High Courts25 Jan 1995Dismissed
Monnappa Vs Secretary, Government of Karnataka
Karnataka High Court · (1995) ILR (Kar) 1206 : (1995) 2 KarLJ 188
Karnataka Land Revenue Act, 1964 — Section 56, 56 (3)
COURT ARCHIVE
Karnataka High Court judgments
47,789 judgments · page 1,862 of 2,390
High Courts24 Jan 1995
Aeg - Aktiengesellschaft Vs Insotex (India) Ltd. and another
Karnataka High Court · (1995) 83 CompCas 677(1) : (1995) ILR (Kar) 796
Arbitration Act, 1940 — Section 34Companies Act, 1956 — Section 111
High Courts24 Jan 1995
Aktiengesellschaft Vs Insotex (India) Limited and another
Karnataka High Court · AIR 1996 Kar 69
Civil Procedure Code, 1908 (CPC) — Section 151Companies Act, 1956 — Section 111, 111 (7)
High Courts24 Jan 1995
Aeg-Aktiengesellschaft Vs Insotex (India) Limited and another
Karnataka High Court · (1995) 83 CompCas 649 : (1995) 2 KarLJ 617
Arbitration Act, 1940 — Section 34Companies Act, 1956 — Section 111
High Courts24 Jan 1995
Lalithadri Coffee Estate and others Vs Agricultural Income Tax Officer and others
Karnataka High Court · (1995) 127 CTR 92 : (1995) ILR (Kar) 753 : (1995) 213 ITR 602 : (1995) 2 KarLJ 570
Karnataka Sales Tax Act, 1957 — Section 13 (2)
High Courts24 Jan 1995Dismissed
Venkataiah Vs State of Karnataka
Karnataka High Court · (1995) ILR (Kar) 915 : (1995) 3 KarLJ 402
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, 151Limitation Act, 1963 — Section 5
High Courts24 Jan 1995Allowed
Krishna Bhat Vs Srimathi
Karnataka High Court · (1995) 2 DMC 280 : (1995) ILR (Kar) 1494 : (1995) 2 KarLJ 271
Hindu Marriage Act, 1955 — Section 13 (i) (iii)
High Courts23 Jan 1995
Shivanna Vs Narayana Gowda
Karnataka High Court · (1995) ILR (Kar) 1000
Constitution of India, 1950 — Article 226Karnataka Land Revenue Act, 1964 — Section 135, 136
High Courts23 Jan 1995
Mariyamma Vs Aramma
Karnataka High Court · (1995) 2 CivCC 618 : (1995) 2 DMC 545 : (1995) ILR (Kar) 2069 : (1995) 3 KarLJ 246 : (1995) 3 RCR(Criminal) 503
High Courts20 Jan 1995Dismissed
A.K. Subbaiah Vs Lokayuktha for Karnataka
Karnataka High Court · (1995) ILR (Kar) 620 : (1995) 3 KarLJ 20
Constitution of India, 1950 — Article 226, 227Karnataka Lokayukta Act, 1984 — Section 9, 9 (3)
High Courts19 Jan 1995Dismissed
Narayan Punnappa Khilare Vs Sripad Gangadhar Sabannavar
Karnataka High Court · (1995) 2 CivCC 446 : (1995) ILR (Kar) 1173 : (1995) 2 KarLJ 237 : (1995) 2 RCR(Rent) 103
Civil Procedure Code, 1908 (CPC) — Section 10Transfer of Property Act, 1882 — Section 105, 111, 111 (e) (f), 58
High Courts19 Jan 1995Dismissed
Pamma Devadthi Vs Land Tribunal
Karnataka High Court · (1995) ILR (Kar) 920 : (1995) 2 KarLJ 374
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 137, 226, 227High Court of Karnataka Writ Proceedings Rules, 1977 — Rule 39
High Courts19 Jan 1995
Ramakrishna Vs Management of Bharat Electronics Ltd.
Karnataka High Court · (1995) ILR (Kar) 742 : (1995) 2 KarLJ 112 : (1996) 1 LLJ 592
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10 (1) (c), 73, 73 (1)
High Courts18 Jan 1995Allowed
Kumar Vs Vinod K. Chawla
Karnataka High Court · (1995) ILR (Kar) 640
Karnataka Rent Control Act, 1961 — Section 21 (1) (h)Transfer of Property Act, 1882 — Section 106, 107, 116
High Courts18 Jan 1995
Syed Sajjad Peer Quadri Vs Karnataka Board of Wakfs, Bangalore and Another
Karnataka High Court · (1995) 2 KarLJ 491
Waqf Act, 1954 — Section 45
High Courts18 Jan 1995
Syndicate Bank Vs Commercial Tax Officer and others
Karnataka High Court · (1995) ILR (Kar) 1753
Karnataka Sales Tax Act, 1957 — Section 2 (1) (f-2)
High Courts18 Jan 1995Dismissed
Vinayaka Griha Nirmana Sahakara Sangha Ltd. Vs Karnataka Appellate Tribunal
Karnataka High Court · (1995) ILR (Kar) 518 : (1995) 6 KarLJ 573
Karnataka Co-operative Societies Act, 1959 — Section 70
High Courts18 Jan 1995Allowed
Lingachari Vs B. Krishnappa and Others
Karnataka High Court · (1996) 1 ACC 234 : (1996) ACJ 533
High Courts17 Jan 1995
Rashtrotthana Parishat, Bangalore Vs Karnataka Electricity Board, Bangalore
Karnataka High Court · (1995) 2 KarLJ 499
Karnataka Electricity Board Electricity Supply Regulations, 1988 — Regulation 30.05
High Courts17 Jan 1995
Sri Bantu and another Vs Sri Annappa and others
Karnataka High Court · (1997) 1 ACC 402 : (1995) ACJ 1158 : AIR 1996 Kar 33 : (1995) ILR (Kar) 2284 : (1995) 6 KarLJ 319