High Courts13 Jul 1990Dismissed
Ramachandrappa Erappa Kakkayanavar Vs Civil Rights Enforcement Cell
Karnataka High Court · (1990) ILR (Kar) 2426 : (1990) 2 KarLJ 156
COURT ARCHIVE
Karnataka High Court judgments
47,742 judgments · page 1,974 of 2,388
High Courts13 Jul 1990
Karnataka State Road Transport Corporation and Another Vs Smt. Ningamma and Others
Karnataka High Court · (1990) 4 KarLJ 607
Motor Vehicles Act, 1939 — Section 110D
High Courts13 Jul 1990
Sri. P.G.C. Chengappa Vs The State of Karnataka
Karnataka High Court · AIR 1991 Kar 5 : (1990) 2 KarLJ 116
Constitution of India, 1950 — Article 226
High Courts13 Jul 1990
Sharad Ramarao Nadkarni Vs State of Karnataka and Others
Karnataka High Court · (1990) 2 KarLJ 363
Karnataka Housing Board Allotment Regulations, 1983 — Regulation 4
High Courts13 Jul 1990
Vani Vilas Co-operative Sugar Factory Ltd. Vs Union of India and Another
Karnataka High Court · (1990) 2 KarLJ 195
High Courts12 Jul 1990
B.N. Rangegowda Vs Akbar Salt
Karnataka High Court · (1990) ILR (Kar) 2936
Constitution of India, 1950 — Article 226, 227, 228Karnataka High Court Act, 1961 — Section 10, 4
High Courts12 Jul 1990Allowed
Parasappa Rudrappa Pujari Vs Nagappa Balappa Ambi and Others
Karnataka High Court · (1991) ACJ 867 : (1990) 3 KarLJ 206
Motor Vehicles Act, 1988 — Section 2 (24)
High Courts12 Jul 1990Allowed
Savita Vs H.S. Achuta Rao
Karnataka High Court · (1990) ILR (Kar) 3174 : (1990) 3 KarLJ 580
Contract Act, 1872 — Section 69
High Courts12 Jul 1990Dismissed
B.S. Somasekaraiah Vs State of Karnataka
Karnataka High Court · (1991) ILR (Kar) 1691
Mysore Civil Services (Classification, Control and Appeal) Rules, 1957 — Rule 14A, 25State Vigilance Commission Rules — Rule 6 (2)
High Courts11 Jul 1990
Suresh Mahajan Vs Myveneers
Karnataka High Court · (1990) ILR (Kar) 2910 : (1991) 4 KarLJ 604
Contract Act, 1872 — Section 23
High Courts11 Jul 1990Dismissed
Arun Enterprises Vs Karnataka Agro Industries Corporation Ltd.
Karnataka High Court · (1991) ILR (Kar) 2435
Bangalore City Civil Court Act, 1979 — Section 12, 18Karnataka Civil Courts Act, 1964 — Section 4, 4 (1), 4 (2)
High Courts11 Jul 1990Dismissed
B.M. Baliga Vs Vijaya Bank
Karnataka High Court · (1991) ILR (Kar) 4361 : (1991) 4 KarLJ 721
High Courts11 Jul 1990
K.P. Basheer Khan and Others Vs Union of India and Others
Karnataka High Court · (1991) 1 KarLJ 219
Constitution of India, 1950 — Article 14Waqf Act, 1954 — Section 16
High Courts11 Jul 1990
P. Seenappa Setty and Sons Vs State of Karnataka
Karnataka High Court · (1991) 83 STC 273
Karnataka Sales Tax Act, 1957 — Section 21, 23 (1), 5 (1)
High Courts11 Jul 1990
Mohamed Yaseen and Another Vs State of Karnataka and Another
Karnataka High Court · (1990) 2 KarLJ 247
Karnataka Treasure Trove Act, 1962 — Section 4
High Courts11 Jul 1990
Visl Contract Workers Association (R) and Another Vs Visvesaraya Iron and Steel Ltd.
Karnataka High Court · (1990) 2 KarLJ 168
Constitution of India, 1950 — Article 226
High Courts11 Jul 1990
Devaji Vs State of Karnataka and Others
Karnataka High Court · (1990) 2 KarLJ 276
Constitution of India, 1950 — Article 226
High Courts11 Jul 1990Dismissed
Fifth Wealth Tax Officer Vs Abdul Qadar Adam
Karnataka High Court · (1990) 186 ITD 549
High Courts11 Jul 1990
Commercial Tax Officer, X Additional Circle, Bangalore Vs Mac Charles Brothers (Private) Limited and another
Karnataka High Court · (1991) 82 STC 162
Central Sales Tax Act, 1956 — Section 8 (3) (b)
High Courts10 Jul 1990Dismissed
Karnataka State Road Trans. Corpn. Vs Jayalakshmi and Others
Karnataka High Court · (1991) ACJ 988