High Courts30 Jul 1996
V. Mallikarjunaiah Vs H.C. Goowramma
Karnataka High Court · AIR 1997 Kar 77 : (1997) 1 CivCC 582 : (1997) 1 DMC 10 : (1997) ILR (Kar) 964 : (1997) 1 KarLJ 570
Hindu Marriage Act, 1955 — Section 11, 12, 18, 5 (iii)
COURT ARCHIVE
Karnataka High Court judgments
47,790 judgments · page 1,812 of 2,390
High Courts30 Jul 1996
M/s. Esteco Coal Services Limited Vs The Karnataka Power Corporation Limited and others
Karnataka High Court · AIR 1997 Kar 220
Constitution of India, 1950 — Article 14, 19 (1) (g), 226
High Courts30 Jul 1996Dismissed
N.K.S. Murthy Vs State of Karnataka and Others
Karnataka High Court · (1996) ILR (Kar) 3259 : (1996) 6 KarLJ 187
Karnataka Land Reforms Act, 1961 — Section 44, 44 (7), 51
High Courts26 Jul 1996Dismissed
Telegraph Master (D) and Others Vs F.E. D''Silva and Others
Karnataka High Court · (1997) ILR (Kar) 994
Consumer Protection Act, 1986 — Section 2 (1) (a), 2 (o)Telegraph Act, 1885 — Section 7 B, 9
High Courts26 Jul 1996
P.K. Appanna Vs The Karnataka Industrial Areas Development Board, Bangalore
Karnataka High Court · (1997) 7 KarLJ 517
Constitution of India, 1950 — Article 226Karnataka Industrial Areas Development Act, 1966 — Section 14Transfer of Property Act, 1882 — Section 111(H)
High Courts25 Jul 1996Allowed
Dr. R.R. Khanolkar Vs Madhavi Arun Kamath and Others
Karnataka High Court · (1997) ILR (Kar) 800 : (1997) 1 KarLJ 422
High Courts25 Jul 1996
K.S.R.T.C. Staff and Workers Federation Vs K.S.R.T.C. and others
Karnataka High Court · (1997) 75 FLR 699 : (1996) ILR (Kar) 3514
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 18 (1), 2 (p)
High Courts25 Jul 1996
Mrs. Reihaneh Dhala Khaleeli Vs Swamy Shraddananda Alias Murli Manohar Mishra
Karnataka High Court · (1997) 1 KarLJ 713
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 2
High Courts25 Jul 1996
Tarachand Mehta Vs Smt. Thimmamma and Others
Karnataka High Court · (1997) 5 KarLJ 619
Evidence Act, 1872 — Section 108Karnataka Rent Control Act, 1961 — Section 21(1)(H)
High Courts25 Jul 1996
Raja Motors Vs Additional Deputy Commissioner of Entry Taxes-cum-commercial Taxes, Assessments-III, Bangalore City Division-I
Karnataka High Court · (1996) ILR (Kar) 3028
Karnataka Tax on Entry of Goods Act, 1979 — Section 3 (1)
High Courts25 Jul 1996Allowed
The General Manager, KSRTC Vs Pandu
Karnataka High Court · (1998) 2 ACC 43 : (1998) ACJ 1389 : (1997) ILR (Kar) 1259 : (1997) 2 KarLJ 559
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 96 (1)Motor Vehicles Act, 1939 — Section 110 A
High Courts24 Jul 1996Allowed
Sri G. Narayana Rao Vs V.R. Nagmani and Another
Karnataka High Court · (1996) 74 FLR 2640 : (1996) ILR (Kar) 3246 : (1996) 6 KarLJ 671
Payment of Gratuity Act, 1972 — Section 13, 14
High Courts24 Jul 1996Allowed
Narayana Rao G. Vs Nagamani V.R. and Another
Karnataka High Court · (1998) 3 LLJ 991
Payment of Gratuity Act, 1972 — Section 13, 14
High Courts24 Jul 1996
Swamygowda and others, etc. Vs State of Karnataka
Karnataka High Court · (1997) 1 ALT(Cri) 932 : (1997) CriLJ 423 : (1997) ILR (Kar) 321 : (1997) 1 KarLJ 688
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 302, 324, 326, 341
High Courts24 Jul 1996
Sri Bellam Thimmappa and others Vs Karnataka Slum Clearance Board and others
Karnataka High Court · AIR 1997 Kar 256 : (1997) ILR (Kar) 59 : (1997) 1 KarLJ 282
Karnataka Slum Areas (Improvement and Clearance) Act, 1973 — Section 11, 17, 3 (1), 6
High Courts24 Jul 1996
Dr. Ravichandra Hebballi Vs Karnatak University, Dharwad and Another
Karnataka High Court · (1997) 1 KarLJ 210
Constitution of India, 1950 — Article 226
High Courts24 Jul 1996
K.B. Machaish Vs Ajjittira S. Mandanna and Another
Karnataka High Court · AIR 1997 Kar 194 : (1997) 1 KarLJ 438
Civil Procedure Code, 1908 (CPC) — Section 100Karnataka Cinemas (Regulation) Act, 1964 — Section 9Specific Relief Act, 1963 — Section 40
High Courts24 Jul 1996
M/s. Hanuman Silks and etc. Vs Karnataka Industrial Areas Development Board, Bangalore and others
Karnataka High Court · AIR 1997 Kar 134 : (1996) ILR (Kar) 3384 : (1996) 7 KarLJ 277
Karnataka Industrial Area Development Act, 1966 — Section 33, 34, 35Karnataka Rent Control Act, 1961 — Section 13Specific Relief Act, 1963 — Section 6
High Courts24 Jul 1996
Krishnappa Vs Thoppaiah Shetty
Karnataka High Court · (1997) 2 ALT(Cri) 142 : (1997) CriLJ 188 : (1996) ILR (Kar) 3249 : (1996) 6 KarLJ 674
Criminal Procedure Code, 1973 (CrPC) — Section 173, 340Penal Code, 1860 (IPC) — Section 195, 307, 34, 341
High Courts24 Jul 1996
P. Gurappa Setty Vs Bagulamane Marappa
Karnataka High Court · (1997) 1 KarLJ 411
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, Order 1 Rule 9