High Courts11 Nov 1986Dismissed
Jagalur Nayakara Sangha Vs Government of Karnataka
Karnataka High Court · (1987) ILR (Kar) 762
COURT ARCHIVE
Karnataka High Court judgments
47,729 judgments · page 2,060 of 2,387
High Courts11 Nov 1986
State of Karnataka Vs Mehaboob and Others
Karnataka High Court · (1986) ILR (Kar) 4150
Penal Code, 1860 (IPC) — Section 366, 376, 395
High Courts11 Nov 1986Allowed
Pinjaru Shahabuddin Saheb Vs Soni Hiralal
Karnataka High Court · (1987) ILR (Kar) 159
Civil Procedure Code, 1908 (CPC) — Section 115, 34, 35Karnataka Rent Control Act, 1961 — Section 21 (1) (h)
High Courts07 Nov 1986
Narunnisa Vs Shek Abdul Hamid
Karnataka High Court · AIR 1987 Kar 222 : (1986) ILR (Kar) 4207 : (1987) 1 KarLJ 143
High Courts05 Nov 1986
Managing Director, Karnataka Power Corporation Ltd. Vs Geetha and Others
Karnataka High Court · (1987) 2 ACC 1 : (1988) ACJ 250 : AIR 1989 Kar 104
Constitution of India, 1950 — Article 141Motor Vehicles Act, 1939 — Section 110 AA
High Courts05 Nov 1986
S.M. Pattanaik Vs Secretary to Government of India
Karnataka High Court · (1986) ILR (Kar) 3954 : (1987) 2 LLJ 113
Administrative Tribunals Act, 1985 — Section 4, 4 (1), 4 (2)Constitution of India, 1950 — Article 14, 16 (1), 226
High Courts05 Nov 1986
Ranga Iyengar T. Vs Smt. H.R. Vishala
Karnataka High Court · (1987) 1 KarLJ 113
Specific Relief Act, 1963 — Section 10
High Courts05 Nov 1986
Managing Director, Karnataka Power Corporation Ltd. Vs Geetha
Karnataka High Court · (1987) ILR (Kar) 142
Constitution of India, 1950 — Article 141Motor Vehicles Act, 1939 — Section 110 A, 110 AA, 110 CC
High Courts04 Nov 1986Dismissed
Mahadev Vs State of Karnataka
Karnataka High Court · (1987) ILR (Kar) 139
Karnataka Land Reforms Rules, 1974 — Rule 40
High Courts31 Oct 1986
Rahimulla Ajimulla Buddu Vs Sri Vishnu Vaman Kamath and Another
Karnataka High Court · (1986) 2 KarLJ 457
Karnataka Land Reforms Act, 1961 — Section 113(3)
High Courts29 Oct 1986Allowed
Govindareddy Vs Narasimha Reddy
Karnataka High Court · (1987) ILR (Kar) 128
Limitation Act, 1963 — Section 58, 68
High Courts29 Oct 1986
Shivalingappa Parappa Shivalli Vs K.V. Joshi
Karnataka High Court · (1986) 2 KarLJ 455
Karnataka Land Reforms Act, 1961 — Section 108
High Courts28 Oct 1986
B. Basavaraju Vs University of Mysore
Karnataka High Court · (1987) ILR (Kar) 817
High Courts28 Oct 1986Allowed
K.T. Sreenivasa Vs State of Karnataka
Karnataka High Court · (1987) ILR (Kar) 811 : (1987) 1 KarLJ 195
High Courts27 Oct 1986
Siddegowda Vs Siddegowda and Others
Karnataka High Court · (1987) 1 KarLJ 62
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1
High Courts24 Oct 1986
K.M. Jose and Others Vs D. Anantha Bhat
Karnataka High Court · AIR 1987 Kar 173 : (1986) ILR (Kar) 4031
Contract Act, 1872 — Section 23Karnataka Land Reforms Act, 1961 — Section 79 A (1)
High Courts24 Oct 1986Dismissed
P. Seetharam Bhatt Vs Deputy Commissioner
Karnataka High Court · (1987) ILR (Kar) 870 : (1987) 1 KarLJ 241
High Courts24 Oct 1986Allowed
Hanumantha Neelakanta Patil Vs Director of Public Instructions
Karnataka High Court · (1986) ILR (Kar) 3933
Constitution of India, 1950 — Article 14, 226
High Courts23 Oct 1986Dismissed
Yajaman Mothi Ajjappa Vs Changalappa
Karnataka High Court · (1986) ILR (Kar) 4137
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts23 Oct 1986Dismissed
Dr. R. Rajashekar Vs S. Narayan
Karnataka High Court · (1987) ILR (Kar) 757