High Courts18 Jun 1990Dismissed
Asad Jangu Sheik Vs Transport Corporation of India
Karnataka High Court · (1990) ILR (Kar) 2421 : (1990) 2 KarLJ 485
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, 151
COURT ARCHIVE
Karnataka High Court judgments
47,742 judgments · page 1,978 of 2,388
High Courts18 Jun 1990Dismissed
K. Aswathanarayana Setty Vs Hindustan Finance Corporation
Karnataka High Court · (1991) ILR (Kar) 2415
Civil Procedure Code, 1908 (CPC) — Section 38, 39, 39 (3), 42
High Courts15 Jun 1990
W.S. Industries (India) Ltd. and another Vs The Inspector of Factories and others
Karnataka High Court · (1991) 61 FLR 542 : (1990) 2 KarLJ 186 : (1991) 2 LLJ 480
Constitution of India, 1950 — Article 14, 19 (1) (g)Factories Act, 1948 — Section 100, 101, 2 (n), 93
High Courts15 Jun 1990
A. Sreenivasacharlu and Others Vs State of Karnataka and Another
Karnataka High Court · AIR 1991 Kar 61 : (1990) 2 KarLJ 125
High Courts15 Jun 1990
N.G. Purushottam Vs Government of Karnataka and another
Karnataka High Court · (1990) 79 STC 227
Central Sales Tax Act, 1956 — Section 14, 15Constitution of India, 1950 — Article 14, 286, 304 (a)
High Courts14 Jun 1990
Y.N. Ramanath Vs Commissioner and Secretary of Education and Youth Services and Others
Karnataka High Court · (1990) 4 KarLJ 513
High Courts14 Jun 1990
K. Channappa and Others Vs The Union of India and Others
Karnataka High Court · AIR 1991 Kar 18 : (1990) 2 KarLJ 172
Telegraph Rules, 1951 — Rule 445
High Courts14 Jun 1990
D. Nagaraju Vs Union of India and Another
Karnataka High Court · AIR 1991 Kar 60 : (1991) 1 KarLJ 118
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4 (1), 5 (1), 6 (1)
High Courts14 Jun 1990Allowed
Commissioner Vs Committee Management of the Jeeva Samadhi of Sri Yerriswami Tata
Karnataka High Court · (1990) ILR (Kar) 2521 : (1990) 2 KarLJ 201
Karnataka Civil Courts Act, 1964 — Section 12 (2)Madras Hindu Religious and Charitable Endowments Act, 1951 — Section 6 (6), 62
High Courts13 Jun 1990Dismissed
Prof. H.H. Annaiah Gowda Vs Chancellor
Karnataka High Court · (1990) ILR (Kar) 2360
Karnataka State Universities Act, 1976 — Section 10, 10 (1), 37, 8, 8 (1)
High Courts13 Jun 1990Dismissed
Radhu Shedthi Vs Gopalakrishna Kedlaya
Karnataka High Court · (1991) ILR (Kar) 1693 : (1990) 2 KarLJ 271
Karnataka Land Reforms Act, 1961 — Section 121 A, 2 (2), 38, 48 A
High Courts12 Jun 1990
Kallappa Shiddappa Jagajampi Vs Chandrakant Laxman Badave (deceased by L.R''s.) and others
Karnataka High Court · AIR 1991 Kar 311 : (1990) ILR (Kar) 3965 : (1990) 3 KarLJ 540
Civil Procedure Code, 1908 (CPC) — Section 11, 115Karnataka Rent Control Act, 1961 — Section 21 (1), 45, 50, 62
High Courts12 Jun 1990
K. Mallappa and Another Vs State of Karnataka and Others
Karnataka High Court · (1990) 2 KarLJ 149
Constitution of India, 1950 — Article 16(4)
High Courts12 Jun 1990
Surender Vs State of Karnataka and Others
Karnataka High Court · (1990) 2 KarLJ 132
High Courts12 Jun 1990
N.H. Peeran Saheb (Dead) by L.Rs. and Others Vs State of Karnataka and Others
Karnataka High Court · (1990) 4 KarLJ 118
Mineral Concession Rules, 1960 — Rule 11
High Courts12 Jun 1990
Garments International Pvt. Ltd. and Others Vs Union of India and Another
Karnataka High Court · AIR 1991 Kar 52
Constitution of India, 1950 — Article 14, 19 (2)
High Courts12 Jun 1990Dismissed
Broadway Complex Vs Administrator, Corporation of the City of Bangalore
Karnataka High Court · (1991) 188 ITR 358 : (1990) 2 KarLJ 139
Karnataka Municipal Corporations Act, 1976 — Section 112, 112 (1) (a), 112 (2), 112 (6)
High Courts11 Jun 1990
Shreedhar Shanai Vs Chief Electoral Officer
Karnataka High Court · (1990) ILR (Kar) 2622
Representation of the Peoples Act, 1951 — Section 82, 86, 86 (4)
High Courts11 Jun 1990Dismissed
Muniswamappa Vs State
Karnataka High Court · (1990) ILR (Kar) 3923
Karnataka Villages Offices Abolition Act, 1961 — Section 5, 6, 7
High Courts11 Jun 1990
Hajee Abdul Sattar Sait Vs Commissioner of Wealth Tax
Karnataka High Court · (1990) 88 CTR 165 : (1990) 186 ITR 134 : (1990) 2 KarLJ 113 : (1991) 55 TAXMAN 46
Wealth Tax Act, 1957 — Section 2 (m), 27, 7 (1)