Mahadev Narasappa Vs State of Karnataka and Another
Karnataka High Court · (1981) 2 KarLJ 239
COURT ARCHIVE
47,718 judgments · page 2,178 of 2,386
Karnataka High Court · (1981) 2 KarLJ 239
Karnataka High Court · (1981) ACJ 470
Karnataka High Court · (1981) 20 CTR 348 : (1981) 128 ITR 283 : (1981) 5 TAXMAN 272
Karnataka High Court · (1981) 20 CTR 344 : (1981) 127 ITR 834 : (1981) 5 TAXMAN 306
Karnataka High Court · (1981) 2 KarLJ 263
Karnataka High Court · (1981) 1 KarLJ 24
Karnataka High Court · AIR 1981 Kar 185 : (1981) ILR (Kar) 624 : (1981) 1 KarLJ 473
Karnataka High Court · (1981) 127 ITR 862(1)
Karnataka High Court · (1982) ACJ 53 : AIR 1982 Kar 1 : (1981) 1 KarLJ 245
Karnataka High Court · AIR 1981 Kar 68 : (1981) 1 KarLJ 32
Karnataka High Court · (1981) 1 KarLJ 53
Karnataka High Court · (1981) ACJ 445 : AIR 1981 Kar 74 : (1981) 1 KarLJ 257
Karnataka High Court · (1981) 1 KarLJ 123
Karnataka High Court · (1981) 1 KarLJ 122
Karnataka High Court · (1981) 20 CTR 346 : (1981) 128 ITR 655
Karnataka High Court · (1981) 1 KarLJ 174
Karnataka High Court · (1981) 1 KarLJ 242
Karnataka High Court · AIR 1981 Kar 111
Karnataka High Court · AIR 1981 Kar 64
Karnataka High Court · (1981) 1 KarLJ 134