H.S. Manjunath and another Vs State of Karnataka and another
Karnataka High Court · (1995) 1 ALT(Cri) 226 : (1995) CriLJ 179 : (1994) ILR (Kar) 3302 : (1995) 1 KarLJ 50
COURT ARCHIVE
47,789 judgments · page 1,871 of 2,390
Karnataka High Court · (1995) 1 ALT(Cri) 226 : (1995) CriLJ 179 : (1994) ILR (Kar) 3302 : (1995) 1 KarLJ 50
Karnataka High Court · (1994) ILR (Kar) 3059 : (1994) 4 KarLJ 648
Karnataka High Court · (1995) 70 FLR 663 : (1994) ILR (Kar) 3746 : (1995) 4 KarLJ 675 : (1995) 2 LLJ 1162
Karnataka High Court · (1995) ILR (Kar) 291 : (1995) 5 KarLJ 84
Karnataka High Court · (1994) ILR (Kar) 3418 : (1995) 2 KarLJ 339 : (1995) 2 LLJ 573
Karnataka High Court · (1995) ILR (Kar) 155 : (1995) 4 KarLJ 546
Karnataka High Court · (1995) ILR (Kar) 287 : (1995) 5 KarLJ 80
Karnataka High Court · AIR 1995 Kar 243 : (1994) ILR (Kar) 2909 : (1995) 1 KarLJ 452
Karnataka High Court · (1994) ILR (Kar) 2936 : (1995) 1 KarLJ 56
Karnataka High Court · (1995) 2 ALT(Cri) 14 : (1995) 1 ALT(Cri) 401 : (1994) 48 ECC 167 : (1994) 74 ELT 823 : (1994) ILR (Kar) 3458 : (1995) 1 KarLJ 156
Karnataka High Court · (1994) ILR (Kar) 2925 : (1995) 1 KarLJ 6
Karnataka High Court · (1995) CriLJ 1545
Karnataka High Court · (1995) 1 DMC 224 : (1995) ILR (Kar) 73 : (1995) 2 KarLJ 326
Karnataka High Court · (1994) ILR (Kar) 3119 : (1994) 4 KarLJ 602
Karnataka High Court · (1995) 2 LLJ 284
Karnataka High Court · AIR 1995 Kar 215 : (1994) ILR (Kar) 2955
Karnataka High Court · (1994) ILR (Kar) 3152 : (1995) 1 KarLJ 497
Karnataka High Court · (1995) 1 DMC 245 : (1995) ILR (Kar) 78 : (1995) 1 KarLJ 663
Karnataka High Court · (1994) ILR (Kar) 3308 : (1994) 4 KarLJ 588
Karnataka High Court · (1994) ILR (Kar) 2895 : (1995) 1 KarLJ 439