High Courts20 Dec 1984Allowed
Hanuman Transport Co. Ltd. Vs R.T.A.
Karnataka High Court · (1985) ILR (Kar) 4115
Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1939 — Section 62 (1), 62 (2)
COURT ARCHIVE
Karnataka High Court judgments
47,726 judgments · page 2,107 of 2,387
High Courts20 Dec 1984Dismissed
VMK Menon Vs Scientific Advisor
Karnataka High Court · (1985) ILR (Kar) 2071
High Courts19 Dec 1984
Indumai Manoharlal and Manibhai Prahladri Vs Commissioner of Income Tax
Karnataka High Court · (1987) 60 CTR 74 : (1987) 163 ITR 750 : (1986) 26 TAXMAN 464
Income Tax Act, 1961 — Section 256 (1), 64 (1), 64 (1) (iii)
High Courts19 Dec 1984
Commissioner of Income Tax, Karnataka-II Vs T. Gopal Bhandary
Karnataka High Court · (1985) 49 CTR 155 : (1985) ILR (Kar) 1687 : (1986) 159 ITR 828 : (1985) 22 TAXMAN 142
Income Tax Act, 1961 — Section 140 A, 212 (3A), 215 (2), 217 (1A), 256 (1)
High Courts18 Dec 1984
Smt. Sarojamma B.V. and Another Vs Spl. L.A.O., Bangalore and Another
Karnataka High Court · (1985) 1 KarLJ 328
Land Acquisition Act, 1894 — Section 54
High Courts18 Dec 1984
V. Soudhakumari Vs R.T.O. and Taxation Authority
Karnataka High Court · (1985) ILR (Kar) 615
Karnataka Motor Vehicles Taxation Act, 1957 — Section 10 A, 16, 3 (1), 3 (2)
High Courts18 Dec 1984
Shiddabasannagouda Vs State of Karnataka and Others
Karnataka High Court · (1985) 2 KarLJ 48
High Courts18 Dec 1984
C. Krishnalal Jain Vs Commissioner of Income Tax
Karnataka High Court · (1987) 60 CTR 90 : (1987) 163 ITR 747 : (1986) 26 TAXMAN 452
Income Tax Act, 1961 — Section 256 (1), 69 A
High Courts18 Dec 1984
Commissioner of Income Tax Vs R. Ranga Setty
Karnataka High Court · (1985) 49 CTR 366 : (1985) ILR (Kar) 1678 : (1986) 159 ITR 797
Income Tax Act, 1961 — Section 256 (1), 48, 48 (i)
High Courts17 Dec 1984Dismissed
Karnataka Bank Ltd. Vs Craft Tools P. Ltd. (In Liquidation) Dr. H. Job and Another Vs Mysore Tools Ltd. (In Liquidation)
Karnataka High Court · (1986) 60 CompCas 229 : (1985) ILR (Kar) 605 : (1985) 1 KarLJ 247
Companies Act, 1956 — Section 446 (2) (b), 446 (2) (d)Provincial Insolvency Act, 1920 — Section 47
High Courts17 Dec 1984
J.H. Morgan and Son Vs Commissioner of Income Tax
Karnataka High Court · (1987) 60 CTR 50 : (1987) 163 ITR 746 : (1986) 26 TAXMAN 462
Income Tax Act, 1961 — Section 256 (1)Partnership Act, 1932 — Section 37
High Courts17 Dec 1984
Shri Ramanjaneya Textiles, Bangalore Vs Commissioner of Income Tax
Karnataka High Court · (1985) 48 CTR 270 : (1985) ILR (Kar) 1673 : (1986) 159 ITR 509 : (1985) 22 TAXMAN 453
Income Tax Act, 1961 — Section 256 (1), 40 (b)
High Courts17 Dec 1984
Dr. N.K. Palakshappa Vs Secretary to Government
Karnataka High Court · (1985) ILR (Kar) 3477
Constitution of India, 1950 — Article 226Karnataka Civil Services Rules, 1958 — Rule 100
High Courts14 Dec 1984
Gunderao Vs Jagnnathasingh
Karnataka High Court · (1985) ILR (Kar) 1625
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19Karnataka Rent Control Act, 1961 — Section 50 (2)
High Courts14 Dec 1984
Commissioner of Income Tax, Karnataka-I, Bangalore Vs Fitwell Caps Private Limited
Karnataka High Court · (1986) 54 CTR 43 : (1985) ILR (Kar) 1667 : (1986) 159 ITR 454 : (1985) 23 TAXMAN 326
Income Tax Act, 1961 — Section 256 (1), 33, 80 J
High Courts14 Dec 1984
K.S. Muthukali Chettiar Vs Inspecting Assistant Commissioner of Income Tax and Others
Karnataka High Court · (1985) 49 CTR 157 : (1985) ILR (Kar) 650 : (1986) 159 ITR 477 : (1985) 21 TAXMAN 314
Constitution of India, 1950 — Article 14, 19 (1) (f), 19 (5)Income Tax Act, 1961 — Section 271, 271 (1), 271 (1) (c)
High Courts14 Dec 1984
Gopalakrishna Textile Mills Vs Workmen
Karnataka High Court · (1985) ILR (Kar) 3340
Industrial Disputes Act, 1947 — Section 10, 10 (1), 10 (1) (c)Industrial Disputes Rules, 1957 — Rule 25 (2)
High Courts13 Dec 1984Allowed
Dhariwal Silk House Vs General Manager, Telephones
Karnataka High Court · (1985) ILR (Kar) 1992 : (1985) 1 KarLJ 242
Constitution of India, 1950 — Article 226, 227Telegraph Rules, 1951 — Rule 443
High Courts12 Dec 1984
P. Kannan Vs Commissioner of Income Tax
Karnataka High Court · (1985) 48 CTR 273 : (1985) 154 ITR 441 : (1987) 30 TAXMAN 594
Income Tax Act, 1961 — Section 256 (1), 263
High Courts11 Dec 1984Allowed
Basappa and Others Vs Garemane Kamanna
Karnataka High Court · (1985) ILR (Kar) 912 : (1985) 1 KarLJ 207
Karnataka Money Lenders Act, 1961 — Section 11 (2), 11 (3), 11 (4)