High Courts31 Jul 1979
H.S. Sriramakrishna Vs Bangalore University and Others
Karnataka High Court · (1979) 2 KarLJ 389
COURT ARCHIVE
Karnataka High Court judgments
47,718 judgments · page 2,201 of 2,386
High Courts31 Jul 1979
Kalegowda Vs Tahsildar, Kanakapura and Others
Karnataka High Court · (1979) 2 KarLJ 391
Karnataka Debt Relief Act, 1976 — Section 3
High Courts30 Jul 1979
Ramaiah Vs State of Karnataka and Others
Karnataka High Court · (1979) 2 KarLJ 474
High Courts30 Jul 1979
Bhimasena Rao Vs Director of Technical Education
Karnataka High Court · (1979) 2 KarLJ 454
High Courts26 Jul 1979
G.V. Hiremath Vs State of Karnataka
Karnataka High Court · (1980) 1 KarLJ 315
Karnataka Civil Services Rules, 1958 — Rule 285
High Courts24 Jul 1979
B. Gangadharaiah Vs Kar. S.T.A.T. and Others
Karnataka High Court · (1980) 1 KarLJ 313
Motor Vehicles Act, 1988 — Section 48(3)(Xxi)
High Courts24 Jul 1979
Sri Mukesh Textile Mills (P) Ltd. Vs Regional Transport Officer and Lincensing Officer, Shimoga and Others
Karnataka High Court · (1979) 2 KarLJ 380
Karnataka Motor Vehicles Taxation Act, 1957 — Section 16
High Courts23 Jul 1979
N.G. Prasannakumar Vs Bangalore University and Another
Karnataka High Court · (1979) 2 KarLJ 378
High Courts22 Jul 1979
Karnataka Bank Employees Association Vs Commissioner of Labour and Others
Karnataka High Court · (1979) 2 KarLJ 316 : (1980) 1 LLJ 97
Payment of Wages Act, 1936 — Section 20, 23, 7
High Courts20 Jul 1979
Sudarshan Manchanda Vs State of Karnataka
Karnataka High Court · (1979) 2 KarLJ 449
Criminal Procedure Code, 1973 (CrPC) — Section 155(2)Karnataka Fire Force Act, 1964 — Section 13
High Courts20 Jul 1979
Ningappa Keludappa Vs Rayan Gowda Ramanagowda and Others
Karnataka High Court · (1979) 2 KarLJ 510
Criminal Procedure Code, 1973 (CrPC) — Section 249
High Courts20 Jul 1979
K.B. Dani Vs State of Karnataka
Karnataka High Court · (1979) ILR (Kar) 2315 : (1979) 2 KarLJ 286 : (1979) 44 STC 276
Karnataka Sales Tax Act, 1957 — Section 22 A, 24, 5 (1)
High Courts20 Jul 1979
Deities of Chikamma Dodamma Vs G.R. Srikantappa
Karnataka High Court · (1979) 2 KarLJ 403
Limitation Act, 1908 — Article 134bLimitation Act, 1963 — Section 31
High Courts19 Jul 1979
The Special Land Acquisition Officer Vs Sanjeevappa and Others
Karnataka High Court · (1979) 2 KarLJ 376
High Courts18 Jul 1979
Central Excise Department Vs P. Somasundaram
Karnataka High Court · (1980) CriLJ 533
Customs Act, 1962 — Section 135 (b)Evidence Act, 1872 — Section 45Gold (Control) Act, 1968 — Section 85 (ii)
High Courts18 Jul 1979
K. Sham Rao Vs A.R. Diwakar
Karnataka High Court · (1980) CriLJ 347
Criminal Procedure Code, 1973 (CrPC) — Section 156 (3), 200, 203Penal Code, 1860 (IPC) — Section 408
High Courts17 Jul 1979
B.V. Krishnamurthy Vs Commr. of Commrl. Taxes and Another
Karnataka High Court · (1979) 2 KarLJ 398
Karnataka Service Examinations Act, 1976 — Section 3(1)
High Courts17 Jul 1979
Srikant Rangacharya Adya Vs Anuradha
Karnataka High Court · AIR 1980 Kar 8 : (1979) ILR (Kar) 2332 : (1980) 1 KarLJ 101
Hindu Marriage Act, 1955 — Section 13 (1) (ia), 13 (1) (ib), 23 AMarriage Laws (Amendment) Act, 1976 — Section 39
High Courts16 Jul 1979
M.R. Channarayapa Vs The Tahsildar and Returning Officer, Malur and Another
Karnataka High Court · AIR 1980 Kar 72
Civil Procedure Code, 1908 (CPC) — Order 27 Rule 4Karnataka Municipalities (President and Vice-President) Election Rules, 1965 — Rule 6 (3)
High Courts16 Jul 1979
K.A. Eswar Vs Dy. Director of Public Instruction Shimoga and Others
Karnataka High Court · (1979) 2 KarLJ 439
Constitution of India, 1950 — Article 311