High Courts19 Apr 1996Dismissed
E.N. Srinivasa Vs Bangalore University and Others
Karnataka High Court · (1996) ILR (Kar) 2139 : (1996) 5 KarLJ 748
COURT ARCHIVE
Karnataka High Court judgments
47,790 judgments · page 1,821 of 2,390
High Courts18 Apr 1996
The State of Karnataka Vs Nallayappa
Karnataka High Court · (1996) 2 ACC 490 : (1997) 1 ALT(Cri) 41 : (1996) CriLJ 3539 : (1996) ILR (Kar) 1985 : (1996) 3 KarLJ 110
Motor Vehicles Act, 1988 — Section 112, 3 (1)Penal Code, 1860 (IPC) — Section 279, 304 (A), 337
High Courts18 Apr 1996
Board of Management of S.V.T. Educational Institutions, Karkala and Another Vs A. Raghupathi Bhat and Others
Karnataka High Court · (1996) 3 KarLJ 310
Karnataka Private Educational Institutions (Discipline and Control) Act, 1975 — Section 10, 10(4)(C)
High Courts18 Apr 1996Allowed
Mahaveer Chambanna Kallimani and Others Vs State of Karnataka and Others
Karnataka High Court · (1996) ILR (Kar) 3646 : (1996) 7 KarLJ 699
Karnataka Land Reforms Act, 1961 — Section 48 A
High Courts18 Apr 1996
Mysore Sugar Co. Ltd. Vs Siddaramaiah B.G.
Karnataka High Court · (1998) 2 ACC 163 : (1996) 73 FLR 1473 : (1996) ILR (Kar) 1829 : (1997) 2 LLJ 1170
Workmens Compensation Act, 1923 — Section 4 (1) (c) (ii)
High Courts17 Apr 1996Dismissed
Lakshminarayana Vs Karnataka State Seeds Corporation Ltd.
Karnataka High Court · (1996) ILR (Kar) 2809 : (1996) 5 KarLJ 653
Constitution of India, 1950 — Article 226Karnataka State Seeds Corporation Limited Service Rules, 1980 — Rule 59, 60, 61
High Courts17 Apr 1996
Kallappa Babu Naik (Deceased) by L.Rs. and Others Vs State of Karnataka and Others
Karnataka High Court · (1997) 2 KarLJ 472
Karnataka Land Reforms Act, 1961 — Section 48AKarnataka Land Revenue Act, 1964 — Section 133
High Courts17 Apr 1996Dismissed
Smt. Hirabai Vs Hanumath Krishnaji Bhide
Karnataka High Court · (1996) ILR (Kar) 3560 : (1996) 7 KarLJ 383
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 64, Order 21 Rule 66 (2), Order 21 Rule 90
High Courts16 Apr 1996
New India Assurance Co. Ltd. Vs W.H. Devakumar
Karnataka High Court · (1996) 2 ACC 256
Motor Vehicles Act, 1939 — Section 31
High Courts16 Apr 1996
Maruthi Khandasari and Others Vs State of Karnataka and Others
Karnataka High Court · (1996) ILR (Kar) 2391 : (1996) 5 KarLJ 517
Essential Commodities Act, 1955 — Section 2 (e), 2 (g), 3
High Courts16 Apr 1996Dismissed
Smt. Gowramma and Others Vs State of Karnataka and Others
Karnataka High Court · (1996) ILR (Kar) 2348 : (1996) 5 KarLJ 507
Constitution of India, 1950 — Article 226
High Courts16 Apr 1996Allowed
N. Rafiq Ahmed Vs C.R. Revanna Gurusiddappa and Others
Karnataka High Court · (1996) ILR (Kar) 2043 : (1996) 3 KarLJ 134
Karnataka Rent Control Act, 1961 — Section 21 (1) (a), 21 (1) (h)
High Courts16 Apr 1996Dismissed
Allisa Modinsa Mulla and Another Vs State of Karnataka and Others
Karnataka High Court · (1996) ILR (Kar) 3641 : (1996) 7 KarLJ 705
Land Acquisition Act, 1894 — Section 4 (1), 6 (1)
High Courts16 Apr 1996
M/s. New India Assurance Co. Ltd. Vs T.H. Devakumar and others
Karnataka High Court · (1997) ACJ 588 : AIR 1996 Kar 345 : (1996) ILR (Kar) 1822
High Courts15 Apr 1996
Anantha R. Hegde Vs Capt. T.S. Gopalakrishna
Karnataka High Court · (1998) 91 CompCas 312 : (1996) ILR (Kar) 2267 : (1996) 3 KarLJ 445
Companies Act, 1956 — Section 169, 629Criminal Procedure Code, 1973 (CrPC) — Section 156 (1), 200, 482
High Courts12 Apr 1996
Panduranga Rao K.V. Vs Karnataka Dairy Devlopment Corporation and Others
Karnataka High Court · (1997) 2 KarLJ 477
Constitution of India, 1950 — Article 226
High Courts12 Apr 1996
Michael Mascarenhas and others Vs John Mascarenhas
Karnataka High Court · AIR 1996 Kar 348 : (1997) 1 CivCC 135 : (1996) ILR (Kar) 1957 : (1996) 3 KarLJ 114
High Courts12 Apr 1996
M/s. Khoday India Limited, Bangalore Vs State of Karnataka and Others
Karnataka High Court · (1997) 42 KarLJ 472
Karnataka Excise (Bottling of Liquors) Rules, 1967 — Rule 10A
High Courts11 Apr 1996
Raichur Tuff Treads Pvt. Ltd. Vs Assistant Commissioner of Commercial Taxes, I Circle, Raichur Division and others
Karnataka High Court · (1996) ILR (Kar) 1789 : (1996) 41 KarLJ 609
Karnataka Sales Tax Act, 1957 — Section 5 B, 8 A
High Courts11 Apr 1996
Mallappa Revanappa Dongaon Vs Gurusiddappa Danappa Pawale
Karnataka High Court · (1996) 3 KarLJ 656
Civil Procedure Code, 1908 (CPC) — Section 100, 103Contract Act, 1872 — Section 60