High Courts03 Jul 1996
N. Venkoba Rao Vs B.K. Shreenivasa Iyengar and Others
Karnataka High Court · (1997) 88 CompCas 383 : (1996) ILR (Kar) 3203
Companies Act, 1956 — Section 11 (4), 587, 590
COURT ARCHIVE
Karnataka High Court judgments
47,790 judgments · page 1,816 of 2,390
High Courts02 Jul 1996
G. Mahadevappa and Sons and Others Vs State of Karnataka and Others
Karnataka High Court · AIR 1997 Kar 294 : (1996) ILR (Kar) 2934 : (1996) 7 KarLJ 402
Industries (Development and Regulation) Act, 1951 — Section 18 AA, 18 FB
High Courts02 Jul 1996
In Re : H.M.P. Cements Limited, Shahabad
Karnataka High Court · (1997) 5 KarLJ 214
Electricity Act, 1910 — Section 26(6)
High Courts02 Jul 1996Allowed
R. Pampapathi Vs The State of Karnataka and Others
Karnataka High Court · (1997) ILR (Kar) 1510
Mines and Mineral (Development and Regulation) Act, 1957 — Section 2 (j), 3 (i), 4, 9 (2)
High Courts02 Jul 1996Dismissed
Sri Nethaji Educational Society and Others Vs The State of Karnataka and Others
Karnataka High Court · (1996) ILR (Kar) 3058 : (1996) 6 KarLJ 762
Karnataka Societies Registration Act, 1960 — Section 25
High Courts01 Jul 1996Dismissed
N. Kempanna Vs The State of Karnataka and Others
Karnataka High Court · (1997) ILR (Kar) 1114
Constitution of India, 1950 — Article 227Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 — Section 4 (1)
High Courts01 Jul 1996
K. Satya Narayana Prasad Vs The Town Municipal Council and Others
Karnataka High Court · (1996) ILR (Kar) 3356 : (1996) 7 KarLJ 519
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 91, 91 (2)
High Courts01 Jul 1996
Shantilal Sukharaj Kothari Vs State of Karnataka and Others
Karnataka High Court · (1997) 7 KarLJ 102
Karnataka Urban Development Authorities Act, 1987 — Section 75
High Courts01 Jul 1996
Shardulkhan Jamalkhan Pathan Vs Murgappa Shiddappa Mali and Another
Karnataka High Court · (1997) 1 KarLJ 406
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts01 Jul 1996
Sri M. Sunnsab, since dead by LRs. Vs Rameezabi and Others
Karnataka High Court · (1996) ILR (Kar) 3347 : (1996) 6 KarLJ 86
Civil Procedure Code, 1908 (CPC) — Section 54
High Courts28 Jun 1996Allowed
G.N. Murthy and Another Vs B. Mangilal
Karnataka High Court · (1998) ILR (Kar) 1189
Karnataka Rent Control Act, 1961 — Section 21 (1) (h), 21 (1) (p)
High Courts28 Jun 1996Allowed
Govindaraju Vs Laxminarasaiah and Others
Karnataka High Court · (1997) ACJ 1191 : (1996) ILR (Kar) 3548 : (1996) 7 KarLJ 390
Motor Vehicles Act, 1988 — Section 149, 157, 157 (1)
High Courts28 Jun 1996Dismissed
N. Guddappa Poojary Vs Assistant Commissioner, Puttur and Others
Karnataka High Court · (1997) ILR (Kar) 1009 : (1997) 2 KarLJ 497
Karnataka Panchayat Raj Act, 1993 — Section 13 (1), 13 (1) (c), 13 (2)
High Courts28 Jun 1996
Ramu Alias Dharya and others Vs State of Karnataka and others
Karnataka High Court · (1996) 2 ALT(Cri) 798 : (1996) CriLJ 4204 : (1996) 3 KarLJ 562
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 395, 397
High Courts27 Jun 1996Dismissed
D.N. Venkatarayappa and Others Vs State of Karnataka and Others
Karnataka High Court · (1997) ILR (Kar) 850
Constitution of India, 1950 — Article 226, 341, 366 (5)Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 — Section 3 (1) (b)
High Courts27 Jun 1996
B.J. Mange Gowda Vs Smt. G. Ratnamma (Dead) by L.Rs. and Others
Karnataka High Court · (1996) 3 KarLJ 593
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts27 Jun 1996
B.T. Patil and Sons Vs Commissioner of Gift Tax
Karnataka High Court · (1996) 134 CTR 77 : (1996) ILR (Kar) 2715 : (1997) 224 ITR 431 : (1996) 41 KarLJ 305
Gift Tax Act, 1958 — Section 26 (1)Income Tax Act, 1961 — Section 2 (47)Transfer of Property Act, 1882 — Section 122
High Courts27 Jun 1996
S. Venkataramu Vs K. Shamanna
Karnataka High Court · (1997) 2 KarLJ 255
Karnataka Rent Control Act, 1961 — Section 21(1)(H)
High Courts27 Jun 1996Dismissed
Vijaya Trading Co. Vs State of Karnataka and Another
Karnataka High Court · (1996) ILR (Kar) 2428
Karnataka Sales Tax Act, 1957 — Section 5 (1)
High Courts27 Jun 1996Dismissed
M. Dakshina Murthy Vs State Bank of India and Others
Karnataka High Court · (1996) ILR (Kar) 3216 : (1996) 6 KarLJ 664