Siddoji Rao M. Vs State of Karnataka and Others
Karnataka High Court · (1983) 1 KarLJ 478
COURT ARCHIVE
47,718 judgments · page 2,144 of 2,386
Karnataka High Court · (1983) 1 KarLJ 478
Karnataka High Court · (1988) ILR (Kar) 839 : (1981) 2 KarLJ 129 : (1986) 2 LLJ 18
Karnataka High Court · (1984) 3 ECC 360 : (1983) 3 ECR 706D : (1992) 61 ELT 427 : (1983) 1 KarLJ 543
Karnataka High Court · (1982) 11 KAR CK 0038
Karnataka High Court · (1983) 36 CTR 117 : (1983) 143 ITR 333 : (1983) 15 TAXMAN 163
Karnataka High Court · (1985) 57 CompCas 626
Karnataka High Court · (1983) 2 KarLJ 148
Karnataka High Court · (1983) 100 KarLJ 30
Karnataka High Court · (1983) 1 KarLJ 472
Karnataka High Court · (1983) 1 KarLJ 541
Karnataka High Court · (1982) ILR (Kar) 352 : (1983) 1 KarLJ 475 : (1983) 2 LLJ 229
Karnataka High Court · (1983) 1 KarLJ 344
Karnataka High Court · (1983) 1 KarLJ 545
Karnataka High Court · (1983) 35 CTR 399 : (1983) ILR (Kar) 212 : (1983) 142 ITR 244
Karnataka High Court · (1983) 2 KarLJ 17
Karnataka High Court · (1984) 56 CompCas 435
Karnataka High Court · (1983) 1 KarLJ 183
Karnataka High Court · (1983) 1 KarLJ 412
Karnataka High Court · (1985) 58 CompCas 417 : (1983) 1 KarLJ 28
Karnataka High Court · (1983) 1 KarLJ 257 : (1983) 53 STC 405