High Courts09 Apr 1979
A.S. Venkatanarasimhachar Vs State of Karnataka and Others
Karnataka High Court · (1979) 2 KarLJ 70
Karnataka Land Reforms Act, 1961 — Section 48c
COURT ARCHIVE
Karnataka High Court judgments
47,715 judgments · page 2,205 of 2,386
High Courts09 Apr 1979
D.V. Ramanna Vs State of Karnataka and Another
Karnataka High Court · (1979) 2 KarLJ 297
Karnataka State Universities Act, 1976 — Section 72
High Courts09 Apr 1979
Basappa Basavanthappa Vs Hanumappa Basappa
Karnataka High Court · (1979) 2 KarLJ 206
High Courts06 Apr 1979
Parayya Irayya Vs Land Tribunal Mudhol and Others
Karnataka High Court · (1979) 2 KarLJ 282
Karnataka Land Reforms Act, 1961 — Section 48aTransfer of Property Act, 1882 — Section 58
High Courts06 Apr 1979
Mallappa Bhimanna Vs Land Tribunal, Sindagi and Others
Karnataka High Court · (1979) 2 KarLJ 218
Karnataka Land Reforms Act, 1961 — Section 48aTransfer of Property Act, 1882 — Section 54
High Courts05 Apr 1979
Patel Rudrappa Vs Jadiyappa and Others
Karnataka High Court · (1979) 2 KarLJ 108
Karnataka Land Reforms Act, 1961 — Section 48A
High Courts05 Apr 1979
Bowramma and Another Vs The Special Deputy Commissioner, Mysore.
Karnataka High Court · (1979) 2 KarLJ 200
Karnataka Land Revenue Act, 1964 — Section 136(3)
High Courts04 Apr 1979
Syed Kalimulla and Another Vs Muniswamy and Others
Karnataka High Court · (1979) 2 KarLJ 199
Karnataka Land Reforms Act, 1961 — Section 48A(2)
High Courts04 Apr 1979
B.S. Siddappa Vs State of Karnataka and Others
Karnataka High Court · (1979) 2 KarLJ 238
Karnataka Improvement Boards Act, 1976 — Section 5
High Courts03 Apr 1979
N.A. Narasimhiah and Others Vs Gowramma and Others
Karnataka High Court · (1979) 2 KarLJ 259
Karnataka Land Reforms Act, 1961 — Section 48c
High Courts03 Apr 1979
Shambuvaiah Vs Deputy Commissioner, Bangalore
Karnataka High Court · (1980) 1 KarLJ 15
Karnataka Acquisition of Land for Grant of House Sites Act, 1972 — Section 3(4)
High Courts03 Apr 1979
N. Pariyakkal and Others Vs The Co-operative Tourist and Transport Society Ltd.
Karnataka High Court · AIR 1980 Kar 75
Civil Procedure Code, 1908 (CPC) — Section 38, 39Karnataka Rent Control Act, 1961 — Section 21, 3 (d)
High Courts02 Apr 1979
Simon F. Pinto Vs Assistant Director of Enforcement, Madras and Another
Karnataka High Court · AIR 1979 Kar 181
Foreign Exchange Regulation Act, 1947 (FEMA) — Section 4 (1), 52 (2), 54
High Courts02 Apr 1979
Dhakalu and Another Vs Land Tribunal, Belgaum and Others
Karnataka High Court · (1979) 2 KarLJ 31
Karnataka Land Reforms Act, 1961 — Section 48A
High Courts02 Apr 1979
Abdulla Vs N.B. Ali
Karnataka High Court · (1981) 1 KarLJ 407
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts02 Apr 1979
Nemanna Yellappa Khanaji Vs Syndicate Bank, Ankola and Others
Karnataka High Court · (1979) ACJ 386 : AIR 1979 Kar 182 : (1979) ILR (Kar) 1817 : (1979) 1 KarLJ 333
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Motor Vehicles Act, 1988 — Section 31
High Courts30 Mar 1979
S. Gururaja Rao and Others Vs State of Karnataka K.C. Thomas and Others Vs Assistant Profession Tax Officer and Another
Karnataka High Court · (1979) 49 CompCas 825 : (1979) 2 KarLJ 185
Companies Act, 1956 — Section 2 (13), 252, 309Income Tax Act, 1961 — Section 12, 7
High Courts30 Mar 1979
K.S. Siddalingaiah and Another Vs The State of Karnataka and Others
Karnataka High Court · AIR 1979 Kar 190
Karnataka State Universities Act, 1976 — Section 21 (1), 21 (1) (18), 21 (1) (19)
High Courts30 Mar 1979
H.S. Nagarajaiah and Others Vs The Vice-Chancellor, University of Mysore and Another
Karnataka High Court · AIR 1979 Kar 186
Karnataka State Universities Act, 1976 — Section 21 (1) (18), 21 (1) (19), 48
High Courts28 Mar 1979
State of Karnataka Vs Subramanya Setty
Karnataka High Court · (1980) 1 KarLJ 13
Criminal Procedure Code, 1973 (CrPC) — Section 255