High Courts17 Jul 1986
Mohamad Samiulla Vs Town Municipal Council, Ramanagaram
Karnataka High Court · (1987) 1 KarLJ 239
Karnataka Municipalities Act, 1964 — Section 87(H)(I)
COURT ARCHIVE
Karnataka High Court judgments
47,729 judgments · page 2,067 of 2,387
High Courts15 Jul 1986
Basawant Dharmappa Kudachi Vs Devendra Kallappa Pujari
Karnataka High Court · AIR 1987 Kar 15 : (1986) ILR (Kar) 2643
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts15 Jul 1986
Venkatesh Supta, V.R. Vs Rto, Bangalore and Another
Karnataka High Court · (1987) 31 KarLJ 9
Karnataka Motor Vehicles Taxation Act, 1957 — Section 3
High Courts15 Jul 1986Partly Allowed
Mukesh Textile Mills (P) Ltd. Vs H.R. Subramanya Sastry and Others
Karnataka High Court · (1987) 1 ACC 517 : AIR 1987 Kar 87 : (1986) ILR (Kar) 3170 : (1986) 2 KarLJ 410
High Courts14 Jul 1986Dismissed
Muthappa Vs Malleswaram Co-operative Society
Karnataka High Court · (1986) ILR (Kar) 2937
Karnataka Co-operative Societies Act, 1959 — Section 117, 117 (1), 117 (2), 14 (g) (p), 16 (j)
High Courts14 Jul 1986
Commissioner of Income Tax Vs Srimal Rikabchand and Co.
Karnataka High Court · (1986) 28 TAXMAN 581
High Courts11 Jul 1986
Kudremukh Iron Ore Co. Ltd. Vs Korula Rubber Co. P. Ltd. and another
Karnataka High Court · (1990) 68 CompCas 450
Contract Act, 1872 — Section 124, 125, 126
High Courts11 Jul 1986
Kudremukh Iron Ore Co. Ltd. Vs Koruls Rubber Co. Pvt. Ltd. and Another
Karnataka High Court · AIR 1987 Kar 139 : (1986) ILR (Kar) 3313
Contract Act, 1872 — Section 124, 125, 126
High Courts10 Jul 1986
Commissioner of Income Tax Vs L.N. Horkeri
Karnataka High Court · (1986) 56 CTR 290 : (1986) 162 ITR 513 : (1986) 28 TAXMAN 575
Income Tax Act, 1961 — Section 256 (1), 64, 64 (1), 64 (1) (iii)
High Courts04 Jul 1986Allowed
Bharath Gold Mines Ltd. Vs Regional Labour Commissioner
Karnataka High Court · (1986) ILR (Kar) 2755
Payment of Gratuity Act, 1972 — Section 4 (6) (b), 4 (6) (b) (b)Penal Code, 1860 (IPC) — Section 378
High Courts04 Jul 1986Allowed
Bharath Gold Mines Ltd. Vs Reg. Labour Commissioner (Central) and Others
Karnataka High Court · (1994) 3 LLJ 54
Payment of Gratuity Act, 1972 — Section 4 (6) (b) (ii)Penal Code, 1860 (IPC) — Section 378
High Courts04 Jul 1986Dismissed
State of Karnataka Vs Mandya District Wine Merchants Association
Karnataka High Court · (1986) ILR (Kar) 2943 : (1986) 2 KarLJ 299
Karnataka Excise (Sale of Indian and Foreign Liquor) Rules, 1968 — Rule 12, 12 (1), 12 (2), 12 (3)Karnataka Excise (Sale of Indian and Foreign Liquors) Act, 1968 — Section 15 (2), 71 (1) (e)
High Courts04 Jul 1986
Suman Vs Vithal Rama Power and Others
Karnataka High Court · AIR 1987 Kar 92 : (1986) ILR (Kar) 2631 : (1987) 1 KarLJ 30
Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts03 Jul 1986Allowed
Jayanna and Bros. Vs State of Karnataka
Karnataka High Court · (1986) ILR (Kar) 2655 : (1986) 2 KarLJ 143
Karnataka Land Revenue Act, 1964 — Section 190
High Courts03 Jul 1986
Jayakumari and Dilharkumari (Executrixes and Trustees of Late H.H. Rajkuverba) Vs Commissioner of Income Tax (No. 2)
Karnataka High Court · (1986) ILR (Kar) 3302
Income Tax Act, 1961 — Section 168, 256 (1)
High Courts03 Jul 1986
Jayakumari and Dilharkumari (Executrixes and Trustees of Late H.H. Rajkuverba) Vs Commissioner of Income Tax (No. 3)
Karnataka High Court · (1986) 56 CTR 289 : (1987) 165 ITR 792 : (1986) 29 TAXMAN 177
Income Tax Act, 1961 — Section 168, 256 (1)
High Courts03 Jul 1986Dismissed
Chief Secretary to Government of Karnataka and Another Vs Charles Perea and Another
Karnataka High Court · (1986) 2 ACC 523 : (1987) ACJ 446 : (1989) 65 CompCas 777 : (1986) ILR (Kar) 2627
Motor Vehicles Act, 1939 — Section 110 (1)
High Courts03 Jul 1986Dismissed
Sukumar Vs Deputy Commissioner for Transport
Karnataka High Court · (1986) ILR (Kar) 2394
Karnataka Motor Vehicles Taxation Act, 1957 — Section 16Motor Vehicles Act, 1939 — Section 3 (1), 3 (2), 63
High Courts02 Jul 1986Dismissed
Sajjan Raj Vs House Rent and Accommodation Controller
Karnataka High Court · (1987) ILR (Kar) 776
High Courts02 Jul 1986
Commissioner of Income Tax Vs Canara Bank
Karnataka High Court · (1986) 57 CTR 38 : (1986) ILR (Kar) 3299 : (1986) 29 TAXMAN 200
Income Tax Act, 1961 — Section 256 (1), 80 G, 80 G (1), 80 G (2)