High Courts02 Nov 1995
Lakshmegowda Alias Dodda Thammegowda Vs The Karnataka Appellate Tribunal and Others
Karnataka High Court · (1996) 2 KarLJ 159
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Karnataka High Court judgments
47,789 judgments · page 1,840 of 2,390
High Courts02 Nov 1995
Mallappa Vs Land Tribunal
Karnataka High Court · (1996) ILR (Kar) 1278 : (1996) 2 KarLJ 72
Karnataka Land Reforms Act, 1961 — Section 6
High Courts02 Nov 1995Dismissed
Jana Bai Vs Deputy Commissioner
Karnataka High Court · (1996) ILR (Kar) 1280 : (1996) 2 KarLJ 68
Karnataka Land Revenue Act, 1964 — Section 135
High Courts31 Oct 1995Partly Allowed
Kumar Iqbal Vs Rehman Khan H. and Another
Karnataka High Court · (1996) 1 ACC 402 : (1996) ACJ 552 : (1998) 3 LLJ 341
High Courts31 Oct 1995
Manuweb International Ltd. Vs Appropriate Authority and Another
Karnataka High Court · (1996) 133 CTR 451 : (1996) ILR (Kar) 209 : (1996) 219 ITR 54 : (1996) 41 KarLJ 54
Income Tax Act, 1961 — Section 269 UC, 269 UL (1)
High Courts31 Oct 1995
Shankar Hanamant Karaning Vs State of Karnataka
Karnataka High Court · (1996) CriLJ 2332 : (1996) ILR (Kar) 458 : (1995) 5 KarLJ 408
Penal Code, 1860 (IPC) — Section 149, 302
High Courts31 Oct 1995Allowed
P.M. Maheshwaraiah and Another Vs Sridhara and Another
Karnataka High Court · (1995) 10 KAR CK 0004
High Courts31 Oct 1995Dismissed
Ajay Khatri Vs Mysore University
Karnataka High Court · (1995) ILR (Kar) 3373 : (1995) 6 KarLJ 569
High Courts30 Oct 1995Allowed
Huleppa Balappa Karoshi Vs Sub-Registrar
Karnataka High Court · (1995) ILR (Kar) 3589 : (1996) 5 KarLJ 605
Karnataka Stamp Act, 1957 — Section 28, 33, 39, 61
High Courts30 Oct 1995
Miss. Hajira Tarannum and others Vs Common Entrance Test Cell, Govt. of Karnataka and others
Karnataka High Court · AIR 1996 Kar 175 : (1995) ILR (Kar) 3212 : (1996) 5 KarLJ 585
Constitution of India, 1950 — Article 16, 16 (4)
High Courts30 Oct 1995
Commissioner of Income Tax Vs Dr. V.V. Mody
Karnataka High Court · (1996) 130 CTR 388 : (1995) ILR (Kar) 3349 : (1996) 218 ITR 1 : (1996) 40 KarLJ 583
Income Tax Act, 1961 — Section 45
High Courts30 Oct 1995
Sanna Peerasabi Vs P. Peerasabi
Karnataka High Court · (1996) ILR (Kar) 102 : (1996) 5 KarLJ 236
Karnataka Stamp Act, 1957 — Section 34, 36
High Courts27 Oct 1995
V.M. Salgaocar Bros. (P) Ltd. Vs Commissioner of Income Tax
Karnataka High Court · (1996) 130 CTR 1 : (1995) ILR (Kar) 3334 : (1996) 217 ITR 849 : (1996) 41 KarLJ 79
Income Tax Act, 1961 — Section 80 HHA, 80 J
High Courts27 Oct 1995
N.M. Viswanath Vs B.V. Nanjundappa Since Dead by L.Rs. and Another
Karnataka High Court · (1995) 5 KarLJ 273
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17
High Courts27 Oct 1995
Commissioner of Income Tax Vs Smt. Divya Devi
Karnataka High Court · (1996) 130 CTR 17 : (1995) ILR (Kar) 3329 : (1996) 217 ITR 824 : (1996) 40 KarLJ 547
Income Tax Act, 1961 — Section 256 (1)
High Courts27 Oct 1995
V.M. Salgaocar Bros. (P.) Ltd. Vs Commissioner of Income Tax
Karnataka High Court · (1996) 130 CTR 1 : (1995) ILR (Kar) 3334 : (1996) 217 ITR 849 : (1996) 41 KarLJ 79
Income Tax Act, 1961 — Section 80 J
High Courts27 Oct 1995
Prof. P.N. Shetty Vs Indian Telephone Industries Ltd. and others
Karnataka High Court · (1995) 10 KAR CK 0003
High Courts20 Oct 1995
Deshaiah Vs Chinnaswamy and Others
Karnataka High Court · AIR 1996 Kar 164 : (1995) ILR (Kar) 3465 : (1995) 5 KarLJ 402
Civil Procedure Code, 1908 (CPC) — Section 115Karnataka Village Offices Abolition Act, 1961 — Section 2 (1) (F), 2 (1) (g), 5, 6, 7
High Courts20 Oct 1995
Sri Venkatappa Vs Sri Venkataswami
Karnataka High Court · AIR 1996 Kar 129 : (1995) ILR (Kar) 3461 : (1995) 6 KarLJ 80
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 21 Rule 2 (3)
High Courts19 Oct 1995Dismissed
Shaan Hotel Pvt. Ltd. Vs Chairman and Managing Director, Syndicate Bank
Karnataka High Court · (1995) ILR (Kar) 3428 : (1995) 6 KarLJ 78
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10 (2)