COURT ARCHIVE

Karnataka High Court judgments

47,957 judgments · page 346 of 2,398

High Courts02 Mar 2016Dismissed

Subhash B. Adi, S/o Late Shri Bashetty Adi, Aged about 64 years, R/at 94/A, 9th Cross, 10th Main, R.M.V. Extension, Sadashivanagar, Bangalore Vs The Secretary, Karnataka Legislative Assembly, Vidhana Soudha, Bangalore and another

Karnataka High Court · (2016) 2 AirKarR 596 : (2016) 3 KantLJ 571 : (2016) 3 KCCR 237

Constitution of India, 1950 — Article 124, 226

High Courts02 Mar 2016Dismissed

State Vs Parameshwarappa and Others

Karnataka High Court · (2016) 03 KAR CK 0030

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, Section 302, Section 34, Section 498-A

High Courts01 Mar 2016Allowed

Bagappa Vs The State of Karnataka

Karnataka High Court · (2016) 2 AirKarR 516 : (2016) 4 KCCR 3333

Arms Act, 1959 - Section 25, Section 27Penal Code, 1860 (IPC) - Section 109, Section 147, Section 148, Section 149, Section 302

High Courts01 Mar 2016Partly Allowed

Kumarachar Vs Sri. S.N. Yughadhara and another

Karnataka High Court · (2016) 2 AirKarR 623 : (2016) 3 ICC 774 : (2016) 4 KCCR 3787

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, 96

High Courts01 Mar 2016Dismissed

Sachidanadaswamy Vs Gowdara Annaiyappa and Others

Karnataka High Court · (2016) 03 KAR CK 0027

Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Section 151

High Courts01 Mar 2016Dismissed

Gajanan Ramachandra Velangi Vs Vijaya Irappa alias Chudamani Undre

Karnataka High Court · (2016) AIR(Karnataka) 163 : (2017) 1 AirKarR 336 : (2016) ILRKarnataka 2882 : (2016) 3 KCCR 2667

Karnataka Stamp Act, 1957 — Section 33(1)

High Courts01 Mar 2016Allowed

B.J. Ajit Kumar Vs State of Karnataka

Karnataka High Court · (2016) 3 AirKarR 594

Criminal Procedure Code, 1973 (CrPC) — Section 438Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 18, 3

High Courts01 Mar 2016Allowed

United India Insurance Company Limited Vs Prathimadevi and Others

Karnataka High Court · (2016) 03 KAR CK 0024

Motor Vehicles Act, 1988 - Section 167

High Courts01 Mar 2016Partly Allowed

V. Satish Vs Bajaj Alliaz General Insurance Company Limited and Others

Karnataka High Court · (2016) 03 KAR CK 0023

High Courts01 Mar 2016Disposed Off

The Manager, Royal Sundaram Alliance Insurance Company Limited and Others Vs Chetan T.K. and Others

Karnataka High Court · (2016) 03 KAR CK 0022

Civil Procedure Code, 1908 (CPC) - Order 32 Rule 1, Order 32 Rule 14, Order 32 Rule 32, Order 7 Rule 1(d)Motor Vehicles Act, 1988 - Section 145, Section 146, Section 147, Section 147, Section 148, Section 149, Section 150, Section 151, Sectio

High Courts01 Mar 2016Partly Allowed

Kasturibai and others Vs Krishnagouda and others

Karnataka High Court · (2016) AAC 1004

Motor Vehicles Act, 1988 — Section 168

High Courts01 Mar 2016Dismissed

Rajesh Vs State of Karnataka

Karnataka High Court · (2016) 03 KAR CK 0020

Criminal Procedure Code, 1973 (CrPC) - Section 273, Section 313Penal Code, 1860 (IPC) - Section 201, Section 302

High Courts01 Mar 2016Disposed Off

Sridhar Vallur and others Vs State and another

Karnataka High Court · (2016) 3 AirKarR 146

Criminal Procedure Code, 1973 (CrPC) - Section 482Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 498A

High Courts01 Mar 2016Partly Allowed

The Manager Royal Sundaram Alliance Insurance Company Limited and Others Vs Chetan T.K. and Others

Karnataka High Court · (2016) AAC 1176

Civil Procedure Code, 1908 (CPC) - Order 32 Rule 1, Order 32 Rule 14, Order 32 Rule 32, Order 7 Rule 1(d)Income Tax Act, 1961 - Section 169Motor Vehicles Act, 1988 - Section 145, Section 146, Section 147, Section 147, Section 148, Se

High Courts01 Mar 2016Allowed

Kashi V. Manjunath Vs K.V. Nagarathnamma and Others

Karnataka High Court · (2016) 03 KAR CK 0017

Civil Procedure Code, 1908 (CPC) - Order 16 Rule 6, Section 151

High Courts01 Mar 2016Partly Allowed

The Branch Manager, The National Insurance Co. Ltd. Vs Shaik Omar and Others

Karnataka High Court · (2016) 03 KAR CK 0016

Motor Vehicles Act, 1988 - Section 149, Section 149(2)

High Courts01 Mar 2016Partly Allowed

Angoori Devi and others Vs Managing Director, BMTC Division, Bangalore and another

Karnataka High Court · (2016) AAC 997 : (2016) 4 ALLMR 18

Motor Vehicles Act, 1988 — Section 168

High Courts01 Mar 2016Dismissed

Oriental Insurance Co. Ltd. Vs Smt. H. D. Indiramma and Others

Karnataka High Court · (2016) AAC 1032

Motor Vehicles Act, 1988 — Section 166, 168

High Courts01 Mar 2016Partly Allowed

S. Manjunatha alias Manju Vs K. G. Chowdary and another

Karnataka High Court · (2016) AAC 1137

Motor Vehicles Act, 1988 — Section 166, 168

High Courts01 Mar 2016Dismissed

United India Insurance Co. Ltd. Vs Nanda and Others

Karnataka High Court · (2016) 149 FLR 703 : (2016) LabLR 748

Employees Compensation Act, 1923 — Section 2(1)(n), 4