High Courts14 Sept 1983Dismissed
Ryots'' Agricultural Produce Co-operative Society Ltd. Vs Bilal Bibi and Others
Karnataka High Court · (1985) ACJ 814
COURT ARCHIVE
Karnataka High Court judgments
47,726 judgments · page 2,132 of 2,387
High Courts09 Sept 1983Allowed
Assistant Commissioner and Land Acquisition Officer, Bagalkot Vs Basappa Ramappa Badardinni and others
Karnataka High Court · AIR 1985 Kar 75
High Courts09 Sept 1983
K. Narayan Rao Vs Bhagyalakshmi
Karnataka High Court · (1983) 09 KAR CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126 (2), 488Hindu Marriage Act, 1955 — Section 9
High Courts07 Sept 1983
Amrut Talkies Vs Second Income Tax Officer
Karnataka High Court · (1984) 150 ITR 386 : (1984) 17 TAXMAN 341
Income Tax Act, 1961 — Section 147 (b), 55 AWealth Tax Act, 1957 — Section 16 A, 17 (1) (b)
High Courts02 Sept 1983
Oriental Fire and General Insurance Co. Ltd. Vs Shivana Gouda and Others
Karnataka High Court · (1984) 2 ACC 522
Motor Vehicles Act, 1988 — Section 95, 95 (a), 95 (b) (i)
High Courts02 Sept 1983
Commissioner of Income Tax, Karnataka (Central) Vs Sree Durga Enterprises
Karnataka High Court · (1984) 38 CTR 249 : (1984) 145 ITR 351 : (1984) 16 TAXMAN 350
Income Tax Act, 1961 — Section 187, 188, 256 (1)
High Courts02 Sept 1983
Oriental Fire and General Insurance Co. Ltd. Vs Shivanagouda and Others
Karnataka High Court · (1984) ACJ 786 : (1990) 68 CompCas 267
Motor Vehicles Act, 1939 — Section 95, 95 (1) (a), 95 (2)
High Courts01 Sept 1983
Sri Channappa Vs Basappa
Karnataka High Court · (1984) 1 KarLJ 204
Criminal Procedure Code, 1973 (CrPC) — Section 340Karnataka High Court Act, 1961 — Section 4
High Courts31 Aug 1983
Mysore Vinyl Industries Vs Assistant Collector of Central Excise, Bangalore and Another
Karnataka High Court · (1984) 15 ELT 322
Central Excise Act, 1944 — Section 6Central Excise Rules, 1944 — Rule 8 (1)
High Courts30 Aug 1983
K. Gurusiddaiah Vs A. Vittal Bhat
Karnataka High Court · AIR 1984 Kar 66
Karnataka Rent Control Act, 1961 — Section 21 (1) (f), 21 (1) (h), 21 (1) (i)
High Courts30 Aug 1983
Canara Bank Vs B. Seshagiri Prabhu and Others
Karnataka High Court · (1984) 1 KarLJ 121
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts30 Aug 1983
Raja Hussain Vs Gaviappa and Others
Karnataka High Court · AIR 1984 Kar 108 : (1984) 1 KarLJ 47
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1, 113
High Courts29 Aug 1983
New India Assurance Co. and Others Vs H. Siddalinga Naik and Others
Karnataka High Court · (1984) 2 ACC 528
Motor Vehicles Act, 1988 — Section 102Succession Act, 1925 — Section 306
High Courts29 Aug 1983
Syndicate Bank Vs Commissioner of Income Tax, Karnataka
Karnataka High Court · (1984) 39 CTR 186 : (1984) 150 ITR 198 : (1984) 16 TAXMAN 363
Income Tax Act, 1961 — Section 256 (1)263, 33 (6)
High Courts29 Aug 1983
New India Assurance Co. Ltd. Vs H. Siddalinganakia and Others
Karnataka High Court · (1984) ILR (Kar) 706
Motor Vehicles Act, 1939 — Section 102Succession Act, 1925 — Section 306
High Courts29 Aug 1983
Manchaiah Vs Director of Medical Edn.
Karnataka High Court · (1983) 2 KarLJ 531
High Courts29 Aug 1983
The New India Assurance Co. Ltd. Vs H. Siddalinga Naika and Others
Karnataka High Court · (1985) ACJ 89 : AIR 1984 Kar 228 : (1986) 59 CompCas 850
Motor Vehicles Act, 1939 — Section 102Succession Act, 1925 — Section 306
High Courts29 Aug 1983
Commissioner of Income Tax, Karnataka Vs Insotex (Private) Limited
Karnataka High Court · (1984) 39 CTR 172 : (1984) 150 ITR 195 : (1984) 16 TAXMAN 353
Income Tax Act, 1961 — Section 256 (1), 36 (1) (iii)
High Courts26 Aug 1983
Commissioner of Income Tax, Karnataka-I Vs Society of the Sisters of St. Anne
Karnataka High Court · (1984) 39 CTR 9 : (1984) 146 ITR 28 : (1984) 16 TAXMAN 400
Income Tax Act, 1961 — Section 11 (1), 11 (1) (a), 11 (4), 256 (1)
High Courts26 Aug 1983
Commissioner of Income Tax, Karnataka-I Vs Academy of General Education, Manipal
Karnataka High Court · (1984) 38 CTR 239 : (1984) 150 ITR 135 : (1984) 16 TAXMAN 418
Income Tax Act, 1961 — Section 10 (20), 10 (22), 11, 256 (1)