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Karnataka High Court judgments

47,957 judgments · page 337 of 2,398

High Courts17 Mar 2016Allowed

Rajkumar Vs The State of Karnataka and Others

Karnataka High Court · (2016) 03 KAR CK 0239

Karnataka Land Reforms Act, 1961 - Section 109, Section 48-A, Section 77Karnataka Land Revenue Act, 1964 - Section 195, Section 95, Section 95(2), Section 95(2-A)Karnataka Town and Country Planning Act, 1961 - Section 14-A
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High Courts16 Mar 2016Allowed

Pampanna and Others Vs Bheemanna

Karnataka High Court · (2016) 03 KAR CK 0228

Civil Procedure Code, 1908 (CPC) - Order 14 Rule 14, Order 14 Rule 2, Order 14 Rule 2(2), Order 43 Rule 1(d), Order 6 Rule 4, Order 9 Rule 13, Order 9 Rule 9, Section 24
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High Courts16 Mar 2016Allowed

Yaseen and Others Vs The State of Karnataka

Karnataka High Court · (2016) 03 KAR CK 0226

Criminal Procedure Code, 1973 (CrPC) - Section 155(2), Section 156, Section 173, Section 190Karnataka Excise Act, 1965 - Section 15-A, Section 2(c), Section 32, Section 32(3), Section 33, Section 34, Section 35, Section 36, Section 37, Sectio
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