High Courts15 Nov 1994Allowed
V. Venkatesh Vs Karnataka Silk Industrial Corporation Ltd.
Karnataka High Court · (1995) 2 LLJ 1243
COURT ARCHIVE
Karnataka High Court judgments
47,789 judgments · page 1,868 of 2,390
High Courts15 Nov 1994
Shashtha Industries Vs Additional Deputy Commissioner of Commercial Taxes (Assts.), Hassan
Karnataka High Court · (1995) ILR (Kar) 65
Central Sales Tax Act, 1956 — Section 9 (3)Karnataka Sales Tax Act, 1957 — Section 8 A
High Courts15 Nov 1994
Hira Sugar Employees Co-op. Consumers Stores Ltd., Belgaum Vs P.P. Korvekar and Others
Karnataka High Court · (1995) 70 FLR 914 : (1995) ILR (Kar) 127 : (1994) 5 KarLJ 447 : (1995) 1 LLJ 1158
Industrial Disputes Act, 1947 — Section 2 (s)
High Courts15 Nov 1994
D. Padmanabhudu Vs Bank of India and Another
Karnataka High Court · (1995) 1 LLJ 1076
Industrial Disputes Act, 1947 — Section 11 A
High Courts15 Nov 1994
F. Abdul Khader Vs Karnataka State Road Transport Corpn. and Another
Karnataka High Court · (1995) 2 KarLJ 371
High Courts15 Nov 1994
Syndicate Bank Vs M. Jeevandar Kumar
Karnataka High Court · (1994) ILR (Kar) 3603 : (1995) 1 KarLJ 268
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11
High Courts15 Nov 1994
V. Venkatesh Vs Management, Karnataka Silk Industries Corporation Ltd.
Karnataka High Court · (1995) ILR (Kar) 175
High Courts14 Nov 1994
K.N. Hanumantharayappa Vs State of Karnataka
Karnataka High Court · (1994) ILR (Kar) 3737 : (1995) 4 KarLJ 686
Land Acquisition Act, 1894 — Section 28 A
High Courts11 Nov 1994Dismissed
Sri Kasi Viswanatha Trust Vs State of Karnataka
Karnataka High Court · (1995) ILR (Kar) 473
Constitution of India, 1950 — Article 19 (1) (g)Grant-in-aid Code for Primary Teacher Training Institutions in Mysore State — Rule 7Karnataka Prohibition of Admission of Students to the Unrecognised and Unaffiliated Educational Institutions Act, 1992 — Section 3, 4 (2)
High Courts11 Nov 1994Allowed
Gavi Sidde Gowda Vs State of Karnataka
Karnataka High Court · (1995) ILR (Kar) 113 : (1994) 5 KarLJ 253
Karnataka Land Grant Rules, 1969 — Rule 25Limitation Act, 1963 — Section 27
High Courts10 Nov 1994
Siddharth Kejriwal Vs Regional Director, ESI Corporation
Karnataka High Court · (1995) 70 FLR 471 : (1994) ILR (Kar) 3484 : (1995) 1 KarLJ 194 : (1995) 1 LLJ 734
Criminal Procedure Code, 1973 (CrPC) — Section 472, 482Employees State Insurance Act, 1948 — Section 85 (a), 85 (g)
High Courts10 Nov 1994
Siddharth Kejriwal Vs Employees'' State Insurance Corporation
Karnataka High Court · (1997) 90 CompCas 496
Criminal Procedure Code, 1973 (CrPC) — Section 468, 482Employees State Insurance Act, 1948 — Section 2 (17)
High Courts09 Nov 1994Dismissed
Doddakka Vs Assistant Commissioner
Karnataka High Court · (1994) ILR (Kar) 3453 : (1995) 1 KarLJ 265
Karnataka Land Revenue Act, 1964 — Section 129 (4), 136 (2)
High Courts09 Nov 1994
Dollaiah Vs Deputy Commissioner
Karnataka High Court · (1994) ILR (Kar) 3456 : (1995) 1 KarLJ 525
Karnataka Land Revenue Act, 1964 — Section 95, 95 (5)
High Courts09 Nov 1994
E.N. Srinivas Vs Bangalore University
Karnataka High Court · (1994) ILR (Kar) 3469 : (1995) 1 KarLJ 159
High Courts09 Nov 1994
B.G. Karikannanavar Vs Managing Director, Karnataka State Road Transport Corporation and Others
Karnataka High Court · (1995) 1 KarLJ 672 : (1995) 2 LLJ 982
Constitution of India, 1950 — Article 226, 227
High Courts09 Nov 1994Dismissed
Parvathi Vs Daji Ramu Ghatage
Karnataka High Court · (1995) ILR (Kar) 881 : (1994) 5 KarLJ 277
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15
High Courts09 Nov 1994
Beerappa Ganapu Gowda Vs Deputy Commissioner
Karnataka High Court · (1994) ILR (Kar) 3438 : (1995) 4 KarLJ 690
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4 (1), 6
High Courts08 Nov 1994Allowed
M. Puttaranganaika Vs Director of Municipal Administration
Karnataka High Court · (1995) ILR (Kar) 135 : (1994) 5 KarLJ 454
Karnataka Municipalities Act, 1964 — Section 42 (10)
High Courts07 Nov 1994
Commissioner of Income Tax Vs Bharat Earth Movers Ltd.
Karnataka High Court · (1995) 123 CTR 276 : (1994) ILR (Kar) 3238 : (1995) 217 ITR 515 : (1995) 211 ITR 515 : (1996) 41 KarLJ 508
Income Tax Act, 1961 — Section 256 (1)