Moulasab Ahamadsab Vs Mohammad Jafarsab
Karnataka High Court · (1981) 1 KarLJ 509
COURT ARCHIVE
47,718 judgments · page 2,173 of 2,386
Karnataka High Court · (1981) 1 KarLJ 509
Karnataka High Court · (1981) 2 KarLJ 44
Karnataka High Court · (1981) 1 KarLJ 460
Karnataka High Court · (1981) 1 KarLJ 449
Karnataka High Court · (1981) 23 CTR 135 : (1981) 130 ITR 162 : (1981) 7 TAXMAN 118
Karnataka High Court · (1981) CriLJ 689
Karnataka High Court · AIR 1981 Kar 208 : (1981) 1 KarLJ 365
Karnataka High Court · AIR 1981 Kar 193
Karnataka High Court · (1981) 1 KarLJ 589
Karnataka High Court · (1981) 1 KarLJ 587
Karnataka High Court · (1981) 1 KarLJ 390
Karnataka High Court · (1981) 1 KarLJ 518
Karnataka High Court · (1981) 1 KarLJ 463 : (1981) 48 STC 168
Karnataka High Court · AIR 1981 Kar 211
Karnataka High Court · (1981) ILR (Kar) 744 : (1983) 140 ITR 434 : (1981) 1 KarLJ 465
Karnataka High Court · (1981) 1 KarLJ 304
Karnataka High Court · AIR 1981 Kar 239
Karnataka High Court · AIR 1982 Kar 27 : (1981) ILR (Kar) 503
Karnataka High Court · (1981) 1 KarLJ 585
Karnataka High Court · AIR 1981 Kar 187 : (1981) 1 KarLJ 555