High Courts28 Apr 2016Disposed Off
Ramananda Rao Vs Smt. Girija Kasbaker
Karnataka High Court · (2017) ACD 97 : (2016) 167 AIC 363 : (2016) 4 KantLJ 658
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 323 of 2,398
High Courts28 Apr 2016Allowed
M/s. Manasa Electricals Co. Vs State of Karnataka
Karnataka High Court · (2016) ILRKarnataka 2865 : (2016) 3 KCCR 307
Karnataka Value Added Tax Act, 2003 — Section 38
High Courts27 Apr 2016Allowed
M/s. Rasna Private Limited, Bangalore Vs Commissioner of Commercial Taxes, Bangalore
Karnataka High Court · (2016) 3 KCCR 305
Karnataka Value Added Tax Act, 2003 - Section 4(1)(b), Section 60, Section 64(2)
High Courts27 Apr 2016Partly Allowed
Sannaputtaiah Vs Royal Sundaram Alliance Insurance Company Limited
Karnataka High Court · (2016) 6 KantLJ 156
Motor Vehicles Act, 1988 — Section 166
High Courts27 Apr 2016Dismissed
M/s. United India Insurance Co. Ltd. Vs Shivaram and Another
Karnataka High Court · (2016) 4 ACC 135 : (2016) 150 FLR 93 : (2016) 3 TAC 666
Workmens Compensation Act, 1923 - Section 10(1), 4(1)(c)(ii)
High Courts26 Apr 2016Disposed Off
Secretary, Department of Post, New Delhi and others Vs Smt. Mangamma
Karnataka High Court · (2016) 3 AirKarR 149
Constitution of India, 1950 - Article 16
High Courts26 Apr 2016Partly Allowed
Branch Manager, IFFCO-Tokio General Insurance Co. Ltd., Gulbarga Vs Pundalik and others
Karnataka High Court · (2016) AAC 1467 : (2016) 5 ALLMR 25
Motor Vehicles Act, 1988 - Section 163A
High Courts26 Apr 2016Dismissed
Branch Manager, National Insurance Co. Ltd. Vs Maruti and another
Karnataka High Court · (2016) AAC 1448 : (2016) 5 ALLMR 41
Motor Vehicles Act, 1988 - Section 128, 163A
High Courts26 Apr 2016Dismissed
B.V. Premkumar Vs State of Karnataka
Karnataka High Court · (2016) 4 KantLJ 582 : (2016) 4 RCRCriminal 706
High Courts26 Apr 2016Disposed Off
Smt. K.S. Sowmya Vs Sri M.L. Chandrashekar
Karnataka High Court · (2016) 3 AirKarR 782 : (2016) 4 CivilLJ 295 : (2016) 2 HLR 193 : (2016) 3 KCCR 2001
Hindu Marriage Act, 1955 - Section 13(1)(ia)(ib)
High Courts26 Apr 2016Dismissed
State of Karnataka by Gubbi Police - Appellant @HASH Krishnamurthy
Karnataka High Court · (2016) 6 KantLJ 197
Criminal Procedure Code, 1973 (CrPC) - Section 378(1), Section 378(3)Dowry Prohibition Act, 1961 - Section 3, Section 4Penal Code, 1860 (IPC) - Section 302, Section 304B, Section 306, Section 498A
High Courts25 Apr 2016Disposed Off
Mrs. Sherin Mathew Vs Mathew P.M. Thomas
Karnataka High Court · (2016) 3 AirKarR 147
Civil Procedure Code, 1908 (CPC) - Section 89Divorce Act, 1869 - Section 10(1)(3)
High Courts25 Apr 2016Allowed
Rosaline Siromani Vs Fathima Bi
Karnataka High Court · (2016) 3 ICC 787 : (2016) 3 KCCR 1993
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 7 Rule 11 (b)
High Courts25 Apr 2016Allowed
Divisional Manager M/s National Insurance Company Limited Vs Chandramma and others
Karnataka High Court · (2016) 4 ACC 293 : (2016) 149 FLR 1040 : (2016) 3 TAC 404
Workmens Compensation Act, 1923 - Section 22
High Courts25 Apr 2016Allowed
Reliance General Insurance Co. Ltd. Vs Javeed Mohd. and others
Karnataka High Court · (2016) AAC 1751 : (2016) 3 AirKarR 214
Motor Vehicles Act, 1988 - Section 168
High Courts25 Apr 2016Dismissed
The Management of NWKRTC Vs Sri B.A. Madival
Karnataka High Court · (2016) LabLR 746
High Courts25 Apr 2016Allowed
Smt. Rindabai Vs Ramanlal Lakshmichand Lunkad
Karnataka High Court · (2016) AAC 1637
High Courts25 Apr 2016Partly Allowed
State by Hariharapura Police Vs Naveesha
Karnataka High Court · (2016) 3 AirKarR 222
Penal Code, 1860 (IPC) - Section 354, 376
High Courts25 Apr 2016Allowed
Nagamma Srimanth Kale Vs State
Karnataka High Court · (2016) 3 AirKarR 697
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts23 Apr 2016Allowed
Sri Fedric D''Souza Vs State of Karnataka
Karnataka High Court · (2016) 4 KCCR 2836
Constitution of India, 1950 - Article 226