Madeppa @ Shivalingappa @ Madiwalappa Vs Madiwalappa
Karnataka High Court · (2017) 2 ICC 263 : (2017) 2 KantLJ 681
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47,957 judgments · page 286 of 2,398
Karnataka High Court · (2017) 2 ICC 263 : (2017) 2 KantLJ 681
Karnataka High Court · (2017) 2 AirKarR 738
Karnataka High Court · (2017) AAC 340
Karnataka High Court · (2017) 1 AirKarR 421
Karnataka High Court · (2017) 1 AirKarR 616 : (2017) 2 ICC 408
Karnataka High Court · (2017) 152 FLR 575
Karnataka High Court · (2017) AAC 556
Karnataka High Court · (2017) 2 AICLR 184 : (2017) 1 AirKarR 443
Karnataka High Court · (2017) AAC 342
Karnataka High Court · (2017) 1 AirKarR 406
Karnataka High Court · (2017) 2 AirKarR 104 : (2017) ILRKarnataka 558
Karnataka High Court · (2017) AAC 376
Karnataka High Court · (2017) AAC 791
Karnataka High Court · (2017) 2 AirKarR 855
Karnataka High Court · (2017) AAC 822
Karnataka High Court · (2017) 2 BC 104
Karnataka High Court · (2017) 1 AirKarR 403
Karnataka High Court · (2017) 1 AirKarR 618
Karnataka High Court · (2017) 1 AirKarR 452
Karnataka High Court · (2017) 292 CurTR 195