N. Karibasappa and Others Vs P. Srinivasa Rao
Karnataka High Court · (2016) 02 KAR CK 0088
High Courts09 Feb 2016Partly Allowed
Harisha and Others Vs The State of Karnataka
Karnataka High Court · (2016) 02 KAR CK 0086
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 143, Section 148, Section 149, Section 212, Section 302, Section 341
High Courts09 Feb 2016Dismissed
H.P. Mudlappa - Petitioner @HASH H. Narayana
Karnataka High Court · (2017) ACD 123 : (2016) 167 AIC 378 : (2016) 3 KantLJ 520
Criminal Procedure Code, 1973 (CrPC) - Section 2(d), Section 397Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts09 Feb 2016Dismissed
Bhimashi and Others Vs Indian Oil Corporation Limited and Others
Karnataka High Court · (2016) 02 KAR CK 0084
Constitution of India, 1950 - Article 226, Article 227
High Courts09 Feb 2016Dismissed
The Commissioner of Income Tax and Others Vs B.J.N. Hotels Ltd.
Karnataka High Court · (2016) 382 ITR 110
Income Tax Act, 1961 - Section 132, Section 142(2A), Section 142(2C), Section 143(3), Section 153(A), Section 260A
High Courts09 Feb 2016Dismissed
Rangaswamaiah Vs H.A. Shaikh Hussain
Karnataka High Court · (2016) 2 CivilLJ 822 : (2016) 2 KantLJ 700
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts08 Feb 2016Allowed
Syead Mohsina Mohammedi - Appellant @HASH Mysore Urban Development Authority, Mysore
Karnataka High Court · (2016) 4 KantLJ 227
Karnataka High Court Act, 1961 - Section 4
High Courts08 Feb 2016Disposed off
K.S. Sugunachary and Others Vs The Secretary, Government of India, Department of Labour and Others
Karnataka High Court · (2016) 150 FLR 97 : (2016) LabLR 361