Sharifunnisa Vs Karnataka State Transport Authority
Karnataka High Court · (1992) 1 ACC 194
COURT ARCHIVE
47,742 judgments · page 1,959 of 2,388
Karnataka High Court · (1992) 1 ACC 194
Karnataka High Court · (1991) ILR (Kar) 1887 : (1991) 4 KarLJ 647
Karnataka High Court · (1991) 35 KarLJ 115
Karnataka High Court · (1991) ILR (Kar) 124
Karnataka High Court · (1990) 4 KarLJ 665
Karnataka High Court · (1992) 84 STC 384
Karnataka High Court · (1991) ILR (Kar) 2726
Karnataka High Court · (1991) 32 ECC 321 : (1991) 35 ECR 36 : (1991) 55 ELT 317 : (1991) ILR (Kar) 555 : (1991) 1 KarLJ 224
Karnataka High Court · (1990) ILR (Kar) 4179 : (1990) 2 KarLJ 513
Karnataka High Court · (1990) 4 KarLJ 1
Karnataka High Court · (1993) 2 KarLJ 307
Karnataka High Court · (1992) ILR (Kar) 313
Karnataka High Court · (1990) ILR (Kar) 4163 : (1990) 3 KarLJ 255
Karnataka High Court · (1991) 83 STC 177
Karnataka High Court · (1991) 82 STC 388
Karnataka High Court · (1991) ILR (Kar) 868 : (1990) 3 KarLJ 391
Karnataka High Court · (1991) 63 FLR 57 : (1990) ILR (Kar) 4149 : (1991) 1 KarLJ 30
Karnataka High Court · (1991) ILR (Kar) 1572 : (1990) 3 KarLJ 592
Karnataka High Court · (1991) 93 CTR 261 : (1991) 189 ITR 698 : (1990) 3 KarLJ 466 : (1991) 56 TAXMAN 80
Karnataka High Court · (1991) 35 KarLJ 28